← All Benches
ITAT Panaji Bench
1,426 judgments
MAHAVEER CO-OPERATIVE CREDIT SOCIETY LIMITED,ALAGUR, BAGALKOT vs INCOME TAX OFFICER, WARD - 2, BAGALKOT
ITA 9/PAN/2019[2012-13]Status: Disposed10/11/2022AY 2012-13
M/S P. S. PATTEPUR AND COMPANY,BELGAVI vs INCOME TAX OFFICER, WARD - 1(5), BELAGAVI
ITA 24/PAN/2019[2013-14]Status: Disposed10/11/2022AY 2013-14
M/S S C PATTEPUR AND COMPANY,BELGAVI vs INCOME TAX OFFICER, WARD - 1(5), BELGAVI
ITA 23/PAN/2019[2013-14]Status: Disposed10/11/2022AY 2013-14
SHRI ANANTNATH ALPASANKHYATAR VIVIDH UDDESHAGAL SOUHARD SAHAKARI NIYAMIT,GOKAK vs INCOME TAX OFFICER, WARD - 1, GOKAK, GOKAK
ITA 465/PAN/2018[2012-13]Status: Disposed9/11/2022AY 2012-13
SHRI ANANTNATH ALPASANKHYATAR VIVIDH UDDESHAGAL SOUHARD SAHAKARI NIYAMIT,GOKAK vs INCOME TAX OFFICER, WARD - 1, GOKAK, GOKAK
ITA 464/PAN/2018[2011-12]Status: Disposed9/11/2022AY 2011-12
SHRI ANANTNATH ALPASANKHYATAR VIVIDH UDDESHAGAL SOUHARD SAHAKARI NIYAMIT,BELAGAVI vs INCOME TAX OFFICER, WARD - 1, BELGAVI, BELAGAVI
ITA 463/PAN/2018[2010-11]Status: Disposed9/11/2022AY 2010-11
SHRI ANANTNATH ALPASANKHYATAR VIVIDH UDDESHAGAL SOUHARD SAHAKARI NIYAMIT,GOKAK vs INCOME TAX OFFICER, WARD - 1, GOKAK, GOKAK
ITA 462/PAN/2018[2009-10]Status: Disposed9/11/2022AY 2009-10
SHRI BHAGYALAXMI SWASAHAYA MANDAL,HUKKERI vs INCOME TAX OFFICER, WARD - 1(3), BELAGAVI
ITA 388/PAN/2018[2008-09]Status: Disposed9/11/2022AY 2008-09
SHRI BASAPPA BHIMAPPA KADADI,BELGAVI vs INCOME TAX OFFICER, WARD - 1, GOKAK
ITA 32/PAN/2019[2013-14]Status: Heard9/11/2022AY 2013-14
SHRI BASAPPA BHIMAPPA KADADI,BELGAVI vs INCOME TAX OFFICER, WARD - 1, GOKAK
ITA 31/PAN/2019[2011-12]Status: Heard9/11/2022AY 2011-12
SHRI MOHAN BHIKACHAND PORWAL,BELGAUM vs INCOME TAX OFFICER, WARD - 1(3), BELGAUM
ITA 67/PAN/2018[2011-12]Status: Disposed9/11/2022AY 2011-12
ACIT, CENTRAL CIRCLE, PANAJI vs M/S SOCIADADE DE FOMENTO INDUSTRIAL P. LTD, MARGAO
ITA 116/PAN/2018[2010-11]Status: Disposed12/9/2022AY 2010-11
SOCIEADADE DE FOMENTO INDL. PVT. LTD.,MARGAO vs JOINT COMMISSIONER OF INCOME TAX, MARGAO RANGE, MARGAO
ITA 105/PAN/2018[2010-11]Status: Disposed12/9/2022AY 2010-11
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - (1), PANAJI vs M/S GOA STATE INFRASTRUCTURE DEVELOPMENT CORPORATION LIMITED, PANAJI
ITA 453/PAN/2018[2014-15]Status: Disposed2/9/2022AY 2014-15
GOA STATE INFRASTRUCTURE DEVLOPMENT CORPORATION LIMITED.,PANAJI vs INCOME TAX OFFICER, WARD-1(1), PANAJI
ITA 449/PAN/2018[2014-15]Status: Disposed2/9/2022AY 2014-15
PRIYANKA AGARWAL,DONA PAULA vs INCOME TAX OFFICER, WARD - 1(4), PANAJI
ITA 406/PAN/2018[2014-15]Status: Disposed2/9/2022AY 2014-15
SHIRDI STEEL RE-ROLLERS PRIVATE LIMITED,CUNCOLIM vs THE INCOME TAX OFFICER, WARD - 5, MARGAO
ITA 398/PAN/2018[2013-14]Status: Disposed2/9/2022AY 2013-14
GIOVANNI JOHN MANUEL VAZ,VASCO-DA-GAMA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, MARGAO
ITA 392/PAN/2018[2001-02]Status: Disposed2/9/2022AY 2001-02
HARDESH ORES PRIVATE LIMITED,MARGAO vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, MARGAO
ITA 386/PAN/2018[2012-13]Status: Disposed2/9/2022AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI vs SHIFFER AND MENEZES INDIA PVT. LTD, PANAJI
ITA 232/PAN/2018[2009-10]Status: Disposed2/9/2022AY 2009-10
