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ITAT Nagpur Bench
2,870 judgments
UDAYKUMAR VYAS,NAGPUR vs ITO WARD 1 (5), BSNL RTTC BUILDING
ITA 262/NAG/2025[2013-14]Status: Disposed21/4/2026AY 2013-14
DCIT, CENTRAL CIRCLE - 2(1), NAGPUR vs KHARE AND TARKUNDE INFRASTRUCTURE PRIVATE LIMITED, NAGPUR
ITA 279/NAG/2025[2016-17]Status: Disposed21/4/2026AY 2016-17
JAGDISHPRASAD MAHESHWARI,NAGPUR vs DCIT/ACIT CIRCLE-4, NAGPUR
ITA 748/NAG/2025[2013-14]Status: Disposed17/4/2026AY 2013-14
HARSHAL GRAMIN BAHUUDESHIYA SANSTHA,CHANDRAPUR vs ITO EXEMPTION-3, NAGPUR
ITA 633/NAG/2025[2015-16]Status: Disposed17/4/2026AY 2015-16
RAMENDRA SINGH PARIHAR,NAGPUR vs NGP-W-(2)(2), NAGPUR
ITA 349/NAG/2025[2013-14]Status: Disposed10/4/2026AY 2013-14
SUNRISE STRUCTURALS & ENGINEERING PVT LTD,NAGPUR vs ASSISTANT/ DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4 NAGPUR, NAGPUR
ITA 167/NAG/2025[2019-20]Status: Disposed10/4/2026AY 2019-20
INCOME TAX OFFICER, WARD-1, YAVATMAL, YAVATMAL vs PIYUSH TUSHAR PARALIKAR, YAVATMAL
ITA 393/NAG/2024[2018]Status: Disposed10/4/2026
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4, NAGPUR, NAGPUR vs SHIKHA INDRAKUMAR AGRAWAL, NAGPUR
ITA 239/NAG/2023[2015]Status: Disposed10/4/2026
DCIT-CC-2(1), NAGPUR, NAGPUR vs INDRAKUMAR GHISULAL AGRAWAL, NAGPUR
ITA 220/NAG/2023[2015-16]Status: Disposed10/4/2026AY 2015-16
IDRISH KHAN,NAGPUR vs ITO WARD 2(2), NAGPUR
ITA 315/NAG/2025[2015-16]Status: Disposed10/4/2026AY 2015-16
TAJSHREE MOTORS PVT LTD,NAGPUR vs DCIT/ACIT CIRCLE-4, NAGPUR
ITA 292/NAG/2025[2018-19]Status: Disposed10/4/2026AY 2018-19
SUNIL SHATRUGHAN MISHRA,NAGPUR vs DCIT/ACIT CIRCLE-1, NAGPUR, NAGPUR
ITA 218/NAG/2025[2016-17]Status: Disposed10/4/2026AY 2016-17
MAMTA SANJAY DAND,BULDHANA vs THE INCOME-TAX OFFICER, WARD 1, KHAMGAON, BULDHANA
ITA 137/NAG/2025[2014-15]Status: Disposed7/4/2026AY 2014-15
GOPAL PURUSHOTTAM VEGAD,AMRAVATI vs ITO-WARD 5, AMRAVATI, AMRAVATI
ITA 376/NAG/2024[2013-14]Status: Disposed7/4/2026AY 2013-14
NATIONNEXT FOUNDATION,NAGPUR vs CIT EXEMPTION PUNE, PUNE
ITA 310/NAG/2025[-]Status: Disposed6/4/2026
NATIONNEXT FOUNDATION,NAGPUR vs CIT EXEMPTIONS, PUNE
ITA 309/NAG/2025[-]Status: Disposed6/4/2026
ASHOKKUMAR GOKULCHAND SANANDA,BULDHANA vs ASSISTANT COMMISIONER OF INCOME TAX AKOLA CIRCLE, AKOLA
ITA 427/NAG/2024[2014-15]Status: Disposed6/4/2026AY 2014-15
SOCIAL EDUCATIONAL AND WELFARE ASSOCIATION,YAVATMAL vs CIT EXEMPTION, PUNE
ITA 72/NAG/2025[-]Status: Disposed1/4/2026
SOCIAL EDUCATIONAL AND WELFARE ASSOCIATION,YAVATMAL vs CIT EXEMPTION, PUNE
ITA 71/NAG/2025[-]Status: Disposed1/4/2026
ASHUTOSH RAM SHEWALKAR,NAGPUR vs INCOME TAX OFFICER WARD-5(2), NAGPUR
ITA 431/NAG/2025[2014-2015]Status: Disposed1/4/2026AY 2014-2015
Showing 1–20 of 2,870 · Page 1 of 144
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