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ITAT Panaji Bench
1,426 judgments
BALAJI EDUCATIONAL & CULTURAL TRUST,BELAGAVI vs INCOME TAX OFFICER, EXEMPTION WARD 1, PANAJI
ITA 8/PAN/2026[2023-24]Status: Disposed21/8/2026AY 2023-24
GURUKRUPA CREDIT CO-OPERATIVE SOCIETY LTD,BHATKAL vs INCOME TAX OFFICER, WARD -2, KARWAR, KARWAR
ITA 313/PAN/2026[2020-21]Status: Disposed21/8/2026AY 2020-21
CH KITTUR TALUK PRATHMIK SHALA SHI vs HAK KIYAR PATTIN SAHAKAR SANGH NY,KITTURVS.WARD-1, BELAGAVI
ITA 299/PAN/2026[2021-22]Status: Disposed21/8/2026AY 2021-22
ROYALE ASSAGAO,GOA vs ITO (TDS WARD) PANAJI, PANAJI- GOA
ITA 152/PAN/2026[2018-19]Status: Disposed21/8/2026AY 2018-19
AISHWARYA WINES,BAILHONGAL vs INCOME TAX OFFICER WARD - 5 , BELGAUM
ITA 216/PAN/2025[2017-18]Status: Disposed21/8/2026AY 2017-18
THE GOKUL URBAN CO-OP CREDIT SOCIETY LIMITED,PONDA vs DEPUTY COMMISSIONER OF INCOME TAX , CIRCLE -2(1), PANAJI
ITA 35/PAN/2023[2018-19]Status: Disposed21/8/2026AY 2018-19
THE GOKUL URBAN CO-OP CREDIT SOCIETY LIMITED,PONDA vs DEPUTY COMMISSIONER OF INCOME TAX , CIRCLE -2(1), PANAJI
ITA 34/PAN/2023[2017-18]Status: Disposed21/8/2026AY 2017-18
THE GOKUL URBAN CO-OP CREDIT SOCIETY LIMITED,PONDA vs INCOME TAX OFFICER, WARD -2(5), PANAJI
ITA 33/PAN/2023[2016-17]Status: Disposed21/8/2026AY 2016-17
THE GOKUL URBAN CO-OP CREDIT SOCIETY LIMITED,PONDA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI
ITA 32/PAN/2023[2014-15]Status: Disposed21/8/2026AY 2014-15
THE GOKUL URBAN CO-OP CREDIT SOCIETY LIMITED,PONDA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI
ITA 31/PAN/2023[2013-14]Status: Disposed21/8/2026AY 2013-14
SHRI KASHI ISHWAR CO-OP CREDIT SOCIETY LTD SAPASA,BELGAUM vs INCOME TAX OFFICER WARD- 2, BELAGAVI
ITA 48/PAN/2026[2019-20]Status: Disposed20/8/2026AY 2019-20
SHAILA VINOD HOSUR,BELAGUM vs ITO WARD 1 BELAGUM, BELAGUM
ITA 322/PAN/2026[2021-22]Status: Disposed20/8/2026AY 2021-22
PRATHAMIK KRUSHI PATTINA SAHAKARI SANGH NIYAMIT BUDIHAL,GOKAK vs ITO WARD-1 GOKAK, GOKAK
ITA 320/PAN/2026[2021-22]Status: Disposed20/8/2026AY 2021-22
THE AZMANE URBAN CO-OP CREDIT SOCIETY LTD,GOA vs DCIT-1, PANAJI GOA
ITA 247/PAN/2026[2020-2021]Status: Disposed20/8/2026AY 2020-2021
SOU TARADEVI ASOPA,BELAGAVI vs INCOME TAX OFFICER, WARD - 2, BELAGAVI
ITA 227/PAN/2026[2022-2023]Status: Disposed20/8/2026AY 2022-2023
M/S YASHWANTI BULLION,BELAGAVI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BELAGAVI
ITA 231/PAN/2025[2022-23]Status: Disposed20/8/2026AY 2022-23
NAVCHIATANYA MULTIPUPOSE SOUHARD SHAKAR NIYAMIT, CHANDGAD ASTE,BELGAUM vs INCOME TAX OFFICE, WARD-3, BELGUAM
ITA 200/PAN/2025[2017-18]Status: Disposed20/8/2026AY 2017-18
JCIT, SPECIAL RANGE, PANAJI vs CHOWGULE & COMPANY PRIVATE LIMITED, MORMUGAO
ITA 44/PAN/2020[2016-17]Status: Disposed20/8/2026AY 2016-17
JCIT, SPECIAL RANGE, PANAJI vs CHOWGULE & COMPANY PRIVATE LIMITED, MORMUGAO
ITA 43/PAN/2020[2010-11]Status: Disposed20/8/2026AY 2010-11
M/S CHOWGULE & COMPANY PRIVATE LIMITED,MORMUGAO vs JCIT, MARGAO RANGE, MARGAO
ITA 36/PAN/2020[2010-11]Status: Disposed20/8/2026AY 2010-11
