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Income Tax Appellate Tribunal, PANAJI BENCH, PANAJI
Before: SHRI RAVISH SOOD & SHRI JAMLAPPA D. BATTULL
आदेश की �ितिलिपअ�ेिषत / Copy of the Order forwarded to :
1. 1. अपीलाथ� / The Appellant. 2. ��थ� / The Respondent.
3. The CIT (Appeals), Belgaum (Karnataka) 4. The Pr. CIT, Belgaum (Karnataka) 5. िवभागीय �ितिनिध,आयकर अपीलीय �ायािधकरण,i.kth / DR, ITAT, Panaji Bench, Panaji. 6. गाड�फ़ाइल / Guard File. आदेशानुसार / BY ORDER, // True Copy // िनजीसिचव / Private Secretary
Occurrence Sr Event Attributes Date 1 Draft dictated on 23/02/2022 Sr.PS/PS 2 Draft placed before author 24/02/2022 Sr.PS/PS 3 Draft proposed and placed before the second Member 24/02/2022 Ld JM 4 Draft discussed/approved by second Member 24/02/2022 Ld JM 5 Approved draft comes to the Sr. PS/PS 24/02/2022 Sr.PS/PS 6 Kept for pronouncement on 23/03/2022 Sr.PS/PS 7 Date of uploading of order Sr.PS/PS 8 File sent to Bench Clerk Sr.PS/PS 9 Date on which the file goes to the Head Clerk 10 Date on which file goes to the Asstt Registrar 11 Date of dispatch of order ITAT-Panaji Page 3 of 3