← All Benches
ITAT Panaji Bench
1,426 judgments
SMT VANDANA SAMEER MAJALI,BELGAVI vs INCOME TAX OFFICER, WARD - 2(1), BELGAVI
ITA 17/PAN/2022[2015-16]Status: Disposed9/12/2022AY 2015-16
SMT VANDANA SAMEER MAJALI,BELGAVI vs INCOME TAX OFFICER, WARD - 2(1), BELGAVI
ITA 16/PAN/2022[2014-15]Status: Disposed9/12/2022AY 2014-15
SMT VANDANA SAMEER MAJALI,BELGAVI vs INCOME TAX OFFICER, WARD - 2(1), BELGAVI
ITA 15/PAN/2022[2013-14]Status: Disposed9/12/2022AY 2013-14
BHATKAL AGRICULTURE & RURAL DEVELOPMENT CO-OPERATIVE BANK LTD,BHATKAL vs ITO, WARD - 1, KARWAR
ITA 45/PAN/2020[2009-10]Status: Disposed2/12/2022AY 2009-10
SHRI BASAVESHWAR PATTIN SOUHARD SAHAKARI NIYAMIT,GHATAPRABHA vs INCOME TAX OFFICER, WARD - 1, GOKAK
ITA 42/PAN/2020[2016-17]Status: Disposed2/12/2022AY 2016-17
SHRI MURGESH R. NIRANI.,BAGALKOT vs INCOME TAX OFFICER. WARD - 2, BAGALKOT
ITA 34/PAN/2019[2014-15]Status: Disposed2/12/2022AY 2014-15
SHREE GANESH MULTIPURPOSE CO-OPERATIVE SOCIETY LIMITED,BELGAVI vs INCOME TAX OFFICER, WARD - 1 (3), BELGAVI
ITA 22/PAN/2019[2013-14]Status: Disposed2/12/2022AY 2013-14
THE BELGAUM URBAN CREDIT SOUHARDA SAHAKARI LIMITED,BELGAVI vs INCOME TAX OFFICER, WARD - 2(1), BELGAVI
ITA 13/PAN/2019[2012-13]Status: Disposed2/12/2022AY 2012-13
THE BELGAUM URBAN CREDIT SOUHARDA SAHAKARI LIMITED,BELGAVI vs INCOME TAX OFFICER, WARD - 2(1), BELGAVI
ITA 12/PAN/2019[2011-12]Status: Disposed2/12/2022AY 2011-12
THE ORGAON URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED,MARCELA vs INCOME TAX OFFICER, WARD - 2(3), PANAJI
ITA 242/PAN/2019[2015-16]Status: Disposed30/11/2022AY 2015-16
JAI HANUMAN CREDIT SOUHARD SAHAKARI LTD.,BELAGAVI vs THE ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE- 2(1), BELAGAVI
ITA 5/PAN/2022[2016-17]Status: Disposed24/11/2022AY 2016-17
PRASAD RAGHOBA NAIK,SANGUEM vs ADIT, CPC, BENGALURU
ITA 6/PAN/2021[2018-19]Status: Disposed24/11/2022AY 2018-19
SHRI MAHALAXMI CREDIT SOUHARD SAHAKARI NIYAMIT,KUNNUR vs INCOME TAX OFFICER, WARD - 1, NIPANI
ITA 49/PAN/2021[2017-18]Status: Disposed24/11/2022AY 2017-18
MUKESH CHHAGANLAL PATEL,MARGAO vs INCOME TAX OFFICER, MARGAO
ITA 48/PAN/2021[2017-18]Status: Disposed24/11/2022AY 2017-18
THE BHAGWATI URBAN CO-OP. CREDIT SOCIETY LTD.,PERNEM vs THE INCOME TAX OFFICER, WARD-2(3), PANAJI
ITA 46/PAN/2021[2017-18]Status: Disposed24/11/2022AY 2017-18
CHINMAYA SEVA TRUST,BELGAUM vs DCIT, CPC, BANGALURU
ITA 82/PAN/2020[2016-17]Status: Disposed24/11/2022AY 2016-17
SHRI BRAHMANATH CREDIT SOUHARDA SAHAKARI NIYAMIT,NIPANI vs ITO, WARD - 1, NIPANI
ITA 41/PAN/2020[2014-15]Status: Disposed24/11/2022AY 2014-15
SHRI PRAMOD BALASAHEB PATIL,BELGAVI vs ITO, WARD - 1(3), BELGAVI
ITA 38/PAN/2020[2016-17]Status: Disposed23/11/2022AY 2016-17
MANITA GARG,GOA vs ITO (WARD) 2(1), PANAJI
ITA 35/PAN/2020[2005-06]Status: Disposed23/11/2022AY 2005-06
MANITA GARG,GOA vs ITO (WARD) 2(1), PANAJI
ITA 34/PAN/2020[2005-06]Status: Disposed23/11/2022AY 2005-06