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ITAT Panaji Bench

1,426 judgments

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE- 1 (1), PANAJI vs DEMPO INDUSTRIES PVT. LTD., PANAJI

ITA 176/PAN/2019[2010-11]Status: Disposed15/6/2022AY 2010-11

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI vs THE OLD GOA URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED, OLD GOA

ITA 174/PAN/2019[2015-16]Status: Disposed15/6/2022AY 2015-16

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), PANAJI vs THE PIRNA URBAN CO-OP. CREDIT SOCIETY LIMITED, PIRNA, GOA

ITA 162/PAN/2019[2015-16]Status: Disposed15/6/2022AY 2015-16

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, UDUPI vs M/S MANIPAL TECHNOLOGIES LIMITED, MANIPAL

ITA 69/PAN/2018[2013-14]Status: Disposed15/6/2022AY 2013-14

INCOME TAX OFFICER WARD-1(2), MANGALORE vs SMT. FLORA MARTIZ, MANGALURU

ITA 225/PAN/2018[2010-11]Status: Disposed15/6/2022AY 2010-11

INCOME TAX OFFICER WARD-1(2), MANGALORE vs SRI ROBERT MARTIZ, MANGALURU

ITA 224/PAN/2018[2010-11]Status: Disposed15/6/2022AY 2010-11

ALCON FOUNDATION TRUST,PANAJI vs COMMISSIONER OF INCOME TAX (EXEMPTION), BANGALORE

ITA 221/PAN/2018[12AA]Status: Disposed15/6/2022

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), PANAJI vs M/S BEIERSDORF INDIA (P) LTD., PANAJI

ITA 189/PAN/2018[2014-15]Status: Disposed15/6/2022AY 2014-15

SHRI SHRIDHARSWAMY CREDIT SOUHARDA SAHAKARI NIYAMIT,BELAGAVI vs ITO, WARD - 2(1), BELGAVI

ITA 136/PAN/2018[2012-13]Status: Disposed15/6/2022AY 2012-13

M/S DEMPO RESORTS PRIVATE LIMITED,PANAJI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2, MARGAO

ITA 122/PAN/2018[2012-13]Status: Disposed15/6/2022AY 2012-13

DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, BELAGAVI vs SHRI SHIVANAND A. MANAKAR, KALABURAGI

ITA 155/PAN/2018[2014-15]Status: Disposed13/6/2022AY 2014-15

SHRI KOMBANTAVIDA ABDULLA,PANAJI vs ITO, WARD - 4, MARGAO

ITA 391/PAN/2018[2014-15]Status: Disposed17/5/2022AY 2014-15

SHRI NITIN A SHIRGURKAR,BELGAVI vs PR. CIT, HUBBALI

ITA 77/PAN/2020[2015-16]Status: Disposed13/5/2022AY 2015-16

M/S SHREE BALAJI CONCEPTS,MARGAO vs INCOME TAX OFFICER (INTERNATIONAL TXATION), WARD -1, PANAJI

ITA 73/PAN/2018[2012-13]Status: Disposed13/5/2022AY 2012-13

ASSTT. COMM. OF INCOME TAX, CENTRAL CIRCLE, PANAJI vs INFRASTRUCTURE LOGISTICS PVT. LTD., DONA PAULA

ITA 381/PAN/2017[2009-10]Status: Disposed13/5/2022AY 2009-10

INFRASTRUCTURE LOGISTICS PVT. LTD.,DONA PAULA vs JOINT COMM. OF INCOME TAX, RANGE - 1, PANAJI

ITA 380/PAN/2017[2009-10]Status: Disposed13/5/2022AY 2009-10

M/S PRATEEK ALLOYS PVT. LTD.,PANAJI vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PANAJI

ITA 279/PAN/2019[2015-16]Status: Disposed29/4/2022AY 2015-16

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI vs PRATEEK ALLOYS PRIVATE LIMITED, PANAJI

ITA 75/PAN/2018[2014-15]Status: Disposed29/4/2022AY 2014-15

M/S CHOWGULE AND COMPANY (SALT) PVT. LTD,MORMUGAO vs THE ACIT, CIRCLE - 2, MARGAO

ITA 390/PAN/2017[2012-13]Status: Disposed29/4/2022AY 2012-13

EID PARRY (INDIA) LTD.,BELAGAVI vs ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE, PANAJI, PANAJI

ITA 40/PAN/2019[2016-17]Status: Disposed19/4/2022AY 2016-17