← All Benches
ITAT Panaji Bench
1,426 judgments
PRATHAMIK KRISHI PATTIN SAHAKARI NIYAMIT,SALAPUR vs ITO, WARD - 1(5), BELAGAVI
ITA 17/PAN/2020[2016-17]Status: Disposed23/11/2022AY 2016-17
M/S SHREE VENKATESHWARA ENTERPRISES,BELGAVI vs ITO, WARD - 1(1), BELGAVI
ITA 300/PAN/2019[2012-13]Status: Disposed23/11/2022AY 2012-13
SHRI BALVANT KRISHNA TARALE,BELGAVI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), BELGAVI
ITA 294/PAN/2019[2016-17]Status: Disposed23/11/2022AY 2016-17
SHRI VEERRANI MALLAMMA URBAN CREDIT SOUHARDA SAHAKARI LTD,BELGAVI vs ITO, WARD 1(5), BELGAVI
ITA 18/PAN/2020[2016-17]Status: Disposed21/11/2022AY 2016-17
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), PANAJI vs SHRI RAHOOL SHANU PAI PANANDIKER, MARGAO
ITA 292/PAN/2019[2011-12]Status: Disposed21/11/2022AY 2011-12
THE ACIT, CIRCLE - 2(1), PANAJI vs SHRI SHANU ATMARAM PAI PANANDIKAR, MARGAO
ITA 291/PAN/2019[2011-12]Status: Disposed21/11/2022AY 2011-12
SHRI SAI CREDIT SOUHARDA SAHAKARI NIYAMIT,CHIKODI vs INCOME TAX OFFICER, WARD - 1, NIPANI
ITA 265/PAN/2019[2016-17]Status: Disposed21/11/2022AY 2016-17
BELLAD BAGEWADI KRISHNI SEVA SAHAKARI BANK LTD.,BELGAUM vs ITO (WARD) 1(3), BELGAUM
ITA 260/PAN/2019[2009-10]Status: Disposed21/11/2022AY 2009-10
DEEPAK SATAGOUDA PATIL,BELGAVI vs INCOME TAX OFFICER, WARD - 1(3), BELGAUM
ITA 237/PAN/2019[2012-13]Status: Disposed21/11/2022AY 2012-13
GOMTESH VIDYAPEETH,BELGAUM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -2, BELGAUM
ITA 68/PAN/2019[2000-01]Status: Disposed17/11/2022AY 2000-01
VIVEK GANPAT KERKAR,MAPUSA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -2(1), PANAJI
ITA 148/PAN/2019[2011-12]Status: Disposed17/11/2022AY 2011-12
SHRI GOPALKRISHNA CO-OPERATIVE CREDIT SOCIETY LIMITED,BHATKAL vs INCOME TAX OFFICER, WARD - 1, KARWAR
ITA 215/PAN/2019[2016-17]Status: Disposed16/11/2022AY 2016-17
THE SESA GOA EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LIMITED,SANQUELIM vs ACIT, CIRCLE - 2(1), PANAJI
ITA 203/PAN/2019[2014-15]Status: Disposed16/11/2022AY 2014-15
THE KARNATAKA STATE GOVERNMENT EMPLOYEES MULTIPURPOSE CO-OPERATIVE SOCIETY LIMITED,ATHNI vs INCOME TAX OFFICER, WARD - 1(4), BELAGAVI
ITA 194/PAN/2019[2015-16]Status: Disposed16/11/2022AY 2015-16
SHRI SHIVAYOGI URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED,BELGAVI vs INCOME TAX OFFICER, WARD - 1(4), BELGAVI
ITA 191/PAN/2019[2015-16]Status: Disposed16/11/2022AY 2015-16
HEBBAL URBAN CREDIT SOUHARDA SAHAKARI NIYAMIT.,BELAGAVI vs THE INCOME TAX OFFICER WARD-1, GOKAK
ITA 190/PAN/2019[2015-16]Status: Disposed16/11/2022AY 2015-16
NANDIKURALI VYAVASAYA SEVA SAHAKARI SANGH NIYAMIT,BELGAVI vs INCOME TAX OFFICER, WARD - 1(4), BELGAVI
ITA 185/PAN/2019[2015-16]Status: Disposed16/11/2022AY 2015-16
MAHADEVAPPA SHIVALINGAPPA SOMANATTI,BELGAVI vs JOINT COMMISSIONER OF INCOME TAX, RANGE - 1, BELAGAVI
ITA 168/PAN/2019[2013-14]Status: Disposed16/11/2022AY 2013-14
M/S VINTAGE BOTTLERS PRIVATE LIMITED,ZUARI NAGAR, GOA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI
ITA 163/PAN/2019[2014-15]Status: Disposed16/11/2022AY 2014-15
SHRI CHANAGOUDA GOUDAPPA PATIL,BELGAVI vs THE INCOME TAX OFFICER, WARD - 1(3), BELGAVI
ITA 225/PAN/2019[2013-14]Status: Disposed15/11/2022AY 2013-14