← All Benches
ITAT Panaji Bench
1,426 judgments
THE INCOME TAX OFFICER, WARD - 1, NIPANI vs SHRI ARIHANT CREDIT SOUHARD SAHAKARI LIMITED, BELGAVI
ITA 95/PAN/2018[2011-12]Status: Disposed1/9/2022AY 2011-12
THE INCOME TAX OFFICER, WARD - 1, NIPANI vs SHRI ARIHANT CREDIT SOUHARD SAHAKARI LIMITED, BELGAVI
ITA 94/PAN/2018[2010-11]Status: Disposed1/9/2022AY 2010-11
M/S RAVIKIRAN CO-OPERATIVE CREDIT SOCIETY LIMITED, BELGUNDI,BELGAVI vs INCOME TAX OFFICER, WARD - 1(3), BELGAVI
ITA 436/PAN/2018[2015-16]Status: Disposed1/9/2022AY 2015-16
M/S SESA RESOURS LTD (FORMERLY V. S. DEMPO & CO. PVT. LTD,PANAJI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PANAJI
ITA 396/PAN/2018[2004-05]Status: Disposed1/9/2022AY 2004-05
SHRI MALLIKARJUN URBAN CO-OPERATIVE CREDIT SOCIETY LTD,BELGAUM vs INCOME TAX OFFICER, WARD - 1(4), BELAGAVI
ITA 437/PAN/2018[2015-16]Status: Disposed30/8/2022AY 2015-16
IGNATIUS J PEREIRA,THIVIM vs INCOME TAX OFFICER, WARD - 2(2), PANAJI
ITA 430/PAN/2018[2010-11]Status: Disposed30/8/2022AY 2010-11
IGNATIUS J PEREIRA,THIVIM vs INCOME TAX OFFICER, WARD - 2(2), PANAJI
ITA 429/PAN/2018[2009-10]Status: Disposed30/8/2022AY 2009-10
LUDOMILA ANTONIO M PEREIRA,THIVIM vs INCOME TAX OFFICER, WARD - 2(2), PANAJI
ITA 428/PAN/2018[2010-11]Status: Disposed30/8/2022AY 2010-11
LUDOMILA ANTONIO M PEREIRA,THIVIM vs INCOME TAX OFFICER, WARD - 2(2), PANAJI
ITA 427/PAN/2018[2009-10]Status: Disposed30/8/2022AY 2009-10
NANU RESORTS PVT. LTD.,MARGAO vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE- 1., MARGAO
ITA 394/PAN/2018[2005-06]Status: Disposed30/8/2022AY 2005-06
NANU RESORTS PVT. LTD.,MARGAO vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE- 1., MARGAO
ITA 393/PAN/2018[2004-05]Status: Disposed30/8/2022AY 2004-05
M/S. KINECO (P) LTD.,BARDEZ vs THE INCOME TAX OFFICER, WARD - 2(4), PANAJI
ITA 340/PAN/2018[2013-14]Status: Disposed30/8/2022AY 2013-14
M/S SANKAMTAL HOTEL PRIVATE LTD.,BELAGAVI vs THE ASST. COMMISSIONER OF INCOME TAX CIRCLE - 2 (1), BELAGAVI
ITA 191/PAN/2018[2008-09]Status: Disposed30/8/2022AY 2008-09
GANGADHAR NARSINGDAS AGRAWAL (HUF),MARGAO vs ASSTT. COMM. OF INCOME TAX CIRCLE 1, MARGAO
ITA 140/PAN/2018[2011-12]Status: Disposed30/8/2022AY 2011-12
THE ADARSH CO-OP. CREDIT SOCIETY LIMITED.,BELAGAVI vs INCOME TAX OFFICER, WARD -1(2), BELAGAVI
ITA 28/PAN/2019[2013-14]Status: Disposed29/8/2022AY 2013-14
THE ADARSH CO-OP. CREDIT SOCIETY LIMITED.,BELAGAVI vs INCOME TAX OFFICER, WARD -1(2), BELAGAVI
ITA 27/PAN/2019[2012-13]Status: Disposed29/8/2022AY 2012-13
THE ADARSH CO-OP. CREDIT SOCIETY LIMITED.,BELAGAVI vs INCOME TAX OFFICER, WARD -1(2), BELAGAVI
ITA 26/PAN/2019[2009-10]Status: Disposed29/8/2022AY 2009-10
KALIDAS CO-OPERATIVE CREDIT SOCIETY LIMITED,KAMATGI, BAGALKOT vs INCOME TAX OFFICER, WARD - 1, BAGALKOT
ITA 10/PAN/2019[2015-16]Status: Disposed29/8/2022AY 2015-16
M/S. AHILIABAI SARDESSAI,PANAJI vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 1(1), PANAJI
ITA 450/PAN/2018[2015-16]Status: Disposed29/8/2022AY 2015-16
INCOME TAX OFFICER, WARD -2(2), BELGAVI vs SHIVA CREDIT SOUHARDA SAHAKARI NIYAMIT, BELGAVI
ITA 18/PAN/2019[2012-13]Status: Disposed17/8/2022AY 2012-13
