← All Benches
ITAT Nagpur Bench
3,572 judgments
M/S OSWAL INDUSTRIES,KHAMGAON vs ITO, KHAMGAON
ITA 222/NAG/2012[2007-08]Status: Disposed11/1/2017AY 2007-08
I.T.O. WARD - 2,KHAMGAON, KHAMGAON vs M/S SHRI HANUMAN ONION TRADING CO.,
ITA 534/NAG/2016[2008-09]Status: Disposed10/1/2017AY 2008-09
DY. C.I.T. CIR-.1, NAGPUR vs SHRI HEMRAJ PUNEKAR,
ITA 515/NAG/2016[2009-10]Status: Disposed10/1/2017AY 2009-10
I.T.O. WARD -2(2), NAGPUR vs SMT. SAMYUKTA ASHWIN SABNANI NEE SAMYUKTA SHIVJIT MORYA, NAGPUR
ITA 38/NAG/2016[2008-09]Status: Disposed9/1/2017AY 2008-09
SHRI ANIL LAKHANLAL MALVIYA,NAGPUR vs DY.CIT- 1, NAGPUR
ITA 54/NAG/2015[2010-11]Status: Disposed9/1/2017AY 2010-11
LOKMANYA TILAD JANAKALYA SHIKSHAN SANSTHA,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE -2, NAGPUR
ITA 384/NAG/2012[2008-09]Status: Disposed9/1/2017AY 2008-09
THE VIDHARBHA PREMIER CO-OPERATIVE HOUSING SOCIETY LTD,NAGPUR vs TAX RECOVERY OFFICER, RANGE-6, NAGPUR
ITA 232/NAG/2012[2009-10]Status: Disposed9/1/2017AY 2009-10
ITO, WARD-6(1), NAGPUR vs THE VIDARBHA PREMIER CO-OP. HOUSING SOCIETY, NAGPUR
ITA 224/NAG/2012[2009-10]Status: Disposed9/1/2017AY 2009-10
SHRI CHANDRASHEKHAR MUNDIRKA SINGH,NAGPUR vs I.T.O. WARD -5(2), NAGPUR
ITA 605/NAG/2016[2008-09]Status: Disposed6/1/2017AY 2008-09
SHRI ABHIJIT MADHUSUDAN SAPKAL,NAGPUR vs A.C.I.T. CIRCLE 1(1), NAGPUR
ITA 553/NAG/2016[2007-08]Status: Disposed6/1/2017AY 2007-08
PRATHAMIK SHIKSHAK KARMACHARI SAHAKARI PATSANSTHA MARYADIT vs I.T.O. WARD -2, CHANDRAPUR
ITA 524/NAG/2016[2009-10]Status: Disposed6/1/2017AY 2009-10
SHRI GANESH UMRAOSINGH SINGHAL,NAGPUR vs I.T.O. WARD -4(4), NAGPUR
ITA 559/NAG/2016[2008-09]Status: Disposed3/1/2017AY 2008-09
