← All Benches
ITAT Panaji Bench
1,426 judgments
MAHISHWADAGI GRAMA SEVA SAHAKARI SANGH LTD,MAHISHWADAGI vs ITO, WARD - 1(4), BELGAUM
ITA 65/PAN/2018[2013-14]Status: Disposed12/11/2021AY 2013-14
M/S SIDDHARTH NATURAL FOOD RESOURCES PRIVATE LIMITED,KUNDAIM vs ACIT, CIRCLE - 2(1), PANAJI
ITA 187/PAN/2017[2009-10]Status: Disposed12/11/2021AY 2009-10
SMT SUMAN N BHASME,BELGAVI vs ITO, WARD - 2(1), BELGAVI
ITA 31/PAN/2018[2010-11]Status: Disposed11/11/2021AY 2010-11
M/S GOA NATURAL FOODS PRIVATE LIMITED,KUNDAIM vs ACIT, CIRCLE - 2(1), PANAJI
ITA 188/PAN/2017[2009-10]Status: Disposed11/11/2021AY 2009-10
KAKATI PRATHAMIK KRISHI PATTIN SAHAKARI SANGH NYAMIT,BELGAVI vs ITO, WARD - 1(2), BELGAVI
ITA 85/PAN/2018[2012-13]Status: Disposed8/10/2021AY 2012-13
SHRI MAHALAXMI CREDIT SOUHARD SAHAKARI NIYAMIT,BELGAVI vs ITO, WARD - 1, NIPANI
ITA 78/PAN/2018[2013-14]Status: Disposed8/10/2021AY 2013-14
THE INCOME TAX OFFICER, WARD - 2(1), BELAGAVI vs SMT SUNITA S KATARIA, BELAGAVI
ITA 270/PAN/2019[2012-13]Status: Disposed7/10/2021AY 2012-13
THE INCOME TAX OFFICER, WARD - 2(1)), BELAGAVI vs SMT KAVITA R KATARIA, BELAGAVI
ITA 269/PAN/2019[2012-13]Status: Disposed7/10/2021AY 2012-13
LYNDON SOCORRO MONTEIRO,VERNA, GOA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PANAJI
ITA 17/PAN/2019[2010-11]Status: Disposed7/10/2021AY 2010-11
LYNDON SOCORRO MONTEIRO,VERNA, GOA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PANAJI
ITA 16/PAN/2019[2009-10]Status: Disposed7/10/2021AY 2009-10
LYNDON SOCORRO MONTEIRO,VERNA, GOA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, PANAJI
ITA 15/PAN/2019[2008-09]Status: Disposed7/10/2021AY 2008-09
SONALI NAIK GAUNEKAR,PANAJI vs INCOME TAX OFFICER, WARD - 1(2), PANAJI
ITA 54/PAN/2018[2010-11]Status: Disposed7/10/2021AY 2010-11
SONALI NAIK GAUNEKAR,PANAJI vs INCOME TAX OFFICER, WARD - 1(2), PANAJI
ITA 53/PAN/2018[2009-10]Status: Disposed7/10/2021AY 2009-10
SONALI NAIK GAUNEKAR,PANAJI vs INCOME TAX OFFICER, WARD - 1(2), PANAJI
ITA 52/PAN/2018[2008-09]Status: Disposed7/10/2021AY 2008-09
SONALI NAIK GAUNEKAR,PANAJI vs INCOME TAX OFFICER, WARD - 1(2), PANAJI
ITA 51/PAN/2018[2006/07]Status: Disposed7/10/2021
MAHENDRA NAIK GAUNEKAR,PANAJI vs INCOME TAX OFFICER, WARD - 1(2), PANAJI
ITA 50/PAN/2018[2010-11]Status: Disposed7/10/2021AY 2010-11
MAHENDRA NAIK GAUNEKAR,PANAJI vs INCOME TAX OFFICER, WARD - 1(2), PANAJI
ITA 49/PAN/2018[2009-10]Status: Disposed7/10/2021AY 2009-10
MAHENDRA NAIK GAUNEKAR,PANAJI vs INCOME TAX OFFICER, WARD - 1(2), PANAJI
ITA 48/PAN/2018[2008-09]Status: Disposed7/10/2021AY 2008-09
MAHENDRA NAIK GAUNEKAR,PANAJI vs INCOME TAX OFFICER, WARD - 1(2), PANAJI
ITA 47/PAN/2018[2006-07]Status: Disposed7/10/2021AY 2006-07
M/S ADITI SCANS PVT. LTD,BIJAPUR vs ACIT, CIRCLE - 1, BIJAPUR
ITA 38/PAN/2018[2009-10]Status: Disposed7/10/2021AY 2009-10
