← All Benches
ITAT Panaji Bench
1,426 judgments
SHRI MURUGHENDRA URBAN COOP CREDIT SOCIETY LIMITED,BELAGAVI vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, BELAGAVI
ITA 58/PAN/2026[2015-2016]Status: Disposed2/6/2026AY 2015-2016
CYRIL JOSE FRANCIS FERNANDES,ALDONA GOA vs ITO, WARD 2(1) PANAJI, PANAJI
ITA 54/PAN/2026[2020-21]Status: Disposed2/6/2026AY 2020-21
SHREE DOODHGANGA MULTIPURPOSE CO-OPERATIVE SOCIETY LIMITED ,BELAGAVI vs PR. COMMISSIONER OF INCOME TAX, HUBBALI
ITA 167/PAN/2025[2020-21]Status: Disposed2/6/2026AY 2020-21
INSTITUTE OF CHARITY OF SACRED HEART OF JESUS AND MARY,ALDONA, BARDEZ GOA vs CIT(EXEMPTIONS) BANGALORE, BANGALORE
ITA 136/PAN/2024[AY 2024-25]Status: Disposed2/6/2026
KARMVEER A AND H V PATTIN SOUHARDA SAH SANGH NIYAMIT,BELAGAVI vs ASSESSMENT UNIT, BELAGAVI
ITA 56/PAN/2026[2016-2017]Status: Disposed1/6/2026AY 2016-2017
THE CHANDOR GUIRDOLIM CAVORIM URBAN CO - OPERATIVE CREDIT SOCIETY LIMITED,PANAJI vs INCOME TAX OFFICER, WARD - 1, MARGAO
ITA 66/PAN/2025[2019-20]Status: Disposed1/6/2026AY 2019-20
ASHLEY LOBO,SOCORRO vs ASSISTANT COMMISSIONER OF INCOME TAX, PANAJI
ITA 453/PAN/2025[2019-20]Status: Disposed1/6/2026AY 2019-20
LE MAGNIFIQUE,PANAJI vs NFAC, DELHI
ITA 450/PAN/2025[2023-24]Status: Disposed1/6/2026AY 2023-24
VIMAL PROMOTERS & DEVELOPERS PVT LTD,BELAGAVI, KARNATAKA vs INCOME TAX OFFICER, WARD-2, BELAGAVI, KARNATAKA
ITA 442/PAN/2025[2020-21]Status: Disposed1/6/2026AY 2020-21
MIGUEL JOSE RODRIGUES,BENAULIM, SALCETE GOA vs INCOME TAX OFFICER, CIRCLE1 (1)- PANAJI, PANAJI-GOA
ITA 441/PAN/2025[2018-19]Status: Disposed1/6/2026AY 2018-19
VIVIDHODDESHA PRATHAMIKA GRAMEENA KRUSHI SAHAKARI SANGHA NIYAMIT,KATGAL vs INCOME TAX OFFICER, WARD -2, KARWAR, KARWAR
ITA 391/PAN/2025[2017-18]Status: Disposed1/6/2026AY 2017-18
VIVIDHODDESHA PRATHAMIKA GRAMEENA KRUSHI SAHAKARI SANGHA NIYAMIT,KATGAL vs INCOME TAX OFFICER, WARD -2, KARWAR, KARWAR
ITA 390/PAN/2025[2020-21]Status: Disposed1/6/2026AY 2020-21
LONE RAIDER RESORTS AND TOURS PRIVATE LIMITED,PANAJI vs NFAC, DELHI
ITA 371/PAN/2025[2015-16]Status: Disposed1/6/2026AY 2015-16
GKB OPTOLAB PVT. LTD,MAPUSA vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
ITA 288/PAN/2025[2022-23]Status: Disposed1/6/2026AY 2022-23
GKB OPTOLAB PVT. LTD,MAPUSA vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, DELHI
ITA 287/PAN/2025[2022-23]Status: Disposed1/6/2026AY 2022-23
SHREE GAJANAN PRATHAMIK PATTIN SAHAKARI SANGH NIYAMIT,BELAGAVI vs ASSESSMENT UNIT INCOME TAX DEPARTMENT, BELAGAVI
ITA 57/PAN/2026[2018-2019]Status: Disposed22/5/2026AY 2018-2019
PRASANNA V GHOTAGE,BELAGAVI vs ACIT, CENTRAL CIRCLE - 1, BELAGAVI
ITA 333/PAN/2025[2011-12]Status: Disposed22/5/2026AY 2011-12
PRASANNA V GHOTAGE,BELAGAVI vs ASST COMMISSIONER OF INCOME TAX, CIRCLE 1, BELGAUM
ITA 293/PAN/2025[2017-18]Status: Disposed22/5/2026AY 2017-18
PRASANNA V GHOTAGE,BELAGAVI vs ASST COMMISIONER OF INCOME TAX, CENTRAL CIRCLE - 1, BELAGAVI
ITA 292/PAN/2025[2012-13]Status: Disposed22/5/2026AY 2012-13
PRASANNA V GHOTAGE,BELGAUM vs ASST COMMISSIONER OF INCOME TAX CIRCLE -1 BELAGAVI, BELAGAVI
ITA 92/PAN/2024[2017-18]Status: Disposed22/5/2026AY 2017-18
