MAHENDRA NAIK GAUNEKAR,PANAJI vs. INCOME TAX OFFICER, WARD - 1(2), PANAJI

आदेशानुसार/ BY ORDER,

(Senior Private Secretary) आयकर अपीऱीय अधिकरण, पणजी/ITAT, Panaji

AND ITA No. 233/PAN/2018 (AY: 2005-2006) ACIT, Circle-1(1), Panaji Vs M/s D.B.Bandodkar and Sons Pvt. Ltd.. 2nd Floor, Atmaram Commercial complex, Dr. A.B.Road, Panaji, Goa PAN : AAACD 5984 F राजस्व की ओर से /Revenue by : Shri Sourabh Nayak, Sr.DR यनधााररती की ओर से /Assessee by : Shri N.N.NaikGaunekar, CA AND ITA No. 357/PAN/2018 (AY: 2014-2015) Shri Deepak Anant Bandekar, Vs ACIT, Circle-2(1), Panaji Suvarn bandekar building, Swatantra path, Vasco-Da- Gama, Goa-403803 PAN : AAAAS 5628 R यनधााररती की ओर से /Assessee by : Shri राजस्व की ओर से /Revenue by : Shri AND ITA No. 360/PAN/2018 (AY: 2012-2013) M/s Chowgule Brothers Pvt. Ltd Vs ACIT, Circle-2, Margao-403601, Chowgule House, Mormugao Goa Harbour, Marmagao-403803 PAN : AABCC 7536 P यनधााररती की ओर से /Assessee by : Shri राजस्व की ओर से /Revenue by : Shri AND ITA Nos. 01 to 03/PAN/2019 (AY: 2011-2012, 2012-2013 & 2013-2014) The Trimurti Credit Souharda Vs Pr.CIT, Belagavi, Karnataka Sahakari Niyamit, gundesha Apartment Maniknagar, Nipani, Dist : Belagavi PAN : AADAT 1629 G यनधााररती की ओर से /Assessee by : Shri राजस्व की ओर से /Revenue by : Shri AND ITA No. 29/PAN/2019

7 (AY: 2014-2015) Shree Sachin Bharmu Ainapure, Vs Pr.CIT, Belagavi S.B.Industries, 62C, KIADB Industrial Area, Honaga, Belagavi, Karnataka PAN : ACSPA 3324 M यनधााररती की ओर से /Assessee by : Shri राजस्व की ओर से /Revenue by : Shri AND ITA No. 141 to 143/PAN/2019 (AY: 2009-2010, 2012-2013 & 2013-2014) Samarth urban Co-Op. Credit Vs ITO Ward-2(1), Belagavi Society Ltd., No.1942, Shree Datta Krupa, 1st Floor, Kadolkar Galli, Belagavi PAN : AAABS 0828 C यनधााररती की ओर से /Assessee by : Shri राजस्व की ओर से /Revenue by : Shri AND ITA No. 266/PAN/2019 (AY: 2015-2016) Shri Ramesh Shrinivas Vs ITO, Ward-2(2), Belgaum Shanbhag, Plot No.33, “Parijat”, Subhash Nagar, Belgaum PAN : BEFPS 7741 G यनधााररती की ओर से /Assessee by : Shri राजस्व की ओर से /Revenue by : Shri AND ITA No.269 & 270/PAN/2019 (AY: 2012-2013) Smt. Kavita Rakesh Katharia, 1st Vs ITO, Ward-2(1), Belagavi Floor, Samsukha Complex, Khade Bazaar, Belagavi PAN : AJSPK 7607 E यनधााररती की ओर से /Assessee by : Shri राजस्व की ओर से /Revenue by : Shri AND ITA No.151 & 202/PAN/2019 (AY: 2009-2010) M/s Laxmi Tukaram Raibagi, Vs ACIT, Circle-2, Belgaum Plot No.5, Sector No.12, Gokul, 8th Cross, Bhagyanagar,

8 Belagavi PAN : AHXPR 0026 P यनधााररती की ओर से /Assessee by : Shri राजस्व की ओर से /Revenue by : Shri AND IT(SS)A No.10/PAN/2018 ITA No.15 to 17/PAN/2019 (AY: 2012-2013 & 2008-2009 to 2010-2011) Lyndon Socorro Monteiro Vs Pr.CIT, Central, Bangalore/ House No.71, Dignem, Verna, DCIT, Central Circle, Panaji Salcete, Goa PAN : AJVPM 9679 H यनधााररती की ओर से /Assessee by : Ms. Eesha Dukle, Advocate राजस्व की ओर से /Revenue by : Shri Saurabh Nayak, Sr.DR

AND IT(SS)A Nos.09 to 14/PAN/2016 & IT(SS)A No.73/PAN/2016 (AY: 2008-2009 to 2013-2014 & 2007-2008) Dr. Sanjeev S. Kalsoor, Vs ACIT Central Circle-1, Belgaum “Indraprasth” Akshay Colony, Gokul Road, Hubli PAN : AEEPK 0210 L यनधााररती की ओर से /Assessee by : Shri Narendra Sharma, Adv. राजस्व की ओर से /Revenue by : Shri Saurabh Nayak, Sr.DR