← All Benches
ITAT Panaji Bench
1,426 judgments
MRS DEEPA C NERLEKAR,BELGAVI vs INCOME TAX OFFICER, WARD - 1(2), BELGAVI
ITA 4/PAN/2019[2010-11]Status: Disposed13/5/2021AY 2010-11
M/S SAHYADRI CASHEW PROCESSORS,KUMTA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 1, UDUPI
ITA 216/PAN/2019[2013-14]Status: Disposed13/5/2021AY 2013-14
SHRI NARAYAN AVVAPPA BALAREDDI,BAGALKOT vs INCOME TAX OFFICER, WARD - 1, BAGALKOT
ITA 181/PAN/2019[2009-10]Status: Disposed13/5/2021AY 2009-10
SHRI JAYKUMAR APPASAHEB PATIL,KONNUR, BELGAVI vs INCOME TAX OFFICER, WARD - 1, GOKAK
ITA 172/PAN/2019[2014-15]Status: Disposed13/5/2021AY 2014-15
MAHADEV T PADOLKAR,RAIBAG vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1, BELGAUM
ITA 171/PAN/2019[2011-12]Status: Disposed13/5/2021AY 2011-12
M/S S. J. INDUSTRIES,BELGAVI vs INCOME TAX OFFICER, WARD - 1(3), BELGAVI
ITA 169/PAN/2019[2013-14]Status: Disposed13/5/2021AY 2013-14
UMICORE ANANDEYA (INDIA) PRIVATE LIMITED,ZUARINAGAR, GOA vs INCOME TAX OFFICER, WARD - 2, MARGAO
ITA 123/PAN/2019[2014-15]Status: Disposed13/5/2021AY 2014-15
UMICORE ANANDEYA (INDIA) PRIVATE LIMITED,ZUARINAGAR, GOA vs INCOME TAX OFFICER, WARD - 2(4), PANAJI
ITA 122/PAN/2019[2013-14]Status: Disposed13/5/2021AY 2013-14
UMICORE ANANDEYA (INDIA) PRIVATE LIMITED,ZUARINAGAR, GOA vs INCOME TAX OFFICER, HQ -1 & WARD - 2(3), PANAJI
ITA 121/PAN/2019[2012-13]Status: Disposed13/5/2021AY 2012-13
UMICORE ANANDEYA (INDIA) PRIVATE LIMITED,ZUARINAGAR, GOA vs ASSISTANT COMMISSIONER OF INCOME TAX OFFICER, CIRCLE - 2, MARGAO
ITA 120/PAN/2019[2011-12]Status: Disposed13/5/2021AY 2011-12
M/S ELITE BUILDERS,PARRA vs JOINT COMMISSIONER OF INCOME TAX, RANGE - 2, PANAJI
ITA 91/PAN/2018[2010-11]Status: Disposed13/5/2021AY 2010-11
IMMINENT SOLAR PRIVATE LIMITED,BELAGAVI vs INCOME TAX OFFICER, WARD - 1(2), BELAGAVI, BELAGAVI
ITA 459/PAN/2018[2015-16]Status: Disposed13/5/2021AY 2015-16
M/S KOLHAPUR OXYGEN & ACETYLENE PVT. LTD,VASCO vs THE ACIT, CIRCLE - 2, MARGAO
ITA 356/PAN/2018[2010-11]Status: Disposed13/5/2021AY 2010-11
SMT DEEPA ANANT BANDEKAR,VASCO vs THE ACIT, CIRCLE - 2(1), PANAJI
ITA 354/PAN/2018[2014-15]Status: Disposed13/5/2021AY 2014-15
MRS CHANDAN DEEPAK BANDEKAR,VASCO vs THE ACIT, CIRCLE - 2(1), PANAJI
ITA 353/PAN/2018[2014-15]Status: Disposed13/5/2021AY 2014-15
ALUCAST AUTO PARTS LIMITED,BELGAUM vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, BELGAUM
ITA 175/PAN/2018[2013-14]Status: Disposed13/5/2021AY 2013-14
M/S VASSANTRAM METHA AND COMPANY PVT. LTD,VASCO vs THE ACIT, CIRCLE - 2, MARGAO
ITA 121/PAN/2018[2008-09]Status: Disposed13/5/2021AY 2008-09
SHRI NITIN MURARI DESAI,BELGAUM vs THE ITO, WARD - 2(2), BELGAUM
ITA 348/PAN/2017[2011-12]Status: Disposed13/5/2021AY 2011-12
M/S SERVOPLAST,PANAJI vs DCIT, CIRCLE - 1(1), PANAJI
ITA 207/PAN/2017[2012-13]Status: Disposed13/5/2021AY 2012-13
M/S N. B. HIREMATH,HUBBALI vs THE DCIT, CENTRAL CIRCLE, HUBBALI
ITA 77/PAN/2018[2015-16]Status: Disposed5/4/2021AY 2015-16
