← All Benches
ITAT Panaji Bench
1,426 judgments
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), MANGALURU vs M/S LANDLINKS HOUSING DEVELOPMENT CORPORATION, MANGALURU
ITA 132/PAN/2018[2012-13]Status: Disposed31/3/2022AY 2012-13
THE DCIT, CENTRAL CIRCLE, HUBBALI vs M/S N. B. HIREMATH, HUBBALI
ITA 113/PAN/2018[2012-13]Status: Disposed31/3/2022AY 2012-13
THE DCIT, CENTRAL CIRCLE, HUBBALI vs M/S N. B. HIREMATH, HUBBALI
ITA 112/PAN/2018[2010-11]Status: Disposed31/3/2022AY 2010-11
THE DCIT, CENTRAL CIRCLE, HUBBALI vs M/S N. B. HIREMATH, HUBBALI
ITA 111/PAN/2018[2009-10]Status: Disposed31/3/2022AY 2009-10
SHRI DOODHGANGA CREDIT SOUHARD SAHAKARI LIMITED,BORGAON vs INCOME TAX OFFICER, WARD - 1, NIPANI
ITA 110/PAN/2018[2012-13]Status: Disposed31/3/2022AY 2012-13
M/S AHILIABAI SARDESSAI,PANAJI vs ACIT, CIRCLE - 1(1), PANAJI
ITA 379/PAN/2017[2012-13]Status: Disposed31/3/2022AY 2012-13
M/S AHILIABAI SARDESSAI,PANAJI vs ACIT, CIRCLE - 1(1), PANAJI
ITA 378/PAN/2017[2010-11]Status: Disposed31/3/2022AY 2010-11
THE MARKANDEY MAHILA MULTIPURPOSE CO-OP. SOCIETY LTD,BELGAUM vs ITO, WARD - 1(2), BELGAUM
ITA 372/PAN/2017[2012-13]Status: Disposed31/3/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), PANAJI vs MR. ELVINO DE SOUZA, CALANGUTE
ITA 368/PAN/2017[2007-08]Status: Disposed31/3/2022AY 2007-08
THE RAIBAG TALUKA PRIMARY CO-OPERATIVE AGRICULTURAL & RURAL DEVELOPMENT BANK LIMITED,BELGAVI vs ITO, WARD - 2(2), BELGAUM
ITA 349/PAN/2017[2012-13]Status: Disposed31/3/2022AY 2012-13
SURAJ MELVIN MASCARENHAS,MIRAMAR vs ITO, WARD - 1(1), PANAJI
ITA 258/PAN/2017[2009-10]Status: Disposed31/3/2022AY 2009-10
VIJESH VITHAL TALAULICAR,PANAJI vs ACIT, CIRCLE - 1(1), PANAJI
ITA 230/PAN/2017[2010-11]Status: Disposed31/3/2022AY 2010-11
SHIVA CREDIT SOUHARDA SAHAKARI NIYAMIT,BELGAVI vs INCOME TAX OFFICER, WARD -2(1), BELGAVI
ITA 466/PAN/2018[2012-13]Status: Heard28/3/2022AY 2012-13
THE INCOME TAX OFFICER, WARD - 1, NIPANI vs SHRI ARIHANT CREDIT SOUHARD SAHAKARI LIMITED, BELGAVI
ITA 97/PAN/2018[2013-14]Status: Disposed25/2/2022AY 2013-14
THE INCOME TAX OFFICER, WARD - 1, NIPANI vs SHRI ARIHANT CREDIT SOUHARD SAHAKARI LIMITED, BELGAVI
ITA 96/PAN/2018[2012-13]Status: Disposed25/2/2022AY 2012-13
THE INCOME TAX OFFICER, WARD - 1, NIPANI vs SHRI ARIHANT CREDIT SOUHARD SAHAKARI LIMITED, BELGAVI
ITA 93/PAN/2018[2009-10]Status: Disposed25/2/2022AY 2009-10
THE INCOME TAX OFFICER, WARD - 1, NIPANI vs SHRI ARIHANT CREDIT SOUHARD SAHAKARI LIMITED, BELGAVI
ITA 92/PAN/2018[2008-09]Status: Disposed25/2/2022AY 2008-09
SHRI MALLIKARJUN CREDIT SOUHARDA SAHAKARI LIMITED,BELGAVI vs ITO, WARD - 1, NIPANI
ITA 264/PAN/2019[2016-17]Status: Disposed23/2/2022AY 2016-17
SHRI MALLIKARJUN CREDIT SOUHARDA SAHAKARI LIMITED,BELGAVI vs ITO, WARD - 1, NIPANI
ITA 263/PAN/2019[2010-11]Status: Disposed23/2/2022AY 2010-11
VIDYA SAGAR ALPSANKHYATAR SHAIKSHANIK SAMSTHE,BELGAUM vs THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE - 2, BELGAUM
ITA 362/PAN/2018[2009-10]Status: Disposed23/2/2022AY 2009-10
