← All Benches
ITAT Panaji Bench
1,426 judgments
BAHUBALI ALIAS SUNIL SUKUMAR JOLAPURE,MARGAO vs INCOME TAX OFFICER, WARD - 2, MARGAO
ITA 201/PAN/2018[2005-06]Status: Disposed7/10/2021AY 2005-06
BAHUBALI ALIAS SUNIL SUKUMAR JOLAPURE,MARGAO vs INCOME TAX OFFICER, WARD - 2, MARGAO
ITA 200/PAN/2018[2004-05]Status: Disposed7/10/2021AY 2004-05
BAHUBALI ALIAS SUNIL SUKUMAR JOLAPURE,MARGAO vs INCOME TAX OFFICER, WARD - 2, MARGAO
ITA 197/PAN/2018[2001-02]Status: Disposed7/10/2021AY 2001-02
RANESARDESAI WAMANRAO UDAISINGH,MARGAO vs INCOME TAX OFFICER, WARD - 3, MARGAO
ITA 174/PAN/2018[2008-09]Status: Disposed7/10/2021AY 2008-09
RANESARDESAI WAMANRAO UDAISINGH,MARGAO vs INCOME TAX OFFICER, WARD - 3, MARGAO
ITA 173/PAN/2018[2007-08]Status: Disposed7/10/2021AY 2007-08
M/S EXAMBA JEEJAMATA MAHILA CREDIT SOUHARD SAHAKARI NIYAMIT,BELGAUM vs ITO, WARD - 1, NIPANI
ITA 16/PAN/2018[2011-12]Status: Disposed7/10/2021AY 2011-12
M/S INTERNATIONAL CENTRE,GOA vs THE CIT, (EXEMTIONS), BANGALORE
ITA 135/PAN/2018[2014-15]Status: Disposed7/10/2021AY 2014-15
M/S ABDULLA ASSOCIATES,NIPANI vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, BELGAVI
ITA 127/PAN/2018[2013-14]Status: Disposed7/10/2021AY 2013-14
SHRI MAHALAXMI URBAN CO-OP. CREDIT BANK LTD.,GOKAK vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), BELGAUM
ITA 118/PAN/2018[2014-15]Status: Disposed7/10/2021AY 2014-15
SHRI MAHALAXMI URBAN CO-OP. CREDIT BANK LTD.,GOKAK vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), BELGAUM
ITA 117/PAN/2018[2013-14]Status: Disposed7/10/2021AY 2013-14
SHREE AMBEY FORGING PRIVAT LIMITED,PANAJI vs ITO, WARD - (4), PANAJI
ITA 389/PAN/2017[2013-14]Status: Disposed7/10/2021AY 2013-14
SCORPIO IRON LTD,PANAJI vs ITO, WARD - 1(4), PANAJI
ITA 388/PAN/2017[2013-14]Status: Disposed7/10/2021AY 2013-14
SOCIAL CLUB AND KREEDA BHAVAN,BELGAVI vs ITO, WARD - 2(1), BELGAVI
ITA 385/PAN/2017[2013-14]Status: Disposed7/10/2021AY 2013-14
DCIT, CENTRAL CIRCLE, BELLARI vs NAGAPPA DEVAPPA WADDAR, RAICHUR
ITA 358/PAN/2017[2015-16]Status: Disposed7/10/2021AY 2015-16
DCIT, CENTRAL CIRCLE, BELLARI vs NAGAPPA DEVAPPA WADDAR, RAICHUR
ITA 357/PAN/2017[2014-15]Status: Disposed7/10/2021AY 2014-15
DCIT, CENTRAL CIRCLE, BELLARI vs NAGAPPA DEVAPPA WADDAR, RAICHUR
ITA 356/PAN/2017[2013-14]Status: Disposed7/10/2021AY 2013-14
DCIT, CENTRAL CIRCLE, BELLARI vs NAGAPPA DEVAPPA WADDAR, RAICHUR
ITA 355/PAN/2017[2012-13]Status: Disposed7/10/2021AY 2012-13
INCOME TAX OFFICER, WARD -1(3), BELGAVI vs M/S B. T. PATIL, BELGAVI
ITA 265/PAN/2017[2014-15]Status: Disposed7/10/2021AY 2014-15
SRI NAGAPPA D. WADDAR.,BANGALORE vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, BELGAUM.., BELGAUM
ITA 114/PAN/2017[2011-12]Status: Disposed7/10/2021AY 2011-12
MRS. VINI PRASAD KENI,PANAJI vs ACIT, CIRCLE - 1(1), PANAJI
ITA 351/PAN/2017[2012-13]Status: Disposed6/10/2021AY 2012-13
