← All Benches
ITAT Panaji Bench
1,426 judgments
EID PARRY (INDIA) LTD.,BELAGAVI vs ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE, PANAJI, PANAJI
ITA 39/PAN/2019[2015-16]Status: Disposed19/4/2022AY 2015-16
EID PARRY (INDIA) LTD.,BELAGAVI vs ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE, PANAJI, PANAJI
ITA 38/PAN/2019[2014-15]Status: Disposed19/4/2022AY 2014-15
EID PARRY (INDIA) LTD.,BELAGAVI vs ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE, PANAJI, PANAJI
ITA 37/PAN/2019[2013/14]Status: Disposed19/4/2022
EID PARRY (INDIA) LTD.,BELAGAVI vs ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE, PANAJI, PANAJI
ITA 36/PAN/2019[2012-13]Status: Disposed19/4/2022AY 2012-13
EID PARRY (INDIA) LTD.,BELAGAVI vs ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE, PANAJI, PANAJI
ITA 35/PAN/2019[2011-12]Status: Disposed19/4/2022AY 2011-12
DCIT, CENTRAL CIRCLE, HUBBALI vs HUBLI SCAN CENTRE LIMITED, HUBBALI
ITA 25/PAN/2018[2014-15]Status: Disposed8/4/2022AY 2014-15
HUBLI SCAN CENTRE LIMITED,HUBBALI vs DCIT, CENTRAL CIRCLE, BELGAVI
ITA 19/PAN/2018[2014-15]Status: Disposed8/4/2022AY 2014-15
DCIT, CENTRAL CIRCLE, HUBBALI vs HUBLI SCAN CENTRE LIMITED, HUBBALI
ITA 354/PAN/2017[2012-13]Status: Disposed8/4/2022AY 2012-13
DCIT, CENTRAL CIRCLE, HUBBALI vs HUBLI SCAN CENTRE LIMITED, HUBBALI
ITA 353/PAN/2017[2011-12]Status: Disposed8/4/2022AY 2011-12
DCIT, CENTRAL CIRCLE, HUBBALI vs HUBLI SCAN CENTRE LIMITED, HUBBALI
ITA 352/PAN/2017[2010-11]Status: Disposed8/4/2022AY 2010-11
M/S NERALI URBAN CO-OPRATIVE CREDIT SOCIETY LIMITED,NERALI vs INCOME TAX OFFICER, WARD - 2(2), BELAGAVI
ITA 446/PAN/2018[2015-16]Status: Disposed7/4/2022AY 2015-16
M/S VEERASHAIVA CREDIT SOUHARD SAHAKARI LIMITED,ATHANI vs INCOME TAX OFFICER, WARD -2(2), BELGAVI
ITA 445/PAN/2018[2015-16]Status: Disposed7/4/2022AY 2015-16
PRATHAMIK KRISHI PATTIN SAHAKARI BANK,BELGAVI vs INCOME TAX OFFICER, WARD 1(4), BELGAVI
ITA 443/PAN/2018[2013-14]Status: Disposed7/4/2022AY 2013-14
THE BELGAUM MANUFACTURERS CO-OPERATIVE INDUSTRIAL ESTATE LTD,BELGAVI vs INCOME TAX OFFICER, WARD - 1(1), BELGAVI
ITA 431/PAN/2018[2015-16 ]Status: Disposed7/4/2022
M/S DAMODAR MANGALJI & CO. LTD,PANAJI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI
ITA 423/PAN/2018[2010-11]Status: Disposed7/4/2022AY 2010-11
SHRI. GOMATESH CO-OPP. CREDIT SOC. LTD.,BELGAUM vs INCOME TAX OFFICER, WARD- 1, NIPANI
ITA 249/PAN/2018[2013-14]Status: Disposed7/4/2022AY 2013-14
SHRI. GOMATESH CO-OPP. CREDIT SOC. LTD.,BELGAUM vs INCOME TAX OFFICER, WARD- 1, NIPANI
ITA 248/PAN/2018[2012-13]Status: Disposed7/4/2022AY 2012-13
SHRI SHIVAYOGI URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED,BELGAVI vs INCOME TAX OFFICER, WARD - 1(3), BELGAVI
ITA 244/PAN/2018[2012-13]Status: Disposed7/4/2022AY 2012-13
THE YAMAKANMARDI LAXMI URBEN CREDIT SOUHARDA SAHAKARI NIYAMIT .,BELGAUM vs INCOME TAX OFFICER (WARD) 1(1), BELGAVI
ITA 222/PAN/2018[2012-13]Status: Disposed7/4/2022AY 2012-13
HEGDEKATTA GROUP GRAMAGALA SEVA SAHAKARI SANGHA LTD.,SIRSI vs THE INCOME TAX OFFICER, WARD - 1, SIRSI
ITA 210/PAN/2018[2012-13]Status: Disposed7/4/2022AY 2012-13