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ITAT Panaji Bench

1,426 judgments

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI vs PETER SOCCORO VAZ, CARANZALEM, GOA

ITA 107/PAN/2019[2009-10]Status: Disposed13/7/2023AY 2009-10

HON’BLE SHRI S S GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -1(1), PANAJI vs SMT VANDA AFONSO, CALANGUTE

ITA 102/PAN/2019[2010-11]Status: Disposed13/7/2023AY 2010-11

HON’BLE SHRI S S GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -1(1), PANAJI vs SMT VANDA AFONSO, CALANGUTE

ITA 101/PAN/2019[2009-10]Status: Disposed13/7/2023AY 2009-10

HON’BLE SHRI S S GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

RYATAR SAHAKARI SAKKARE KARKHANE NIYAMIT.,HUBLI vs INCOME TAX OFFICER, TDS WARD, BELGAUM., BELGAUM

ITA 161/PAN/2015[2012-13]Status: Disposed13/7/2023AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

RYATAR SAHAKARI SAKKARE KARKHANE NIYAMIT.,HUBLI vs INCOME TAX OFFICER, TDS WARD, BELGAUM., BELGAUM

ITA 160/PAN/2015[2011-12]Status: Disposed13/7/2023AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

RYATAR SAHAKARI SAKKARE KARKHANE NIYAMIT.,HUBLI vs INCOME TAX OFFICER, TDS WARD, BELGAUM., BELGAUM

ITA 159/PAN/2015[2010-11]Status: Disposed13/7/2023AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

RYATAR SAHAKARI SAKKARE KARKHANE NIYAMIT.,HUBLI vs INCOME TAX OFFICER, TDS WARD, BELGAUM., BELGAUM

ITA 158/PAN/2015[2009-10]Status: Disposed13/7/2023AY 2009-10

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

RYATAR SAHAKARI SAKKARE KARKHANE NIYAMIT.,HUBLI vs INCOME TAX OFFICER, WARD-1, BAGALKOT., BAGALKOT

ITA 157/PAN/2015[2011-12]Status: Disposed13/7/2023AY 2011-12

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

RYATAR SAHAKARI SAKKARE KARKHANE NIYAMIT.,HUBLI vs INCOME TAX OFFICER, WARD-1, BAGALKOT., BAGALKOT

ITA 155/PAN/2015[2009-10]Status: Disposed13/7/2023AY 2009-10

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

RYATAR SAHAKARI SAKKARE KARKHANE NIYAMIT.,HUBLI vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1. BIJAPUR., BIJAPUR

ITA 154/PAN/2015[2008-09]Status: Disposed13/7/2023AY 2008-09

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

RYATAR SAHAKARI SAKKARE KARKHANE NIYAMIT.,HUBLI vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1. BIJAPUR., BIJAPUR

ITA 153/PAN/2015[2006-07]Status: Disposed13/7/2023AY 2006-07

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

RYATAR SAHAKARI SAKKARE KARKHANE NIYAMIT.,HUBLI vs ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1. BIJAPUR., BIJAPUR

ITA 152/PAN/2015[2005-06]Status: Disposed13/7/2023AY 2005-06

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

THE KHANAPUR vs S SANGH LTD,BELGAUM

ITA 62/PAN/2022[2017-18]Status: Disposed12/7/2023AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI G.D. PADMAHSHALI (Accountant Member)

ITO, WARD - 2(1), MANGALURU vs M/S S. K & UDUPI DISTRICT CO-OPERATIVE FISH MARKETING FEDERATION LIMITED, MANGALURU

ITA 43/PAN/2022[2018-19]Status: Disposed12/7/2023AY 2018-19

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

ITO, WARD - 2(1), MANGALURU vs M/S S. K & UDUPI DISTRICT CO-OPERATIVE FISH MARKETING FEDERATION LIMITED, MANGALURU

ITA 42/PAN/2022[2017-18]Status: Disposed12/7/2023AY 2017-18

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

ITO, WARD - 2(1), MANGALURU vs M/S S. K & UDUPI DISTRICT CO-OPERATIVE FISH MARKETING FEDERATION LIMITED, MANGALURU

ITA 41/PAN/2022[2016-17]Status: Disposed12/7/2023AY 2016-17

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

ITO, WARD - 2(1), MANGALURU vs M/S S. K & UDUPI DISTRICT CO-OPERATIVE FISH MARKETING FEDERATION LIMITED, MANGALURU

ITA 40/PAN/2022[2014-15]Status: Disposed12/7/2023AY 2014-15

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

ITO, WARD - 2(1), MANGALURU vs M/S S. K & UDUPI DISTRICT CO-OPERATIVE FISH MARKETING FEDERATION LIMITED, MANGALURU

ITA 39/PAN/2022[2013-14]Status: Disposed12/7/2023AY 2013-14

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

ITO, WARD - 2(1), MANGALURU vs M/S S. K & UDUPI DISTRICT CO-OPERATIVE FISH MARKETING FEDERATION LIMITED, MANGALURU

ITA 38/PAN/2022[2012-13]Status: Disposed12/7/2023AY 2012-13

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)

MUKTAR AUTOMOBILES PRIVATE LIMITED,VERNA vs DCIT, CPC, BENGALURU

ITA 47/PAN/2021[2018-19]Status: Disposed12/7/2023AY 2018-19

HON’BLE SHRI S. S. GODARA (Judicial Member), SHRI G. D. PADMAHSHALI (Accountant Member)