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ITAT Panaji Bench
1,426 judgments
MINERAL FOUNDATION OF GOA,PANAJI vs ASSISTANT COMMISSIONER OF INCOME TAX (EXEMPTION), CIRCLE - 1, MANGALORE
ITA 120/PAN/2018[2013-14]Status: Disposed4/4/2022AY 2013-14
THE KARNATAKA STATE GOVERNMENT EMPLOYEES MULTIPURPOSE CO-OPERATIVE SOCIETY LIMITED,ATHANI vs INCOME TAX OFFICER, WARD - 1(1), BELAGAVI
ITA 115/PAN/2018[2012-13]Status: Disposed4/4/2022AY 2012-13
M/S KERKAR MARKETING COMPANY,MAPUSA vs JCIT, RANGE - 2, PANAJI
ITA 213/PAN/2018[2012-13]Status: Disposed1/4/2022AY 2012-13
M/S NIRANI SUGARS LIMITED,MUDHOL vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2, BELGAUM
ITA 126/PAN/2018[2004-05]Status: Disposed1/4/2022AY 2004-05
M/S NIRANI SUGARS LIMITED,MUDHOL vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2, BELGAUM
ITA 125/PAN/2018[2003-04]Status: Disposed1/4/2022AY 2003-04
M/S NIRANI SUGARS LIMITED,MUDHOL vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2, BELGAUM
ITA 124/PAN/2018[2002-03]Status: Disposed1/4/2022AY 2002-03
M/S NIRANI SUGARS LIMITED,MUDHOL vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - 2, BELGAUM
ITA 123/PAN/2018[2001-02]Status: Disposed1/4/2022AY 2001-02
INCOME TAX OFFICER, WARD - 1(1), MANGALURU vs M/S T. K. RAJAN, MANGALORE
ITA 70/PAN/2018[2010-11]Status: Disposed31/3/2022AY 2010-11
STATE BANK OF INDIA,BELGAUM vs ITO, (TDS), BELGAUM
ITA 34/PAN/2018[2014-15]Status: Disposed31/3/2022AY 2014-15
STATE BANK OF INDIA,BELGAUM vs ITO, (TDS), BELGAUM
ITA 33/PAN/2018[2013-14]Status: Disposed31/3/2022AY 2013-14
STATE BANK OF INDIA,BELGAUM vs ITO, (TDS), BELGAUM
ITA 32/PAN/2018[2012-13]Status: Disposed31/3/2022AY 2012-13
M/S COSME COSTA & SONS,MAPUSA vs ACIT, CIRCLE - 2(1), PANAJI
ITA 199/PAN/2018[2014-15]Status: Disposed31/3/2022AY 2014-15
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1 (1), MANGALURU vs M/S MANGALORE REFINERY PETROCHEMICALS LIMITED, MANGALURU
ITA 177/PAN/2018[2014-15]Status: Disposed31/3/2022AY 2014-15
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1 (1), MANGALURU vs M/S MANGALORE REFINERY PETROCHEMICALS LIMITED, MANGALURU
ITA 176/PAN/2018[2013-14]Status: Disposed31/3/2022AY 2013-14
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1 (1), MANGALURU vs M/S MANGALORE REFINERY PETROCHEMICALS LIMITED, MANGALURU
ITA 169/PAN/2018[2012-13]Status: Disposed31/3/2022AY 2012-13
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1 (1), MANGALURU vs M/S MANGALORE REFINERY PETROCHEMICALS LIMITED, MANGALURU
ITA 168/PAN/2018[2011-12]Status: Disposed31/3/2022AY 2011-12
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1 (1), MANGALURU vs M/S MANGALORE REFINERY PETROCHEMICALS LIMITED, MANGALURU
ITA 167/PAN/2018[2010-11]Status: Disposed31/3/2022AY 2010-11
M/S SAIRAJ DEVELOPERS,PONDA vs PRINCIPAL COMMISSIONER OF INCOME TAX, PANAJI
ITA 162/PAN/2018[2014-15]Status: Disposed31/3/2022AY 2014-15
M/S SAIRAJ DEVELOPERS,PONDA vs PRINCIPAL COMMISSIONER OF INCOME TAX, PANAJI
ITA 161/PAN/2018[2013-14]Status: Disposed31/3/2022AY 2013-14
M/S SHAIV DISTILLERIES PVT. LTD.,BICHOLIM vs JOINT COMMISSIONER OF INCOME TAX, RANGE -2, PANAJI
ITA 154/PAN/2018[2012-13]Status: Disposed31/3/2022AY 2012-13
