← All Benches
ITAT Panaji Bench
1,426 judgments
M/S N. B. HIREMATH,HUBBALI vs THE DCIT, CENTRAL CIRCLE, HUBBALI
ITA 76/PAN/2018[2014-15]Status: Disposed5/4/2021AY 2014-15
M/S VAISHNAVI PROJECTS,BELGAVI vs ITO, WARD - 1(2), BELGAVI
ITA 29/PAN/2018[2013-14]Status: Disposed5/4/2021AY 2013-14
OUR LADY OF LOURDES HIGH SCHOOL,UTORDA vs DCIT, CPC - TDS, GHAZIABAD
ITA 330/PAN/2017[2013-14]Status: Disposed5/4/2021AY 2013-14
SHRI SANJAY GOPAL BICHU,BELGAUM vs THE INCOME TAX OFFICER, WARD - 2(2), BELGAUM
ITA 58/PAN/2018[2010-11]Status: Disposed12/3/2021AY 2010-11
RIKHAVDAS TEJMAL SHAH (HUF),NIPANI vs INCOME TAX OFFICER, WARD - 1, NIPANI
ITA 455/PAN/2018[2015-16]Status: Disposed12/3/2021AY 2015-16
MRS NEETA MANOJ RAJANI,PANAJI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI
ITA 452/PAN/2018[2013-14]Status: Disposed12/3/2021AY 2013-14
MR. MANOJ DHIRAJLAL RAJANI,PANAJI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), PANAJI
ITA 451/PAN/2018[2013-14]Status: Disposed12/3/2021AY 2013-14
MAHENDRAKUMAR RIKABCHAND SHAH,GOKAK vs INCOME TAX OFFICER, WARD - 1, GOKAK
ITA 442/PAN/2018[2013-14]Status: Disposed12/3/2021AY 2013-14
MAHENDRAKUMAR RIKABCHAND SHAH,GOKAK vs INCOME TAX OFFICER, WARD - 1, GOKAK
ITA 441/PAN/2018[2012 -13]Status: Disposed12/3/2021
MAHENDRAKUMAR RIKABCHAND SHAH,GOKAK vs INCOME TAX OFFICER, WARD - 1, GOKAK
ITA 440/PAN/2018[2011-12]Status: Disposed12/3/2021AY 2011-12
MAHENDRAKUMAR RIKABCHAND SHAH,GOKAK vs INCOME TAX OFFICER, WARD - 1, GOKAK
ITA 439/PAN/2018[2010-11]Status: Disposed12/3/2021AY 2010-11
SHRI SUBHASH SHANKAR MAGDUM,NIPANI vs INCOME TAX OFFICER, NIPANI
ITA 411/PAN/2018[2012-13]Status: Disposed12/3/2021AY 2012-13
M/S MINAS E MINERALS DE GOA PRIVATE LIMITED,MORMUGAO vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2, MARGAO
ITA 192/PAN/2018[2012-13]Status: Disposed12/3/2021AY 2012-13
M/S P. G. HOLIDAY INN PRIVATE LIMITED,COLVA vs INCOME TAX OFFICER - 8(2)(4), MUMBAI
ITA 280/PAN/2019[2007-08]Status: Disposed8/3/2021AY 2007-08
AGNELO LAWRENCE SANTAN FERNANDES,RIA, ARLEM SALCETE - GOA vs INCOME TAX OFFICER, INTERNATIONAL TAXATION, WARD -1, PANAJI
ITA 236/PAN/2019[2017-18]Status: Disposed19/2/2021AY 2017-18
MR. PRAMOD MANOHAR PATIL,BELGAVI vs ACIT, CIRCLE - 2(1), BELGAVI
ITA 189/PAN/2019[2015-16]Status: Disposed19/2/2021AY 2015-16
SHRI SANTHIPRIYA MINERALS PRIVATE LIMITED,MORMUGAO vs THE ACIT, CIRCLE - 2 (1), PANAJI
ITA 193/PAN/2018[2012-13]Status: Disposed19/2/2021AY 2012-13
M/S THE ANKOLA URBAN CO-OP. BANK LIMITED.,BANGALORE vs THE INCOME TAX OFFICER, WARD-2, KARWAR., KARWAR
ITA 110/PAN/2017[2011-12]Status: Disposed19/2/2021AY 2011-12
M/S THE ANKOLA URBAN CO-OP. BANK LIMITED.,BANGALORE vs THE INCOME TAX OFFICER, WARD-2, KARWAR., KARWAR
ITA 109/PAN/2017[2010-11]Status: Disposed19/2/2021AY 2010-11
M/S THE ANKOLA URBAN CO-OP. BANK LIMITED.,BANGALORE vs THE INCOME TAX OFFICER, WARD-2, KARWAR., KARWAR
ITA 108/PAN/2017[2009-10]Status: Disposed19/2/2021AY 2009-10