← All Benches
ITAT Panaji Bench
1,426 judgments
M/S HOTEL NEW NIYAZ,BELGAUM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1), BELGAUM
ITA 23/PAN/2022[2016-17]Status: Disposed30/7/2026AY 2016-17
THE SHIRGUPPI L S M P COOPERATIVE SOCIETY LIMITED,BELAGAVI vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, BELAGAVI
ITA 96/PAN/2026[2020-2021]Status: Disposed28/7/2026AY 2020-2021
ANRTUJ MAHAL CO-OPERATIVE CREDIT SOCIETY,PONDA vs INCOME TAX OFFICER, WARD - 2(1), PANAJI
ITA 70/PAN/2026[2016-17]Status: Disposed28/7/2026AY 2016-17
VIVIDODDESHAGALA PRATHAMIKA GRAMEENA KRISHI SAHAKARA SANGA,BELAGAVI vs ITO WARD 4 BELGAUM, BELAGAVI
ITA 53/PAN/2026[2017-2018]Status: Disposed28/7/2026AY 2017-2018
SHREE DHANLAXMI CREDIT SOUHARDA SAHAKARI NIYAMIT ,ASHOK NAGAR NIPANI vs INCOME TAX OFFICER,WARD-1,NIPANI, NIPANI
ITA 40/PAN/2026[2017-18]Status: Disposed28/7/2026AY 2017-18
ONKAR CO-OP CREDIT SOCIETY,GOKAK vs INCOME TAX OFFICER, WARD - 1, GOKAK
ITA 38/PAN/2026[2022-23]Status: Disposed28/7/2026AY 2022-23
SHRI LAXMI NARAYAN JEWELLERS,GADAG vs INCOME TAX OFFICER GADAG, GADAG
ITA 121/PAN/2026[2013-14]Status: Disposed28/7/2026AY 2013-14
PRATHAMIK KRUSHI PATTIN SAHAKARI SANGH NIYAMIT GODACHI,RAMDURG vs THE INCOME TAX OFFICER, WARD - 2, BELAGAVI
ITA 109/PAN/2026[2018-19]Status: Disposed28/7/2026AY 2018-19
KAARNATAKA PRATHAMIK KRUSHI PATTIN SAHAKARI SANGH NIYAMIT HANDIGUND,HANDIGUND vs INCOME TAX OFFICER, WARD - 1, BELGAUM
ITA 108/PAN/2026[2018-19]Status: Disposed28/7/2026AY 2018-19
BHOOMI DEVELOPERS ENGINEERS AND CONTRACTORS,BELGAUM vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
ITA 73/PAN/2025[2015-16]Status: Disposed28/7/2026AY 2015-16
SANJAY JAIN,ALTO PORVORIM - GOA vs INCOME TAX OFFICER, CIRCLE 1(1), PANAJI, PANAJI-GOA
ITA 448/PAN/2025[2017-18]Status: Disposed28/7/2026AY 2017-18
ARNAVJEET BARUAH,CARANZALEM PANAJI-GOA vs INCOME TAX OFFICER,W-1(3), PANAJI-GOA
ITA 282/PAN/2025[2017-18]Status: Disposed28/7/2026AY 2017-18
MR. JORGE AZEVEDO PEREIRA,BENAULIM vs DCIT, CIRCLE - 1, MARGAO
ITA 467/PAN/2025[2016-17]Status: Disposed3/7/2026AY 2016-17
P G VIRGINCAR AND CO.,MARGAO vs ITO, WARD - 1, MARGAO
ITA 358/PAN/2025[2018-19]Status: Disposed3/7/2026AY 2018-19
PASQUEL FRANCISCO COLACO,VEREM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI
ITA 189/PAN/2024[2010-11]Status: Disposed3/7/2026AY 2010-11
PASQUEL FRANCISCO COLACO,VEREM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI
ITA 188/PAN/2024[2009-10]Status: Disposed3/7/2026AY 2009-10
FRANCISCO COLACO,VEREM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1(1), PANAJI
ITA 187/PAN/2024[2010-11]Status: Disposed3/7/2026AY 2010-11
FRANCISCO COLACO,VEREM vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE, 1(1), PANAJI
ITA 186/PAN/2024[2009-10]Status: Disposed3/7/2026AY 2009-10
EMCO GOA PRIVATE LIMITED,MARGAO vs ACIT, AO AS SPECIAL RANGE, PANAJI
ITA 451/PAN/2025[2017-18]Status: Disposed2/7/2026AY 2017-18
GOA UNIVERSITY EMPLOYEES CO OPERATIVE CREDIT SOCIETY LIMITED,PANAJI, GOA vs INCOME TAX OFFICER, WARD 1 (1), PANAJI, GOA
ITA 74/PAN/2026[2018-19]Status: Disposed30/6/2026AY 2018-19
