SANTOBARAO DESAI EDUCATIONAL SOCIETY,PONDA vs. CIT(EXEMPTION), BANGALURU

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ITA 9/PAN/2018Status: DisposedITAT Panaji22 February 20224 pages

In favour of the Revenue: the assessee's appeal was dismissed. From the AI summary of this appeal.

AI SummaryDismissed

What did the Tribunal hold?

The assessee filed an application for withdrawal of the appeal without citing any reasons. The Revenue had no objection to the withdrawal. The Tribunal allowed the appeal for withdrawal.

What were the facts?

The assessee society applied for recognition under Section 80G of the Income Tax Act. The CIT(E) rejected the application due to the failure of the society to provide required details. The assessee then filed an appeal before the ITAT.

What were the issues?

Whether the appeal should be allowed to be withdrawn by the assessee. Whether the rejection of the 80G application by the CIT(E) was lawful.

Which sections of the Income-tax Act were involved?

Section 80G,Section 253

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, PANAJI BENCH, PANAJI (GOA

Before: SHRI RAVISH SOOD & SHRI JAMLAPPA D. BATTULL

Pronounced: 22/02/2022

आदेशकीप्रधिधलधपअग्रेधर्ि / Copy of the Order forwarded to :

1. 1. अपीलाथी / The Appellant. 2. प्रत्यथी / The Respondent.

3. The CIT (Exemption), Bengaluru (Karnataka) 4. The Pr. CIT, Panaji (Goa) 5.दवभागीय प्रदतदनदध,आयकरअपीलीय न्यायादधकरण,i.kth बेंच, i.kth xksok/DR, ITAT, Panaji Bench, Panaji-Goa. 6.गार्डफ़ाइल / Guard File.

आदेशानुसार / BY ORDER, // True Copy //दनजी सदचव / Private Secretary ITAT-Panaji Page 3 of 4

ITA No. 09/PAN/2018 AY – 2019-20

Occurrence Sr Event Attributes Date 1 Draft dictated on 22/02/2022 Sr.PS/PS 2 Draft placed before author 22/02/2022 Sr.PS/PS Draft proposed and placed before the second 3 22/02/2022 Ld JM Member 4 Draft discussed/approved by second Member 22/02/2022 Ld JM 5 Approved draft comes to the Sr. PS/PS 22/02/2022 Sr.PS/PS 6 Kept for pronouncement on 22/02/2022 Sr.PS/PS 7 Date of uploading of order Sr.PS/PS 8 File sent to Bench Clerk Sr.PS/PS 9 Date on which the file goes to the Head Clerk 10 Date on which file goes to the Asstt Registrar 11 Date of dispatch of order ITAT-Panaji Page 4 of 4

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