← All Benches
ITAT Panaji Bench
1,426 judgments
M/S CHOWGULE BROTHERS PVT. LTD.,MORMUGAO vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2, MARGAO
ITA 359/PAN/2018[2008-09]Status: Disposed23/2/2022AY 2008-09
M/S S KANTILAL & CO. PVT. LTD,PANAJI vs ACIT, CIRCLE - 1, MARGAO
ITA 214/PAN/2018[2008-09]Status: Disposed23/2/2022AY 2008-09
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, BALLARI., BELLARY vs SHRI NAGAPP D. WADDAR., RAICHUR
ITA 129/PAN/2017[2011-12]Status: Heard23/2/2022AY 2011-12
SANTOBARAO DESAI EDUCATIONAL SOCIETY,PONDA vs CIT(EXEMPTION), BANGALURU
ITA 9/PAN/2018[80G]Status: Disposed22/2/2022
ITO, WARD - 2(3), BELGAVI vs SHRI RAFIQ M PATWEGAR, BELGAVI
ITA 382/PAN/2017[2009-10]Status: Disposed21/2/2022AY 2009-10
THE UGAR SUGAR WORKS KAMGAR & DR. SHIRGAOKAR SHAIKSHANIK TRUST NOKAR CO-OP CREDIT SOCIETY LTD,ATHANI vs ITO, WARD - 1(3), BELGAUM
ITA 84/PAN/2018[2012-13]Status: Disposed18/11/2021AY 2012-13
THE BELGAUM MERCHANTS CO-OP SOC LTD.,BELGAUM vs INCOME-TAX OFFICER, WARD - 2(1), BELGAUM
ITA 24/PAN/2018[2013-14]Status: Disposed18/11/2021AY 2013-14
THE BELGAUM MERCHANTS CO-OP SOC LTD.,BELGAUM vs INCOME-TAX OFFICER, WARD - 2(1), BELGAUM
ITA 23/PAN/2018[2012-13]Status: Disposed18/11/2021AY 2012-13
THE BELGAUM MERCHANTS CO-OP SOC LTD.,BELGAUM vs INCOME-TAX OFFICER, WARD - 2(1), BELGAUM
ITA 22/PAN/2018[2011-12]Status: Disposed18/11/2021AY 2011-12
SHRI VEERSHAIV CO-OP CREDIT SOCIETY LTD,BELGAUM vs ITO, WARD - 1, NIPANI
ITA 109/PAN/2018[2012-13]Status: Disposed18/11/2021AY 2012-13
SHRI LAXMI VENKATESH CREDIT SOUHARDA SAHAKARI NIYAMIT,BELGAVI vs ITO, NIPANI
ITA 90/PAN/2018[2012-13]Status: Disposed17/11/2021AY 2012-13
M/S CHOWGULE REAL ESTATE & CONSTRUCTION COMPANY PRIVATE LIMITED,PANAJI vs THE ACIT, CIRCLE - 2, MARGAO
ITA 3/PAN/2018[2011-12]Status: Disposed17/11/2021AY 2011-12
BELGAUM COAL & COKE CONSUMER CO-OP ASSOCIATION LTD,BELGAUM vs ITO, WARD - 1(1), BELGAVI
ITA 103/PAN/2018[2012-13]Status: Disposed17/11/2021AY 2012-13
THE HUKKERI TALUKA AGRI PRODUCE CO-OPERATIVE MARKETING SOCIETY LIMITED,SANKESHWAR vs INCOME TAX OFFICER, WARD - 1(1), BELGAVI
ITA 30/PAN/2018[2012-13]Status: Disposed16/11/2021AY 2012-13
HAVYAKA CREDIT SOUHARDA SAHAKARI NIYAMITA,KUMTA vs INCOME TAX OFFICER, WARD - 2, KARWAR
ITA 27/PAN/2018[2013-14]Status: Disposed16/11/2021AY 2013-14
SIDDAPPA BHIMAPPA KHILARI,BELGAVI vs ITO, WARD 2(1), BELGAVI
ITA 384/PAN/2017[2008-09]Status: Disposed16/11/2021AY 2008-09
OMKAR CREDIT SOUHARDA SAHAKARI NIYAMITA,KUMTA vs ITO, WARD - 2, KARWAR
ITA 71/PAN/2018[2012-13]Status: Disposed15/11/2021AY 2012-13
YALIMUNNOLI PRATHAMIK KRISHI PATTIN SAHAKARI SANGH NIYAMIT,BELGAVI vs DCIT, CPC, BENGALURU
ITA 66/PAN/2018[2014-15]Status: Disposed15/11/2021AY 2014-15
GRAMA SEVA SAHAKARI SANGH LTD,BELGAUM vs INCOME TAX OFFICER, WARD - 1(4), BELAGAVI
ITA 1/PAN/2018[2013-14]Status: Disposed15/11/2021AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2 (1), PANAJI., PANAJI vs SHREE KALIKA URBAN CO-OP. CREDIT SOCIETY LIMITED, MAPUSA
ITA 367/PAN/2017[2014-15]Status: Disposed15/11/2021AY 2014-15