← All Benches
ITAT Panaji Bench
1,426 judgments
VIMAL PROMOTERS & DEVELOPERS PRIVATE LIMITED ,BELGAVI, KARNATAKA vs INCOME TAX OFFICER WARD -2, BELGAVI, KARNATAKA
ITA 84/PAN/2025[2018-19]Status: Disposed30/6/2026AY 2018-19
ANILKUMAR NARAYANRAO MUDRADATTU,ATHANI vs INCOME TAX OFFICER, WARD - 4, BELGAUM
ITA 484/PAN/2025[2017-18]Status: Disposed30/6/2026AY 2017-18
BINDU PARAG MODY,PUNE vs ASST. CIT, CIRCLE - 1, MARGAO
ITA 304/PAN/2025[2015-16]Status: Disposed30/6/2026AY 2015-16
H P VERLEKAR AND SONS JEWELLERS (REP. SHOBHA VERLEKAR, AMBREESH VERLEKAR),MARGAO GOA vs INCOME TAX OFFICER, WARD-3, MARGAO, MARGAO
ITA 210/PAN/2024[2017-18]Status: Disposed30/6/2026AY 2017-18
PRACHYA VIDDYA SAMVARDHAN MANDAL,VALPOI vs COMMISSIONER OF INCOME TAX (EXEMPTION), BENGALURU
ITA 146/PAN/2024[2024-25]Status: Disposed30/6/2026AY 2024-25
PRAGATI URBAN AND RURAL DEVELOPMENT SEVA SOCIETY,GHATAPRABHA vs INCOME TAX OFFICER (EXEMPTIONS)PANAJI, PANAJI GOA
ITA 51/PAN/2026[2014-15]Status: Disposed29/6/2026AY 2014-15
VIKAS RAMNATH MANDREKAR,NORTH GOA vs ITO, WARD 1(1) PANAJI, NORTH GOA
ITA 120/PAN/2026[2024-25]Status: Disposed29/6/2026AY 2024-25
JAVEDKHAN ABDULKHADARKHAN PATHAN,BELGAUM vs INCOME-TAX OFFICER, BELGAUM
ITA 490/PAN/2025[2012-13]Status: Disposed29/6/2026AY 2012-13
SIDDAPPA GIRIMALLA BADAVAGOL,KOTTALAGI, BELAGAVI vs INCOME TAX OFFICER & COMMISSIONER OF INCOME TAX APPEALS, BELAGAVI
ITA 457/PAN/2025[2015-2016]Status: Disposed29/6/2026AY 2015-2016
RAJENDRA ANKALGI,BELGAUM vs INCOME TAX OFFICER, BELGAUM
ITA 384/PAN/2025[2017-18]Status: Disposed29/6/2026AY 2017-18
VIVIDODDHESHA PRATHAMIK GRAMEEN KRUSHI SAHAKAR SANGH NIYAMIT BEDKIHAL,BEDKIHAL vs INCOME TAX OFFICER, WARD 1, NIPPANI, NIPPANI
ITA 377/PAN/2025[2020-21]Status: Disposed29/6/2026AY 2020-21
DAPHALAPURE DAIRY AND AGRO PRODUCTS,BELGAVI vs ITO WARD 1, BELGAVI
ITA 359/PAN/2025[2015-2016]Status: Disposed29/6/2026AY 2015-2016
PRATHAMIK KRUSHI PATTIN SAHAKARI SANGHA NIYAMIT YADWAD,YADWAD vs INCOME TAX OFFICER WARD 1 , GOKAK
ITA 353/PAN/2025[2018-19]Status: Disposed29/6/2026AY 2018-19
THE BELGAUM BAKERS CO-OP CREDIT SOCIETY LTD,BELGAUM vs INCOME TAX OFFICER, WARD - 1, BELGAUM
ITA 296/PAN/2025[2020-21]Status: Disposed29/6/2026AY 2020-21
NEW NAVHIND MULTIPURPOSE MULTISTATE CO - OPERATIVE SOCIETY,BELAGAVI vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE - 1, BELAGAUM
ITA 255/PAN/2025[2017-18]Status: Disposed29/6/2026AY 2017-18
SUMAN MANOHAR WADDAR,BELGAUM vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
ITA 225/PAN/2025[2018-19]Status: Disposed29/6/2026AY 2018-19
GOA DOURADA PROMOTIONS PVT. LTD,DONAPAULA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI
ITA 165/PAN/2025[2011-12]Status: Disposed29/6/2026AY 2011-12
SAMBHAJI LAXMAN PATIL L/R UJWALA SAMBHAJI PATIL,BELAGAVI vs JOINT COMMISSIONER OF INCOME TAX, RANGE - 1, BELGAUM
ITA 115/PAN/2025[2011-12]Status: Disposed29/6/2026AY 2011-12
NARESH CHANDRA AGARWAL,MARGAO GOA vs INCOME TAX OFFICER, WARD
ITA 119/PAN/2026[2022-23]Status: Disposed19/6/2026AY 2022-23
ANKISHA SANTOSH PARMAR,AHMEDABAD vs INCOME TAX OFFICER, WARD 1(3), BELGAUM
ITA 381/PAN/2025[2016-17]Status: Disposed19/6/2026AY 2016-17
