← All Benches
ITAT Panaji Bench
1,426 judgments
THE KARNATAKA KARAVALI URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED,ATHANI vs INCOME TAX OFFICER, WARD - 1 (4), BELGAUM, BELAGAVI
ITA 457/PAN/2018[2012-13]Status: Disposed17/8/2022AY 2012-13
INCOME TAX OFFICER, WARD - 1(1), PANAJI vs SHRI LALJI PURUSHOTTAM BABHOYYA PATEL, ALTINHO
ITA 361/PAN/2018[2006-07]Status: Disposed17/8/2022AY 2006-07
SHRI LALJI PURSHOTTAM DABHOYYA PATEL,ALTINHO vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI
ITA 339/PAN/2018[2007-08]Status: Disposed17/8/2022AY 2007-08
BEIERSDORF INDIA (P) LTD.,PANAJI vs INCOME TAX OFFICER, WARD - 2(4), PANAJI
ITA 337/PAN/2018[2014-15]Status: Disposed17/8/2022AY 2014-15
M/S KAMAT REAL ESTATE DEVELOPERS,PANAJI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PANAJI., PANAJI
ITA 336/PAN/2018[2005-06]Status: Disposed17/8/2022AY 2005-06
GOA CARBON LTD.,PANAJI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1 (1), PANAJI
ITA 333/PAN/2018[2000-01]Status: Disposed17/8/2022AY 2000-01
M/S KURBETTI AND SONS,NIPANI vs PR. CIT, BELGAVI
ITA 215/PAN/2018[2013-14]Status: Disposed17/8/2022AY 2013-14
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), PANAJI., PANAJI vs M/S ANDREW TELECOMMUNICATION INDIA PVT. LTD., VERNA
ITA 188/PAN/2018[2011-12]Status: Disposed17/8/2022AY 2011-12
MR. MALLIKARJUN APPANNA ITI,GOKAK vs INCOME TAX OFFICER, WARD - 1, GOKAK
ITA 419/PAN/2018[2013-14]Status: Disposed28/6/2022AY 2013-14
MRS. SUNITA MALLIKARJUN MAHAJANSHETTI,PACHAPUR vs INCOME TAX OFFICER, WARD - 2[2], BELAGAVI
ITA 418/PAN/2018[2012-13]Status: Disposed27/6/2022AY 2012-13
MADALBAL GOA EXPORTS PVT. LTD,MIRAMAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1(1), PANAJI
ITA 363/PAN/2018[2007-08]Status: Disposed27/6/2022AY 2007-08
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 2, BELAGAVI vs M/S NIRANI SUGARS LIMITED, BELAGAVI
ITA 178/PAN/2018[2011-12]Status: Disposed23/6/2022AY 2011-12
MAHENDRAKUMAR RIKABCHAND SHAH,GOKAK vs INCOME TAX OFFICER, WARD - 1, GOKAK
ITA 438/PAN/2018[2009-10]Status: Disposed22/6/2022AY 2009-10
M/S AUTOMOBILE CORPORATION OF GOA LTD.,SATTARI vs INCOME TAX OFFICER, WARD - 4, MARGAO
ITA 425/PAN/2018[2014-15]Status: Disposed22/6/2022AY 2014-15
M/S AUTOMOBILE CORPORATION OF GOA LTD.,SATTARI vs INCOME TAX OFFICER, WARD - 2(2), PANAJI
ITA 424/PAN/2018[2013-14]Status: Disposed22/6/2022AY 2013-14
MR. NAGRAJ GOPALKRISHNA,PHATTEPUR vs INCOME-TAX OFFICER, WARD - 1[5], BELAGAVI
ITA 400/PAN/2018[2013-14]Status: Disposed22/6/2022AY 2013-14
INCOME TAX OFFICER, TDS, WARD - 1, MARGAO vs M/S TRIPTI SHIPPING, VASCO
ITA 245/PAN/2019[2009-10]Status: Disposed15/6/2022AY 2009-10
INCOME TAX OFFICER, TDS, WARD - 1, MARGAO vs M/S TRIPTI SHIPPING, VASCO
ITA 244/PAN/2019[2008-09]Status: Disposed15/6/2022AY 2008-09
INCOME TAX OFFICER, (TDS), WARD - 1, PANAJI vs ABHAY KAMALAKAR KAMAT, PONDA
ITA 243/PAN/2019[2009-10]Status: Disposed15/6/2022AY 2009-10
INCOME TAX OFFICER, INTERNATIONAL TAXATION, WARD - 1, PANAJI vs SHRI SHIVKUMAR SANGAPPA SABOJI, BELAGAVI
ITA 217/PAN/2019[2013-14]Status: Disposed15/6/2022AY 2013-14
