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ITAT Nagpur Bench
3,585 judgments
VIBRANT GLOBAL CAPITAL LIMITED,MUMBAI vs DCIT CENTRAL CIRCLE-1(2), NAGPUR
ITA 710/NAG/2025[2015-16]Status: Disposed31/8/2026AY 2015-16
PURTI MARKETING PRIVATE LIMITED,NAGPUR vs DCIT/ ACIT - CIRCLE 4, NAGPUR
ITA 697/NAG/2025[2017-2018]Status: Disposed31/8/2026AY 2017-2018
WAINGANGA SUGAR & POWER LIMITED,NAGPUR vs ASST. COMM. OF INCOME TAX, CIRCLE - 4, NAGPUR
ITA 683/NAG/2025[2011-2012]Status: Disposed31/8/2026AY 2011-2012
MAHAVIR RAMNARAYAN BHATTAD,CHANDRAPUR vs DCIT/ACIT CIRCLE-AMRAWATI, AMRAVATI
ITA 682/NAG/2025[2018-19]Status: Disposed31/8/2026AY 2018-19
ROYAL CONSTRUCTION & ASSOCIATES,NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(2)-NAGPUR, NAGPUR
ITA 681/NAG/2025[2016-17]Status: Disposed31/8/2026AY 2016-17
SOLAR DEFENCE AND AEROSPACE LIMITED (EARLIER KNOWN AS ECONOMIC EXPLOSIVES LIMITED),NAGPUR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, NAGPUR
ITA 656/NAG/2025[2016-17]Status: Disposed31/8/2026AY 2016-17
AGRASEN TRUST,BHANDARA vs CIT EXEMPTION, PUNE
ITA 565/NAG/2025[-]Status: Disposed31/8/2026
AGRASEN TRUST,BHANDRA vs CIT EXEMPTION PUNE, PUNE
ITA 564/NAG/2025[-]Status: Disposed31/8/2026
JESWANI LIQUORS,NAGPUR vs ACIT CIRCLE -4, NAGPUR
ITA 548/NAG/2025[2014-15]Status: Disposed31/8/2026AY 2014-15
SAIF HEALTH REMEDIES PVT LTD,NAGPUR vs ASST. COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2(1), NAGPUR
ITA 546/NAG/2025[2013-14]Status: Disposed31/8/2026AY 2013-14
SHAILAJA SUDHAKAR VYAS,NAGPUR vs THE INCOME TAX OFFICER, WARD 4(4), NAGPUR, NAGPUR
ITA 504/NAG/2025[2015-2016]Status: Disposed31/8/2026AY 2015-2016
SHREE TRADING COMPANY ,NAGPUR vs ITO WARD 4(5), NAGPUR
ITA 437/NAG/2025[2017-18]Status: Disposed31/8/2026AY 2017-18
DY. COMMISSIONER OF INCOME TAX CIRCLE -2, NAGPUR vs SULEMAN SHABUDDIN RAIYANI, NAGPUR
ITA 365/NAG/2025[2015-16]Status: Disposed31/8/2026AY 2015-16
RADHAKRISHNA NAGARI SAHAKARI PAT SANSTHA LIMITED,MALKAPUR vs PRINCIPAL COMMISSIONER OF INCOME-TAX, NAGPUR-1 , NAGPUR
ITA 264/NAG/2025[2020-21]Status: Disposed31/8/2026AY 2020-21
GANESH KAMLKISHORE NIMODIYA,YAVATMAL vs ITO WARD 1, YAVATMAL
ITA 131/NAG/2025[2016-17]Status: Disposed31/8/2026AY 2016-17
GANESH KAMALKISHORE NIMODIYA,YAVATMA vs ITO WARD 4(1), YAVATMAL
ITA 130/NAG/2025[2015-16]Status: Disposed31/8/2026AY 2015-16
MANOJ KUMAR VISHANDAS KAMNANI,NAGPUR vs DCIT/ACIT CIRCLE-4, NAGPUR
ITA 239/NAG/2024[2017-18]Status: Disposed31/8/2026AY 2017-18
M/S. WESTERN COALFILEDS LTD. NAGPUR,NAGPUR vs AASESSING OFFICER , DELHI
ITA 131/NAG/2023[2013-14]Status: Disposed31/8/2026AY 2013-14
HABIBA SULTAN SHEIKH,PARADISE COLONY NEAR FATMA MASJID vs ITO WARD-5, AMRAWATI, ITO BUILDING, AMRAWATI
ITA 658/NAG/2026[2013-14]Status: Disposed25/8/2026AY 2013-14
HABIBA SULTAN SHEIKH,PARADISE COLONEY NEAR FATMA MASJID vs ITO WARD-5, AMRAWATI, ITO BUILDING, AMRAWATI
ITA 655/NAG/2026[2017-18]Status: Disposed25/8/2026AY 2017-18