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ITAT Nagpur Bench
3,585 judgments
JAGDAMBA GRAMIN BIGAR KRUSHI SAHKARI PATSANSTHA MARYADIT AMADAPUR,BULDANA vs INCOME TAX OFFICER WARD-1, KHAMGAON, KHAMGAON
ITA 620/NAG/2025[2018-19]Status: Disposed2/9/2026AY 2018-19
PADMA ANAND RAO ,NAGPUR vs ITO WARD 3(1), NAGPUR
ITA 93/NAG/2026[2014-15]Status: Disposed31/8/2026AY 2014-15
GURINDERSINGH INDERAJEETSINGH NAYYAR,NAGPUR vs DCIT/ACIT CIRCLE-2, NAGPUR
ITA 92/NAG/2026[2014-15]Status: Disposed31/8/2026AY 2014-15
THE NIRMAL UJJWAL CREDIT CO-OPERATIVE SOCIETY LIMITED,NAGPUR vs ACIT/DCIT CRIECLE 4 NAGPUR, NAGPUR
ITA 9/NAG/2026[2017-2018]Status: Disposed31/8/2026AY 2017-2018
NIRMAL UJJWAL CREDIT CO-OPERATIVE SOCIETY LIMITED,NAGPUR vs DCIT/ACIT CIRCLE 4 NAGPUR, NAGPUR
ITA 8/NAG/2026[2016-2017]Status: Disposed31/8/2026AY 2016-2017
SHRI SANT GAJANAN MAHARAJ DEVASTHAN SANSTHA ,WARDHA, MAHARASHTRA vs ITO WARD 4, EXEMP, NAGPUR, NAGPUR, MAHARASHTRA
ITA 555/NAG/2026[2020-21]Status: Disposed31/8/2026AY 2020-21
SANDIP SHAMRAO GOHOKAR,CHANDRAPUR vs ITO WARD-2, CHANDRAPUR
ITA 528/NAG/2026[2015-16]Status: Disposed31/8/2026AY 2015-16
NANDKISHOR BALKI,WANI, CHANDRAPUR vs ITO WARD 1 CHANDRAPUR, CHANDRAPUR
ITA 525/NAG/2026[2019-20]Status: Disposed31/8/2026AY 2019-20
BLACK PEARL REALITIES,CHANDRAPUR vs DCIT/ ACIT CENCIR 2(2) NAGPUR, NAGPUR
ITA 506/NAG/2026[2018-19]Status: Disposed31/8/2026AY 2018-19
TRICONNECT INFRA PRIVATE LIMITED,NAGPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX, (CENTRAL) NAGPUR, NAGPUR
ITA 472/NAG/2026[2022-23]Status: Disposed31/8/2026AY 2022-23
BLACK PEARL REALITIES,CHANDRAPUR vs DCIT/ ACIT CENCIR 2(2) NAGPUR, NAGPUR
ITA 449/NAG/2026[2019-20]Status: Disposed31/8/2026AY 2019-20
SAMPADA AGRO AND STEEL TRADERS,NAGPUR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, NAGPUR - 1, NAGPUR
ITA 430/NAG/2026[2019-2020]Status: Disposed31/8/2026AY 2019-2020
ANKUL BANDOPANT MALLELWAR,NAGPUR vs ITO WARD 5(3), NAGPUR
ITA 429/NAG/2026[2020-21]Status: Disposed31/8/2026AY 2020-21
NITIN VIJAYRAO KIMMATKAR,NAGPUR vs DCIT/ACIT CIRCLE-4,, NAGPUR
ITA 390/NAG/2026[2018-19]Status: Disposed31/8/2026AY 2018-19
GOPALRAO ABARAO DESHMUKH,AKOLA vs ITO WARD - 1, AKOLA, AKOLA
ITA 388/NAG/2026[2015-16]Status: Disposed31/8/2026AY 2015-16
KAMAL KISHANLAL KUKREJA,NAGPUR vs ITO WARD 1(3), NAGPUR, NAGPUR
ITA 384/NAG/2026[2018-19]Status: Disposed31/8/2026AY 2018-19
MAHESH SURESHCHANDRA KEDIA,AKOLA vs THE INCOME TAX OFFICER - WARD - 2, AKOLA, AKOLA
ITA 375/NAG/2026[2014-2015]Status: Disposed31/8/2026AY 2014-2015
VEDSIDDHA PRODUCTS PRIVATE LIMITED,NAGPUR MAHARASHTRA vs DCIT CENTRAL CIRCLE 2(1) NAGPUR, NAGPUR MAHARASHTRA
ITA 14/NAG/2026[2018-19]Status: Disposed31/8/2026AY 2018-19
VEDSIDDHA PRODUCTS PRIVATE LIMITED,NAGPUR MAHARASHTRA vs DCIT CENTRAL CIRCLE 2(1) NAGPUR, NAGPUR MAHARASHTRA
ITA 13/NAG/2026[2017-18]Status: Disposed31/8/2026AY 2017-18
VEDSIDDHA PRODUCTS PRIVATE LIMITED ,NAGPUR MAHARASHTRA vs DCIT CENTRAL CIRCLE 2(1) NAGPUR, NAGPUR MAHARASHTRA
ITA 12/NAG/2026[2016-17]Status: Disposed31/8/2026AY 2016-17
