← All Benches

ITAT Panaji Bench

1,426 judgments

PRATHAMIK KRISHI PATTIN SAHAKARI SANGH NIYAMIT SANKESHWAR,BELGAUM vs ITO, WARD - 1(3), BELGAUM

ITA 64/PAN/2018[2012-13]Status: Disposed6/4/2022AY 2012-13

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 1(1), PANAJI vs M/S MILROC GOOD EARTH PROPERTY AND DEVELOPERS LLP, PANAJI

ITA 26/PAN/2018[2013-14]Status: Disposed6/4/2022AY 2013-14

BELGAUM COAL & COKE CONSUMER CO-OP ASSOCIATION LTD,BELGAUM vs ITO, WARD - 1(1), BELGAVI

ITA 102/PAN/2018[2010-11]Status: Disposed6/4/2022AY 2010-11

GOMTESH VIDYAPEETH,BELGAUM vs COMMISSIONER OF INCOME TAX, EXEMPTION, BELGAUM

ITA 271/PAN/2019[2019-20]Status: Disposed5/4/2022AY 2019-20

SMT ALICIA NINETTE FIALHO GONSALVES,ILHAS vs THE INCOME TAX OFFICER, WARD - 1(3), PANAJI

ITA 82/PAN/2018[2012-13]Status: Disposed5/4/2022AY 2012-13

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, BELGAVI vs M/S GOGTE MINERALS, BELAGAVI

ITA 186/PAN/2018[2014-15]Status: Disposed5/4/2022AY 2014-15

SHRI SHIVASAGAR VIVEDDUDESHAGAL SOUHARD SAHAKARI NIYAMIT,GOKAK vs THE INCOME TAX OFFICER WARD - 1, GOKAK

ITA 245/PAN/2018[2014-15]Status: Disposed4/4/2022AY 2014-15

THE MERCANTILE CO-OP. CREDIT SOCIETY LTD.,BELAGAVI vs THE INCOME TAX OFFICER, WARD-2 (1), BELGAUM

ITA 226/PAN/2018[2013-14]Status: Disposed4/4/2022AY 2013-14

HINDUSTAN FOODS LTD.,PANAJI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1 (1), PANAJI

ITA 220/PAN/2018[2008-09]Status: Disposed4/4/2022AY 2008-09

SHRI MALLIKARJUNA SEVA SAHAKARI SANGH LTD, BALESAR vs ITO, WARD - 1, SIRSI

ITA 218/PAN/2018[2012-13]Status: Disposed4/4/2022AY 2012-13

BIDRAKAN GROUP GRAMAGALA SEVA SAHAKARI SANGHA LTD.,BIDRAKAN vs THE INCOME TAX OFFICER, WARD - 1, SIRSI

ITA 217/PAN/2018[2012-13]Status: Disposed4/4/2022AY 2012-13

MADABHAVI L. S. M. P. SOCIETY LTD,MADABHAVI vs ITO, WARD - 1, NIPANI

ITA 216/PAN/2018[2013-14]Status: Disposed4/4/2022AY 2013-14

SHRI MALLIKARJUN URBAN CO-OPERATIVE CREDIT SOCIETY LTD,BELGAUM vs INCOME TAX OFFICER, WARD - 1(2), BELAGAVI

ITA 190/PAN/2018[2012-13]Status: Disposed4/4/2022AY 2012-13

SHRI ADINATH PATTIN SOUHARDA SAHAKARI NIYAMIT,HEBBAL vs THE INCOME TAX OFFICER, WARD - 1(1), BELGAVI

ITA 184/PAN/2018[2012-13]Status: Disposed4/4/2022AY 2012-13

SHRI MAHALAXMI URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED,NANDAGAON vs THE INCOME TAX OFFICER, WARD - 1, GOKAK

ITA 183/PAN/2018[2012-13]Status: Disposed4/4/2022AY 2012-13

M/S NERLI PRATHAMIK KRISHI PATTIN SAHAKARI BANK NIYAMIT,NERLI vs THE INCOME TAX OFFICER, WARD - 1(3), BELAGAVI

ITA 182/PAN/2018[2012-13]Status: Disposed4/4/2022AY 2012-13

THE NUTAN MAHILA URBAN CO-OP CREDIT SOCIETY LTD.,MUNAVALLI vs THE INCOME TAX OFFICER, WARD - 1 (1), BELAGAVI

ITA 181/PAN/2018[2012-13]Status: Disposed4/4/2022AY 2012-13

THE BELGAUM MANUFACTURERS CO-OPERATIVE INDUSTRIAL ESTATE LTD,BELGAVI vs INCOME TAX OFFICER, WARD - 1(1), BELGAVI

ITA 171/PAN/2018[2014-15]Status: Disposed4/4/2022AY 2014-15

THE BELGAUM MANUFACTURERS CO-OPERATIVE INDUSTRIAL ESTATE LTD,BELGAVI vs INCOME TAX OFFICER, WARD - 1(1), BELGAVI

ITA 170/PAN/2018[2013-14]Status: Disposed4/4/2022AY 2013-14

M/S PRATHMIK KRUSHI SAHAKARI BANK NIYAMIT,BELGAVI vs INCOME TAX OFFICER, WARD - 1(3), BELGAUM

ITA 141/PAN/2018[2012-13]Status: Disposed4/4/2022AY 2012-13