What did the Tribunal hold?

The Tribunal accepted the assessee's request to withdraw the appeal. The appeal was accordingly dismissed as withdrawn.

The assessee filed an appeal against the order of the Pr.CIT for the assessment year 2014-2015. The assessee subsequently filed an application seeking to withdraw the appeal.

What were the issues?

The primary issue was whether the assessee's application to withdraw the appeal should be allowed.

M/S Satish Sugars Limited, Belgavi vs PCIT | ITAT Panaji 2021

Income Tax Appellate Tribunal, PANAJI, BENCH PANAJI

Before: SHRI LALIET KUMAR, JM & DR. MITHA LAL MEENA, AM

Hearing: 04/10/2021Pronounced: 04/10/2021

आयकर अपीऱीय अधिकरण, पणजी न्यायपीठ, पणजी IN THE INCOME TAX APPELLATE TRIBUNAL PANAJI, BENCH PANAJI श्री ऱलऱत कुमार, न्याययक सदस्य एवं डॉ मीठा ऱाऱ मीना, ऱेखा सदस्य के समक्ष । BEFORE SHRI LALIET KUMAR, JM AND DR. MITHA LAL MEENA, AM आयकर अपीऱ सं./ (नििाारण वषा / Assessment Year : 2014-2015) M/s Satish Sugars Limited, Vs Pr.CIT, Belagavi 88/2K, Sangankeri Yadwad Road, Hunshyal PG, Tal Gokak, Dist : Belagavi PAN No. : AAKCS 3093 E (अऩीऱाथी /Appellant) (प्रत्यथी / Respondent) .. यनधााररती की ओर से /Assessee by : None (withdrawal application filed) राजस्व की ओर से /Revenue by : Shri Saurabh Nayak, Sr.DR सुनवाई की तारीख / Date of Hearing : 04/10/2021 घोषणा की तारीख/Date of Pronouncement : 04/10/2021 आदेश / O R D E R Per Bench :

This is an appeal filed by the assessee against the order passed by the Pr.CIT, Belagavi, dated 10.12.2018 for the assessment year 2014- 2015.

None appeared on behalf of the assessee, however, an application dated 20.09.2021 filed on behalf of the assessee seeking permission to withdraw the appeal. Ld. DR has no objection to the withdrawal application filed by the assessee.

In view of the above, we accept the request of the assessee for withdrawal of the appeal.

In the result, the appeal filed by the assessee is dismissed as withdrawn

Order pronounced in the open court on 04/10/ 2021. Sd/- Sd/- (डॉ मीठा ऱाऱ मीना) (ऱलऱत कुमार) (DR. MITHA LAL MEENA) (LALIET KUMAR) ऱेखा सदस्य / ACCOUNTANT MEMBER न्यानयक सदस्य / JUDICIAL MEMBER पणजी/Panaji; ददनाांक Dated 04/10/2021 Prakash Kumar Mishra, Sr.P.S. आदेश की प्रनिलऱपप अग्रेपषि/Copy of the Order forwarded to : अऩीऱाथी / The Appellant- 1. M/s Satish Sugars Limited, 88/2K, Sangankeri Yadwad Road, Hunshyal PG, Tal Gokak, Dist : Belagavi प्रत्यथी / The Respondent- 2. Pr.CIT, Belagavi आयकर आयुक्त(अऩीऱ) / The CIT(A), 3. आयकर आयुक्त / CIT 4. 5. ववभागीय प्रयतयनधध, आयकर अऩीऱीय अधधकरण, पणजी / DR, ITAT, Panjaji 6. गाडा पाईऱ / Guard file. सत्यावऩत प्रयत //True Copy// आदेशािुसार/ BY ORDER,

(Senior Private Secretary) आयकर अपीऱीय अधिकरण, पणजी/ITAT, Panaji

M/S SATISH SUGARS LIMITED,BELGAVI vs. THE PRINCIPAL COMMISSIONER OF INCOME TAX, BELAGAVI

What did the Tribunal hold?

What were the facts?

What were the issues?

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