← All Benches
ITAT Panaji Bench
1,426 judgments
KAVITA ULHAS NAIK,MUMBAI vs INCOME TAX OFFICER, WARD 2(1), PANAJI
ITA 154/PAN/2026[2020-21]Status: Disposed12/8/2026AY 2020-21
NAMADEV HALASIKAR,MUMBAI vs INCOME TAX OFFICER, WARD 1, MARGAO
ITA 147/PAN/2026[2021-22]Status: Disposed12/8/2026AY 2021-22
NAMADEV HALASIKAR,MUMBAI vs INCOME TAX OFFICER, WARD 1, MARGAO
ITA 146/PAN/2026[2020-21]Status: Disposed12/8/2026AY 2020-21
SANGEETA SUNIL JOLAPURE,SARVOLIM, SALCETE, GOA vs INCOME TAX OFFICER WARD -1, OFFICE OF THE ITO, MARGAO, GOA
ITA 321/PAN/2025[2014-15]Status: Disposed12/8/2026AY 2014-15
PEDNE TALUKA FARMERS SERVICE CO-OPERATIVE SOCIETY LTD,PEDNE vs INCOME TAX OFFICER, WARD - 1(2), PANAJI
ITA 199/PAN/2025[2017-18]Status: Disposed12/8/2026AY 2017-18
M/S GURUSIDDESHWAR COOP CREDIT SOCIETY,SIRSI vs INCOME TAX OFFICER, SIRSI
ITA 71/PAN/2026[2018-19]Status: Disposed11/8/2026AY 2018-19
THE HONAVAR HAVYAK UCCSL,HONAVAR vs ASSESSING OFFICER, ITO WARD-I, KARWAR
ITA 17/PAN/2026[2017-2018]Status: Disposed11/8/2026AY 2017-2018
KASTURI DHANYAKUMAR BHUPAL,BELGAUM KARNATKA vs INCOME TAX OFFICER WARD 1, BELGAUM, BELGAUM KARNATAKA
ITA 10/PAN/2026[2017-18]Status: Disposed11/8/2026AY 2017-18
SHRI FALAHAR SHIVAYOGEESHWAR SHIKSHANA SAMITI,BELGAUM KARNATAKA vs INCOME TAX OFFICER WARD 2 BELGAUM, KARNATAKA BELGAUM
ITA 43/PAN/2026[2019-20]Status: Disposed7/8/2026AY 2019-20
SHRI FALAHAR SHIVAYOGEESHWAR SHIKSHANA SAMITI,BELGAUM KARNATAKA vs INCOME TAX OFFICER WARD 2 BELGAUM, BELGAUM KARNATAKA
ITA 42/PAN/2026[2018-19]Status: Disposed7/8/2026AY 2018-19
THE SHIRODA PROGRESSIVE URBAN MULTIPURPOSE COOPERATIVE SOCIETY LIMITED,PONDA vs INCOME TAX OFFICER, PANAJI
ITA 271/PAN/2025[2016-17]Status: Disposed7/8/2026AY 2016-17
BIRLA FURUKAWA FIBRE OPTICS PRIVATE LIMITED,VERNA vs DEPUTY/ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI
ITA 178/PAN/2025[2021-22]Status: Disposed7/8/2026AY 2021-22
COLORCON ASIA PVT. LTD.,SOUTH GOA vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE 1(1), PANAJI, PANAJI
ITA 50/PAN/2026[2020-21]Status: Disposed5/8/2026AY 2020-21
SAHANU SPONGE AND POWER PRIVATE LIMTED,PANAJI , GOA vs INCOME TAX OFFICER , CIRCLE 1(1), PANAJI-GOA
ITA 123/PAN/2026[2014-15]Status: Disposed5/8/2026AY 2014-15
M/S KOUBER JEWELLERS,BELGAUM vs INCOME TAX OFFICER, WARD - 2(2), BELGAUM
ITA 459/PAN/2025[2015-16]Status: Disposed5/8/2026AY 2015-16
M/S MAHALAXMIJEWELLERS,BELGAUM vs INCOME TAX OFFICER, WARD -2(2), BELGAUM
ITA 458/PAN/2025[2013-14]Status: Disposed5/8/2026AY 2013-14
MR. RAVI TAMMANSA KATWA,BELAGAVI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, BELAGAVI
ITA 222/PAN/2025[2011-12]Status: Disposed4/8/2026AY 2011-12
MR. NITIN TAMMANSA KATWA,BELAGAVI vs ACIT, CIRCLE - 1(1), BELAGAVI
ITA 96/PAN/2024[2011-12]Status: Disposed4/8/2026AY 2011-12
KARIMULLA HABIBULLA SAYED,BELAGAVI vs INCOME TAX OFFICER, WARD - 1, BELAGAVI
ITA 411/PAN/2025[2017-18]Status: Disposed30/7/2026AY 2017-18
KARIMULLA HABIBULLA SAYED,BELAGAVI vs INCOME TAX OFFICER, WARD - 1, BELAGAVI
ITA 410/PAN/2025[2016-17]Status: Disposed30/7/2026AY 2016-17
