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ITAT Panaji Bench

1,426 judgments

M/S SHIRAGAO PRATHAMIK KRISHI PATTIN SAHAKARI BANK NIYAMIT,BELAGAVI vs INCOME TAX OFFICER, WARD - 1(3), BELAGAVI

ITA 8/PAN/2019[2012-13]Status: Disposed25/1/2023AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member)

THE VIVIDHA URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED,NAVELIM, SANQUELIM, BICHOLIM vs ITO, WARD - 2(3), PANAJI

ITA 231/PAN/2019[2016-17]Status: Disposed25/1/2023AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member)

M/S SANGAMESH SUGARS LIMITED,BELAGAVI vs THE INCOME TAX OFFICER, WARD - 1(1), BELAGAVI

ITA 404/PAN/2018[2012-13]Status: Disposed25/1/2023AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member)

M/S SANGAMESH SUGARS LIMITED,BELAGAVI vs THE INCOME TAX OFFICER, WARD - 1(4), BELAGAVI

ITA 403/PAN/2018[2011-12]Status: Disposed25/1/2023AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member)

SHRI UMESH KUMAR BHARATI,VERNA vs ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE, PANAJI

ITA 3/PAN/2022[2017-18]Status: Disposed24/1/2023AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

SHRI UMESH KUMAR BHARATI,VERNA vs ADDITIONAL COMMISSIONER OF INCOME TAX, TDS RANGE, PANAJI

ITA 2/PAN/2022[2016-17]Status: Disposed24/1/2023AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member)

MR. MARIANO LUCAS FERNANDES,GOA VELHA vs ITO, WARD - 1(1), PANAJI

ITA 75/PAN/2020[2009-10]Status: Disposed24/1/2023AY 2009-10

SHRI SATBEER SINGH GODARA (Judicial Member)

THE TISK USGAO URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED,PONDA vs INCOME TAX OFFICER, WARD - 2(3), PANAJI

ITA 42/PAN/2019[2015-16]Status: Disposed24/1/2023AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member)

BHARAT CO-OPERATIVE CREDIT SOCIETY LIMITED,HARUGERI, BELGAVI vs INCOME TAX OFFICER, WARD - 2(2), BELGAVI

ITA 14/PAN/2019[2012-13]Status: Disposed24/1/2023AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member)

TRUPTI MARKETING PRIVATE LIMITED,MARGAO vs ACIT, CIRCLE - 1, MARGAO

ITA 283/PAN/2017[1998-99]Status: Disposed19/1/2023AY 1998-99

SHRI S.S. GODARA (Judicial Member)

THE SESA GOA EMPLOYEES CO-OP. CREDIT SOCIETY LTD.,SANKHLIM GOA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), PANAJI., PANAJI

ITA 45/PAN/2019[2015/16]Status: Disposed23/12/2022

SADA URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED,VASCO vs INCOME TAX OFFICER, WARD - 2(5), PANAJI

ITA 227/PAN/2019[2016-17]Status: Disposed23/12/2022AY 2016-17

SADA URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED,VASCO vs INCOME TAX OFFICER, WARD - 2(5), PANAJI

ITA 226/PAN/2019[2015-16]Status: Disposed23/12/2022AY 2015-16

PRIMARY AGRICULTURAL CREDIT CO-OPERATIVE BANK LIMITED,BELGAVI vs INCOME TAX OFFICER, WARD - 1(4), BELGAVI

ITA 193/PAN/2019[2015-16]Status: Disposed23/12/2022AY 2015-16

SHIVKUMAR SANGAPPA SABOJI,BELGAUM vs INCOME TAX OFFICER, WARD - 1, (INTERNATIONAL TAXATION), PANAJI

ITA 160/PAN/2019[2013-14]Status: Disposed23/12/2022AY 2013-14

THE PONDA EDUCATION SOCIETY EMPLOYEE CO-OPERATIVE CREDIT SOCIETY LIMITED,PONDA vs INCOME TAX OFFICER, WARD - 2(2), PANAJI

ITA 132/PAN/2019[2015-16]Status: Disposed23/12/2022AY 2015-16

THE BELGAUM COAL AND COKE CONSUMER CO-OPERATIVE ASSOCIATION LIMITED,BELGAVI vs INCOME TAX OFFICER, WARD - 1(1), BELGAVI

ITA 66/PAN/2019[2014-15]Status: Disposed19/12/2022AY 2014-15

THE KERI URBAN CO-OP. CREDIT SOCIETY LTD.,KERI, GOA vs THE INCOME TAX OFFICER, WARD-2(3), PANAJI

ITA 140/PAN/2019[2015-16]Status: Disposed19/12/2022AY 2015-16

MRS SMITA NATARAJ HADIMANI,BELAGAVI vs ITO, WARD - 1, BELAGAVI

ITA 88/PAN/2022[2015-16]Status: Disposed9/12/2022AY 2015-16

MRS SMITA NATARAJ HADIMANI,BELAGAVI vs ITO, WARD - 1, BELAGAVI

ITA 87/PAN/2022[2013-14]Status: Disposed9/12/2022AY 2013-14