← All Benches
ITAT Panaji Bench
1,426 judgments
MANUEL SANTAN FERNANDES,PANAJI vs INCOME TAX OFFICER, WARD 2(1), PANAJI, PANAJI
ITA 144/PAN/2026[2021-22]Status: Disposed18/6/2026AY 2021-22
MANUEL SANTAN FERNANDES,MUMBAI vs INCOME TAX OFFICER, WARD 2(1), PANAJI
ITA 143/PAN/2026[2020-21]Status: Disposed18/6/2026AY 2020-21
SHIVNANDAN NARENDRA SANVORDEKAR,MUMBAI vs INCOME TAX OFFICER, WARD 1(1), PANAJI
ITA 142/PAN/2026[2021-22]Status: Disposed18/6/2026AY 2021-22
SHIVNANDAN NARENDRA SANVORDEKAR,MUMBAI vs INCOME TAX OFFICER, PANAJI
ITA 141/PAN/2026[2020-21]Status: Disposed18/6/2026AY 2020-21
VASUNDARA RESIDENCY PVT LTD,SHIMOGA vs INCOME TAX OFFICER, SHIVAMOGGA
ITA 104/PAN/2026[2011-12]Status: Disposed16/6/2026AY 2011-12
THE MAPUSA MERCHANT URBAN CO OPERATIVE CREDIT SOCIETY LTD,MAPUSA, GOA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 1 (1), PANAJI, GOA
ITA 90/PAN/2026[2019-20]Status: Disposed12/6/2026AY 2019-20
BHARAT COOPERATIVE CREDIT SOCIETY LIMITED,BELAGAVI vs INCOME TAX OFFICER WARD 4, BELAGAVI
ITA 461/PAN/2025[2017-2018]Status: Disposed11/6/2026AY 2017-2018
SUBHASH AMBLE,BELGAUM KARNATAKA vs INCOME TAX OFFICER WARD 1 BELGUM, BELGAUM KARNATAKA
ITA 456/PAN/2025[2021-22]Status: Disposed11/6/2026AY 2021-22
PEDNE TALUKA FARMERS SERVICE CO-OP STY LTD,PEDNE vs INCOME TAX OFFICER, NFAC, ASSESSMENT UNIT, DELHI
ITA 61/PAN/2026[2018-19]Status: Disposed8/6/2026AY 2018-19
BASATTAPPA B BADAMI,BELGAUM vs INCOME TAX OFFICER, WARD - 1, BELGAUM
ITA 466/PAN/2025[2009-10]Status: Disposed5/6/2026AY 2009-10
RENUKADEVI URBAN CO-OP CREDIT SOCIETY LTD,SAUNDATTI vs INCOME TAX OFFICER, WARD - 1, BELAGAVI
ITA 465/PAN/2025[2017-18]Status: Disposed4/6/2026AY 2017-18
LATE SURESH COLVALCAR, L/H RAJESH SURESH COLVALKAR,MAPUSA vs ACIT, CIRCLE - 2(1), PANAJI
ITA 452/PAN/2025[2017-18]Status: Disposed4/6/2026AY 2017-18
MEERAN ABDUL ZAHID,BELLARY, KARNATAKA vs ASSISTANT COMMISSIONER OF INCOME TAX, ACIT, CENTRAL CIRCLE, BALLARI, KARNATAKA
ITA 317/PAN/2025[2009-10]Status: Disposed4/6/2026AY 2009-10
MEERAN ABDUL ZAHID,BELLARY, KARNATAKA vs ASSISTANT COMMISSIONER OF INCOME TAX, ACIT, CENTRAL CIRCLE, BALLARI, KARNATAKA
ITA 316/PAN/2025[2008-09]Status: Disposed4/6/2026AY 2008-09
MEERAN ABDUL ZAHID,BELLARY, KARNATAKA vs ASSISTANT COMMISSIONER OF INCOME TAX, ACIT, CENTRAL CIRCLE, KARNATAKA
ITA 315/PAN/2025[2007-08]Status: Disposed4/6/2026AY 2007-08
MEERAN ABDUL ZAHID,BELLARY, KARNATAKA vs ASSISSTANT COMMISSIONER OF INCOME TAX, ACIT, CENTRAL CIRCLE
ITA 314/PAN/2025[2005-06]Status: Disposed4/6/2026AY 2005-06
OMKAR CREDIT SOUHARDA SAHAKARI SANGHA NIYAMITA,KUMTA vs INCOME TAX OFFICER, KARWAR
ITA 99/PAN/2026[2014-15]Status: Disposed2/6/2026AY 2014-15
SHRI BRAHMANATH CREDIT SOUHARD SAHAKARI SANGH NIYAMIT,NIPPANI vs ITO 1 NIPPANI, NIPPANI
ITA 67/PAN/2026[2017-18]Status: Disposed2/6/2026AY 2017-18
SHRI SUBHASH MAHAVEER DURGANNAVAR,BELAGAVI vs THE INCOME TAX OFFICER, WARD - 4, BELAGAVI
ITA 62/PAN/2026[2016-17]Status: Disposed2/6/2026AY 2016-17
SHRI MURUGHENDRA URBAN COOP CREDIT SOCEITY LIMITED,BELAGAVI vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, BELAGAVI
ITA 59/PAN/2026[2020-2021]Status: Disposed2/6/2026AY 2020-2021