← All Benches
ITAT Panaji Bench
1,426 judgments
MR. PRASAD VASUDEV KENI,PANAJI vs ACIT, CIRCLE - 1(1), PANAJI
ITA 350/PAN/2017[2012-13]Status: Disposed6/10/2021AY 2012-13
M/S SATISH SUGARS LIMITED,BELGAVI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, BELAGAVI
ITA 25/PAN/2019[2014-15]Status: Disposed4/10/2021AY 2014-15
SHRI DEEPAK GURUNATH GOJAGEKAR,BELAGAVI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), BELAGAVI
ITA 435/PAN/2018[2014-15]Status: Disposed4/10/2021AY 2014-15
SHRI DEEPAK GURUNATH GOJAGEKAR,BELAGAVI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), BELAGAVI
ITA 434/PAN/2018[2015-16]Status: Disposed4/10/2021AY 2015-16
ENTERTAINMENT SOCIETY OF GOA.,PANAJI vs THE COMMISSIONER OF INCOME TAX, PANAJI., PANAJI
ITA 240/PAN/2015[2010-11]Status: Disposed4/10/2021AY 2010-11
PARKKOT MARITIME AGENCIES PRIVATE LIMITED.,GOA vs JOINT COMMISSIONER OF INCOME TAX, MARGAO RANGE, MARGAO
ITA 182/PAN/2015[2011-12]Status: Disposed4/10/2021AY 2011-12
PARKKOT MARITIME AGENCIES PRIVATE LIMITED.,GOA vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-2, MARGAO., MARGAO
ITA 181/PAN/2015[2010-11]Status: Disposed4/10/2021AY 2010-11
SHRI KUMAIL RAZAK BHAVANAGARI,BELGAVI vs INCOME TAX OFFICER, WARD - 2(2), BELGAVI
ITA 382/PAN/2018[2010-11]Status: Disposed22/7/2021AY 2010-11
M/S KOLHAPUR OXYGEN & ACETYLENE PVT. LTD,VASCO vs THE ACIT, CIRCLE - 2, MARGAO
ITA 355/PAN/2018[2008-09]Status: Disposed22/7/2021AY 2008-09
SERGIO ANDREW FREITAS, CARANZALIM vs INCOME TAX OFFICER, WARD - 1(2), PANAJJI
ITA 228/PAN/2018[2008-09]Status: Disposed22/7/2021AY 2008-09
PRADEEP HANUMANTAPPA SOMANATTI,RAMDURGA vs JOINT COMMISSIONER OF INCOME TAX, RANGE - 2, BELGAVI
ITA 2/PAN/2018[2009-10]Status: Disposed22/7/2021AY 2009-10
POORNIMA SURESH NAYAK,UDUPI vs INCOME TAX OFFICER, WARD - 1, UDUPI
ITA 17/PAN/2018[2013-14]Status: Disposed22/7/2021AY 2013-14
M/S CFL PHARMACEUTICALS LTD,PANAJI vs JCIT, RANGE - 1, PANAJI
ITA 165/PAN/2018[2011-12]Status: Disposed22/7/2021AY 2011-12
M/S CFL PHARMACEUTICALS LTD,PANAJI vs ACIT, CIRLE - 1(1), PANAJI
ITA 164/PAN/2018[2010-11]Status: Disposed22/7/2021AY 2010-11
M/S CFL PHARMACEUTICALS LTD,PANAJI vs DCIT, CIRLE - 1(1), PANAJI
ITA 163/PAN/2018[2012-13]Status: Disposed22/7/2021AY 2012-13
PUTZMEISTER CONCRETE MACHINES PRIVATE LIMITED.,GOA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, MARGAO., MARGAO
ITA 34/PAN/2017[2012-13]Status: Disposed22/7/2021AY 2012-13
PUTZMEISTER CONCRETE MACHINES PRIVATE LIMITED.,GOA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, MARGAO., MARGAO
ITA 50/PAN/2016[2011-12]Status: Disposed22/7/2021AY 2011-12
ASHA SANTOSH GOTADKI,BELGAVI vs ITO, WARD - 1(3), BELGAVI
ITA 16/PAN/2020[2016-17]Status: Disposed13/5/2021AY 2016-17
M/S SHIVKASHI CONSTRUCTIONS,BELAGAVI vs INCOME TAX OFFICER, WARD - 1(2), BELGAVI
ITA 6/PAN/2019[2014 -15]Status: Disposed13/5/2021
MRS DEEPA C NERLEKAR,BELGAVI vs INCOME TAX OFFICER, WARD - 1(2), BELGAVI
ITA 5/PAN/2019[2013-14]Status: Disposed13/5/2021AY 2013-14
