PUTZMEISTER CONCRETE MACHINES PRIVATE LIMITED.,GOA vs. THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, MARGAO., MARGAO

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ITA 34/PAN/2017Status: DisposedITAT Panaji22 July 2021AY 2012-133 pages

In favour of the Revenue: the assessee's appeal was dismissed. From the AI summary of this appeal.

AI SummaryDismissed

What did the Tribunal hold?

The assessee has filed letters seeking withdrawal of both appeals. The tribunal has taken note of these withdrawal requests from the assessee.

What were the facts?

The assessee, Putzmeister Concrete Machines Pvt. Ltd., filed two appeals before the ITAT for assessment years 2011-12 and 2012-13. These appeals arose from final assessment orders passed by the Assessing Officer.

What were the issues?

The primary issue was the assessee's request to withdraw the appeals filed against the assessment orders.

Which sections of the Income-tax Act were involved?

Section 143(3),Section 144C(5),Section 144C

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, PANAJI BENCH, PANAJI

Before: SHRI R.S. SYAL & SHRI S.S.VISWANETHRA RAVI

For Appellant: Shri Rachit Arora
For Respondent: Shri Prabhat Jha

Heard together (2 matters)

ITA No.50/PAN/2016
ITA No.34/PAN/2017

Read from the judgment's own cause title. This page is filed under one of them.

आदेश की प्रतितिति अग्रेतिि/Copy of the Order is forwarded to: 1. अपील थी / The Appellant; 2. प्रत्यथी / The Respondent; 3. The DRP-2, Bangalore-1, DRP-2, Bangalore-2, DRP-2, Bangalore-3, 4. DR, ITAT, Panaji Bench, Panaji 5. ग र्ड फ ईल / Guard file.

आदेशानुसार/ BY ORDER, // True Copy // Senior Private Secretary आयकर अपीलीय अदधकरण ,पुणे / ITAT, Pune Date 1. Draft dictated on 22-07-2021 Sr.PS 2. Draft placed before author 22-07-2021 Sr.PS 3. Draft proposed & placed before JM the second member 4. Draft discussed/approved by JM Second Member. 5. Approved Draft comes to the Sr.PS Sr.PS/PS 6. Kept for pronouncement on Sr.PS 7. Date of uploading order Sr.PS 8. File sent to the Bench Clerk Sr.PS 9. Date on which file goes to the Head Clerk 10. Date on which file goes to the A.R. 11. Date of dispatch of Order.

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