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ITAT Panaji Bench

1,426 judgments

M/S BLACKCAT SERVICES,VASCO vs ACIT, CIRCLE - 1(1), PANAJI

ITA 12/PAN/2021[2018-19]Status: Disposed4/7/2023AY 2018-19

SHRI R.S. SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

THE MARCELA URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED,MARCELA, GOA vs INCOME TAX OFFICER, WARD -2(3), PANAJI

ITA 69/PAN/2019[2015-16]Status: Disposed4/7/2023AY 2015-16

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

M/S GOA BAGAYATDAR SAHAKARI KHAREDI VIKRI SAUNSTHA MARYADIT,PONDA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2 (1), PANAJI., PANAJI

ITA 64/PAN/2019[2015-16]Status: Disposed4/7/2023AY 2015-16

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

SHREE KALIKA URBAN CO-OP. CREDIT SOCIETY LIMITED,MAPUSA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2 (1), PANAJI., PANAJI

ITA 41/PAN/2019[2015-16]Status: Disposed4/7/2023AY 2015-16

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

SHRI LOKAKALYAN SOUHARD SAHAKARI NIYAMIT,BELGAVI vs PRINCIPAL COMMISSIONER OF INCOME TAX, BELGAVI

ITA 33/PAN/2019[2014-15]Status: Disposed4/7/2023AY 2014-15

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

SAFE STARSOUHARDA SAHAKARI NIYAMIT,HONNAVAR vs INCOME TAX OFFICER, WARD -1, KARWAR

ITA 166/PAN/2019[2016-17]Status: Disposed4/7/2023AY 2016-17

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

SAFE STARSOUHARDA SAHAKARI NIYAMIT,HONNAVAR vs INCOME TAX OFFICER, WARD -1, KARWAR

ITA 165/PAN/2019[2015-16]Status: Disposed4/7/2023AY 2015-16

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

THE OLD GOA URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED,GOA vs INCOME TAX OFFICER, WARD - 1(3), PANAJI

ITA 157/PAN/2019[2015-16]Status: Disposed4/7/2023AY 2015-16

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

THE OLD GOA URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED,GOA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), PANAJI

ITA 156/PAN/2019[2016-17]Status: Disposed4/7/2023AY 2016-17

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

THE PIRNA URBAN CO-OP. CREDIT SOCIETY LIMITED,PIRNA, GOA vs THE INCOME TAX OFFICER, WARD-2(3), PANAJI

ITA 153/PAN/2019[2016-17]Status: Disposed4/7/2023AY 2016-17

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

THE PIRNA URBAN CO-OP. CREDIT SOCIETY LIMITED,PIRNA, GOA vs THE INCOME TAX OFFICER, WARD-2(3), PANAJI

ITA 152/PAN/2019[2015-16]Status: Disposed4/7/2023AY 2015-16

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2 (1), PANAJI., PANAJI vs M/S SHREE KALIKA URBAN CO-OP. CREDIT SOCIETY LIMITED, MAPUSA

ITA 147/PAN/2019[2015-16]Status: Disposed4/7/2023AY 2015-16

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2 (1), PANAJI., PANAJI vs M/S GOA BAGAYATDAR SAHAKARI KHAREDI VIKRI SAUNSTHA MARYADIT, PONDA

ITA 146/PAN/2019[2015-16]Status: Disposed4/7/2023AY 2015-16

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, UDUPI., UDUPI vs M/S MANIPAL FINANCE CORPORATION LIMITED., UDUPI

ITA 333/PAN/2016[2013-14]Status: Disposed4/7/2023AY 2013-14

SHRI R.S. SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, UDUPI., UDUPI vs M/S MANIPAL FINANCE CORPORATION LIMITED., UDUPI

ITA 332/PAN/2016[2012-13]Status: Disposed4/7/2023AY 2012-13

SHRI R.S. SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

LUZITO SEBASTIAO RODRIGUES,SALCETE vs ITO, INT. TXN. WARD`, PANAJI

ITA 12/PAN/2022[2017-18]Status: Disposed30/1/2023AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member)

JENNY ELTON VALES,DONA PAULA vs ITO, WARD - 5, MARGAO

ITA 65/PAN/2020[2009-10]Status: Disposed30/1/2023AY 2009-10

SHRI S.S. VISWANETHRA RAVI (Judicial Member)

JENNY ELTON VALES,DONA PAULA vs ITO, WARD - 5, MARGAO

ITA 64/PAN/2020[2007-08]Status: Disposed30/1/2023AY 2007-08

SHRI S.S. VISWANETHRA RAVI (Judicial Member)

PAI BHAVAN CO-OPERATIVE HOUSING SOCIETY LIMITED,CARANZALIM vs INCOME TAX OFFICER, WARD - 1(4), PANAJI

ITA 50/PAN/2020[2016-17]Status: Disposed25/1/2023AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member)

M/S RAVIKIRAN CO-OPERATIVE CREDIT SOCIETY LIMITED,BELGUNDI vs ITO, WARD - 1(3), BELGAVI

ITA 32/PAN/2020[2016-17]Status: Disposed25/1/2023AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member)