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ITAT Panaji Bench
1,426 judgments
KUNDIL REALITY PRIVATE LIMITED,PANAJI vs INCOME TAX OFFICER, PANAJI
ITA 73/PAN/2026[2018-19]Status: Disposed21/5/2026AY 2018-19
KUNDIL REALITY PRIVATE LIMITED,PANAJI vs INCOME TAX OFFICER, PANAJI
ITA 72/PAN/2026[2018-19]Status: Disposed21/5/2026AY 2018-19
PUTZMEISTER CONCRETE MACHINES PRIVATE LIMITED,GOA vs DEPUTY COMMISSIONER OF INCOME TAX/, ASSISTANT COMMISSIONER OF INCOME-TAX/ASSESSING OFFICER, GOA
ITA 327/PAN/2025[2020-21]Status: Disposed20/5/2026AY 2020-21
PUTZMEISTER CONCRETE MACHINES PRIVATE LIMITED,GOA vs DEPUTY COMMISSIONER OF INCOME TAX/, ASSISTANT COMMISSIONER OF INCOME-TAX/ASSESSING OFFICER, GOA
ITA 326/PAN/2025[2018-19]Status: Disposed20/5/2026AY 2018-19
PUTZMEISTER CONCRETE MACHINES PRIVATE LIMITED,GOA vs DEPUTY COMMISSIONER OF INCOME TAX/, ASSISTANT COMMISSIONER OF INCOME-TAX/ASSESSING OFFICER, GOA
ITA 325/PAN/2025[2017-18]Status: Disposed20/5/2026AY 2017-18
PUTZMEISTER CONCRETE MACHINES PRIVATE LIMITED,GOA vs DEPUTY COMMISSIONER OF INCOME TAX/, ASSISTANT COMMISSIONER OF INCOME-TAX/ASSESSING OFFICER, GOA
ITA 324/PAN/2025[2016-17]Status: Disposed20/5/2026AY 2016-17
SHANTILAL KHUSHALDAS AMD BROTHERS PVT. LTD,PANAJI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, MARGAO
ITA 137/PAN/2025[2011-12]Status: Disposed20/5/2026AY 2011-12
SHANTILAL KHUSHALDAS AMD BROTHERS PVT. LTD,PANAJI vs JOINT COMMISSIONER OF INCOME TAX, MARGAO RANGE, MARGAO
ITA 136/PAN/2025[2010-11]Status: Disposed20/5/2026AY 2010-11
NAVHIND CO-OPERATIVE CREDIT SOCIETY LIMITED, MULTISTATE ,TELLUR BELAGAVI vs ASST COMMISSIONER OF INCOME TAX CIRCLE-1 BELAGAVI, BELAGAVI
ITA 64/PAN/2026[2022-23]Status: Disposed19/5/2026AY 2022-23
NAVHIND CO-OPERATIVE CREDIT SOCIETY LIMITED, MULTISTATE ,RELLUR BELAGAVI vs ASST COMMISSIONER OF INCOME TAX CIRCLE-1 BELGAUM, BELGAUM
ITA 63/PAN/2026[2022-23]Status: Disposed19/5/2026AY 2022-23
SUNMAZE ENTERPRISES,NAVELIM, GOA vs WARD-1, MARGOA/, MARGAO, GOA
ITA 389/PAN/2025[2017-18]Status: Disposed18/5/2026AY 2017-18
ALWIN DSOUZA,PORVORIM, GOA vs INCOME TAX OFFICER, WARD 2(1), PANAJI, GOA
ITA 125/PAN/2026[2019-20]Status: Disposed15/5/2026AY 2019-20
A AND M REAL ESTATE,MARGAO vs INCOME TAX OFFICER, MARGAO
ITA 124/PAN/2026[2015-16]Status: Disposed15/5/2026AY 2015-16
BASHIR AHMED ABDURRAHMAN MATTE,GOKAK vs INCOME TAX OFFICER,WARD 1, GOKAK, GOKAK
ITA 122/PAN/2026[2013-14]Status: Disposed14/5/2026AY 2013-14
MAHALAXMI TRADERS,BELGAUM vs ITO WARD 2, BELGAUM
ITA 278/PAN/2025[2017-18]Status: Disposed13/5/2026AY 2017-18
TEAM24 BEVERAGES,PANAJI vs INCOME TAX OFFICER WARD 1 (1), PANAJI, PANAJI
ITA 9/PAN/2026[2018-19]Status: Disposed11/5/2026AY 2018-19
SONAL SUNIL JOLAPURE,DAVORLIM, SALCETE vs INCOME TAX OFFICER, WARD - 3, MARGAO
ITA 174/PAN/2023[2011-12]Status: Disposed2/4/2026AY 2011-12
KAMAT CONSTRUCTION PVT LTD,PANAJI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI
ITA 140/PAN/2023[2011-12]Status: Disposed2/4/2026AY 2011-12
KAMAT CONSTRUCTION PVT LTD,PANAJI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI
ITA 139/PAN/2023[2010-11]Status: Disposed2/4/2026AY 2010-11
KAMAT CONSTRUCTION PVT. LTD,PANAJI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), PANAJI
ITA 138/PAN/2023[2009-10]Status: Disposed2/4/2026AY 2009-10