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ITAT Panaji Bench

1,426 judgments

GOA ELECTRONICS LIMITED,PANAJI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU

ITA 41/PAN/2021[2018-19]Status: Disposed12/7/2023AY 2018-19

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

M/S R. S. SHETYE & BROTHERS,PANAJI vs INCOME TAX OFFICER, WARD -1(3), PANAJI

ITA 44/PAN/2019[2015-16]Status: Disposed12/7/2023AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

M/S R. S. SHETYE & BROTHERS,PANAJI vs INCOME TAX OFFICER, WARD -1(3), PANAJI

ITA 43/PAN/2019[2013-14]Status: Disposed12/7/2023AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

SHRI RIYAZULHAQ F PATHAN,BELGAVI vs INCOME TAX OFFICER, WARD - 1, NIPPANI

ITA 21/PAN/2019[2015-16]Status: Disposed12/7/2023AY 2015-16

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

GANGADHAR NARSINGDAS AGRAWAL,MARGAO vs INCOME TAX OFFICER, WARD - 2, MARGAO

ITA 444/PAN/2018[2012-13]Status: Disposed11/7/2023AY 2012-13

SHRI R.S. SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, MARGAO vs SHRI SALIM MOHAMMED SHAIKH, CURCHOREM, GOA

ITA 433/PAN/2018[2011-12]Status: Disposed11/7/2023AY 2011-12

SHRI R.S. SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

THE INCOME TAX OFFICER, WARD - 1, UDUPI vs M/S UDUPI URBAN DEVELOPMENT AUTHORITY, BANNANJE

ITA 242/PAN/2018[2015-16]Status: Disposed11/7/2023AY 2015-16

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

THE INCOME TAX OFFICER, WARD - 1, UDUPI vs M/S UDUPI URBAN DEVELOPMENT AUTHORITY, BANNANJE

ITA 241/PAN/2018[2014-15]Status: Disposed11/7/2023AY 2014-15

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

THE INCOME TAX OFFICER, WARD - 1, UDUPI vs M/S UDUPI URBAN DEVELOPMENT AUTHORITY, BANNANJE

ITA 240/PAN/2018[2012-13]Status: Disposed11/7/2023AY 2012-13

SHRI R.S. SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

THE INCOME TAX OFFICER, WARD - 1, UDUPI vs M/S UDUPI URBAN DEVELOPMENT AUTHORITY, BANNANJE

ITA 239/PAN/2018[2011-12]Status: Disposed11/7/2023AY 2011-12

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

THE INCOME TAX OFFICER, WARD - 1, UDUPI vs M/S UDUPI URBAN DEVELOPMENT AUTHORITY, BANNANJE

ITA 238/PAN/2018[2010-11]Status: Disposed11/7/2023AY 2010-11

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

M/S HOTEL NEW NIYAZ,BELGAUM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 2(1), BELGAUM

ITA 24/PAN/2022[2017-18]Status: Disposed7/7/2023AY 2017-18

SHRI R.S. SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)

SANJAY ATCHUT POY RAITURCAR,MARGAO vs ITO, WARD - 4, MARGAO

ITA 185/PAN/2018[2009-10]Status: Disposed7/7/2023AY 2009-10

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

THE PARSHWANATH CO-OP. CREDIT SOCIETY LIMITED,BELGAUM vs PR. CIT, HUBBALI

ITA 80/PAN/2020[2015-16]Status: Disposed5/7/2023AY 2015-16

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

THE SHIRODA PROGRESSIVE URBAN CO-OPERATIVE CREDIT SOCIETY LIMITED,PHONDA vs INCOME TAX OFFICER, WARD -2(3), PANAJI

ITA 295/PAN/2019[2015-16]Status: Disposed5/7/2023AY 2015-16

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

THE BARDEZ BAZAR CONSUMERS CO-OPERATIVE SOCIETY LIMITED,MAPUSA vs ACIT, CIRCLE - 2(1), PANAJI

ITA 268/PAN/2019[2015-16]Status: Disposed5/7/2023AY 2015-16

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

THE BARDEZ BAZAR CONSUMERS CO-OPERATIVE SOCIETY LIMITED,MAPUSA vs ACIT, CIRCLE - 2(1), PANAJI

ITA 267/PAN/2019[2014-15]Status: Disposed5/7/2023AY 2014-15

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

M/S THE QUEPEM URBAN CO-OP. CREDIT SOCIETY LTD.,QUEPEM vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE- 1, MARGAO

ITA 248/PAN/2019[2014-15]Status: Disposed5/7/2023AY 2014-15

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

THE CANDOLIM URBAN CO - OPERATIVE CREDIT SOCIETY LIMITED,CANDOLIM, GOA vs INCOME TAX OFFICER, WARD - 2(1), PANAJI

ITA 204/PAN/2019[2015-16]Status: Disposed5/7/2023AY 2015-16

SHRI R.S. SYAL, HON. (Vice President), SHRI PARTHA SARATHI CHAUDHURY, HON. (Judicial Member)

M/S BLACKCAT SERVICES,VASCO vs ACIT, CIRCLE - 1(1), PANAJI

ITA 13/PAN/2021[2019-20]Status: Disposed4/7/2023AY 2019-20

SHRI R.S. SYAL (Vice President), SHRI PARTHA SARATHI CHAUDHURY (Judicial Member)