DCIT, CENTRAL CIRCLE, BELLARI vs. NAGAPPA DEVAPPA WADDAR, RAICHUR
What did the Tribunal hold?
The Tribunal noted that the assessees and the department had duly complied with the Vivad Se Vishwas Scheme. Consequently, the appeals were dismissed as withdrawn.
What were the facts?
The appeals were filed by various assessees and the department. Some appeals were barred by limitation, but the delay was condoned. All parties had complied with the requirements of the Vivad Se Vishwas Scheme, 2020.
What were the issues?
Whether the appeals should be dismissed as withdrawn due to compliance with the Vivad Se Vishwas Scheme.
Which sections of the Income-tax Act were involved?
Section 5(1) of the Vivad Se Vishwas Scheme, 2020
AI-generated summary — verify with the full judgment below
Income Tax Appellate Tribunal, PANAJI, BENCH PANAJI
Before: SHRI LALIET KUMAR, JM & DR. MITHA LAL MEENA, AM
Heard together (3 matters)
Read from the judgment's own cause title. This page is filed under one of them.
आदेशानुसार/ BY ORDER,
(Senior Private Secretary) आयकर अपीऱीय अधिकरण, पणजी/ITAT, Panaji AND (AY: 2005-2006) ACIT, Circle-1(1), Panaji Vs M/s D.B.Bandodkar and Sons Pvt. Ltd.. 2nd Floor, Atmaram Commercial complex, Dr. A.B.Road, Panaji, Goa PAN : AAACD 5984 F राजस्व की ओर से /Revenue by : Shri Sourabh Nayak, Sr.DR यनधााररती की ओर से /Assessee by : Shri N.N.NaikGaunekar, CA AND ITA No. 357/PAN/2018 (AY: 2014-2015) Shri Deepak Anant Bandekar, Vs ACIT, Circle-2(1), Panaji Suvarn bandekar building, Swatantra path, Vasco-Da- Gama, Goa-403803 PAN : AAAAS 5628 R यनधााररती की ओर से /Assessee by : Shri राजस्व की ओर से /Revenue by : Shri AND ITA No. 360/PAN/2018 (AY: 2012-2013) M/s Chowgule Brothers Pvt. Ltd Vs ACIT, Circle-2, Margao-403601, Chowgule House, Mormugao Goa Harbour, Marmagao-403803 PAN : AABCC 7536 P यनधााररती की ओर से /Assessee by : Shri राजस्व की ओर से /Revenue by : Shri AND ITA Nos. 01 to 03/PAN/2019 (AY: 2011-2012, 2012-2013 & 2013-2014) The Trimurti Credit Souharda Vs Pr.CIT, Belagavi, Karnataka Sahakari Niyamit, gundesha Apartment Maniknagar, Nipani, Dist : Belagavi PAN : AADAT 1629 G यनधााररती की ओर से /Assessee by : Shri राजस्व की ओर से /Revenue by : Shri AND ITA No. 29/PAN/2019 7 (AY: 2014-2015) Shree Sachin Bharmu Ainapure, Vs Pr.CIT, Belagavi S.B.Industries, 62C, KIADB Industrial Area, Honaga, Belagavi, Karnataka PAN : ACSPA 3324 M यनधााररती की ओर से /Assessee by : Shri राजस्व की ओर से /Revenue by : Shri AND ITA No. 141 to 143/PAN/2019 (AY: 2009-2010, 2012-2013 & 2013-2014) Samarth urban Co-Op. Credit Vs ITO Ward-2(1), Belagavi Society Ltd., No.1942, Shree Datta Krupa, 1st Floor, Kadolkar Galli, Belagavi PAN : AAABS 0828 C यनधााररती की ओर से /Assessee by : Shri राजस्व की ओर से /Revenue by : Shri AND ITA No. 266/PAN/2019 (AY: 2015-2016) Shri Ramesh Shrinivas Vs ITO, Ward-2(2), Belgaum Shanbhag, Plot No.33, “Parijat”, Subhash Nagar, Belgaum PAN : BEFPS 7741 G यनधााररती की ओर से /Assessee by : Shri राजस्व की ओर से /Revenue by : Shri AND ITA No.269 & 270/PAN/2019 (AY: 2012-2013) Smt. Kavita Rakesh Katharia, 1st Vs ITO, Ward-2(1), Belagavi Floor, Samsukha Complex, Khade Bazaar, Belagavi PAN : AJSPK 7607 E यनधााररती की ओर से /Assessee by : Shri राजस्व की ओर से /Revenue by : Shri AND ITA No.151 & 202/PAN/2019 (AY: 2009-2010) M/s Laxmi Tukaram Raibagi, Vs ACIT, Circle-2, Belgaum Plot No.5, Sector No.12, Gokul, 8th Cross, Bhagyanagar, 8 Belagavi PAN : AHXPR 0026 P यनधााररती की ओर से /Assessee by : Shri राजस्व की ओर से /Revenue by : Shri AND IT(SS)A No.10/PAN/2018 ITA No.15 to 17/PAN/2019 (AY: 2012-2013 & 2008-2009 to 2010-2011) Lyndon Socorro Monteiro Vs Pr.CIT, Central, Bangalore/ House No.71, Dignem, Verna, DCIT, Central Circle, Panaji Salcete, Goa PAN : AJVPM 9679 H यनधााररती की ओर से /Assessee by : Ms. Eesha Dukle, Advocate राजस्व की ओर से /Revenue by : Shri Saurabh Nayak, Sr.DR AND IT(SS)A Nos.09 to 14/PAN/2016 & IT(SS)A No.73/PAN/2016 (AY: 2008-2009 to 2013-2014 & 2007-2008) Dr. Sanjeev S. Kalsoor, Vs ACIT Central Circle-1, Belgaum “Indraprasth” Akshay Colony, Gokul Road, Hubli PAN : AEEPK 0210 L यनधााररती की ओर से /Assessee by : Shri Narendra Sharma, Adv. राजस्व की ओर से /Revenue by : Shri Saurabh Nayak, Sr.DR
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