← All Benches
ITAT Nagpur Bench
3,572 judgments
SWEEKAR,NAGPUR vs ITO WARD 1, EXEMP, NAGPUR
ITA 530/NAG/2026[2019-20]Status: Disposed14/10/2026AY 2019-20
AMPLY INFOTECH PRIVATE LIMITED,NAGPUR vs DCIT/ ACIT CIRCLE - 4, NAGPUR
ITA 526/NAG/2026[2012-13]Status: Disposed14/10/2026AY 2012-13
VINOD SHRIDHAR LOKHANDE,NAGPUR vs ITO WARD 2(3), NAGPUR, NAGPUR
ITA 362/NAG/2026[2018-2019]Status: Disposed14/10/2026AY 2018-2019
HISLOP COLLEGE EMPLOYEES COOPERATIVE CREDIT SOCIETY LIMITED,NAGPUR vs ITO WARD 2(3), NAGPUR, NAGPUR
ITA 184/NAG/2026[2018-19]Status: Disposed14/10/2026AY 2018-19
FIROZ KHAN JAMIL KHAN PATHAN,BHANDARA vs ITO WARD-2 BHANDARA , BHANDARA
ITA 79/NAG/2026[2019-20]Status: Disposed12/10/2026AY 2019-20
SURESH TURYAMAL JASWANI,AKOLA vs ITO WARD-2, AKOLA
ITA 171/NAG/2026[2014-15]Status: Disposed12/10/2026AY 2014-15
BHARTIYA SADVICHAR PRASARAK MANDAL,CHANDRAPUR vs INCOME TAX OFFICER WARD - 3 EXEMPTIONS, NAGPUR
ITA 164/NAG/2026[2022-23]Status: Disposed12/10/2026AY 2022-23
MATABADAL SURAJPAL MISHRA,NAGPUR vs ITO WARD 5(1), NAGPUR
ITA 132/NAG/2026[2017-18]Status: Disposed12/10/2026AY 2017-18
JIJAMATA MAHILA GRAMIN BIGAR SHETI SAHAKARI PAT SANSTHA,SAKOLI vs ITO WARD -1, BHANDRA
ITA 102/NAG/2026[2020-21]Status: Disposed12/10/2026AY 2020-21
SANTOSH KUMAR BHOGI,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-3(1), VISAKHAPATNAM
ITA 253/VIZ/2026[2023-24]Status: Disposed1/10/2026AY 2023-24
THE CHIKHLI TALUKA PRATHMIK SHIKSHAK SAHAKARI PAT SANSTHA MARYA,CHIKHLI vs ITO WARD-2, KHAMGAON
ITA 46/NAG/2026[2018-19]Status: Disposed23/9/2026AY 2018-19
THE CHIKHLI TALUKA PRATHMIK SHIKSHAK SAHAKARI PAT SANSTHA MARYA,CHIKHLI vs ITO WARD 2, KHAMGAON, KHAMGAON
ITA 404/NAG/2026[2019-20]Status: Disposed23/9/2026AY 2019-20
SADHBHAV SANMITRA NAGRI SAHAKARI PATSANSTHA MARYADIT CHIKHLI,CHIKHLI, BULDANA vs ITO WARD 2, KHAMGAON, KHAMGAON, AKOLA
ITA 403/NAG/2026[2018-19]Status: Disposed23/9/2026AY 2018-19
GANPATI INDUSTRIAL SPARES PVT. LTD,KOLKATA vs ACIT/DCIT CIRCLE, AMRAVATI
ITA 59/NAG/2026[2013-14]Status: Disposed11/9/2026AY 2013-14
VIMAL PRAMODKUMAR MISHRA,NAGPUR vs INCOME TAX OFFICER - WARD 4(4), BSNL RTTC BUILDING
ITA 54/NAG/2026[2017-18]Status: Disposed11/9/2026AY 2017-18
RED RAY LABORATORIES,NAGPUR vs ITO WARD 3(4), NAGPUR
ITA 49/NAG/2026[2020-21]Status: Disposed11/9/2026AY 2020-21
JASIBAI DAYARAM AMLANI,AMRAVATI vs DEPUTY COMMISSIONER OF INCOME TAX, AMRAVATI CIRCLE, AMRAVATI, AMRAVATI
ITA 417/NAG/2026[2013-14]Status: Disposed11/9/2026AY 2013-14
SHAIKH SUJAYAT SHAIKH ISLAM,AMRAVATI vs ITO WARD-3, AMRAVATI
ITA 416/NAG/2026[2017-18]Status: Disposed11/9/2026AY 2017-18
SANJAY AUDHESH MISHRA,PARATWADA vs INCOME TAX OFFICER, WARD - 3, AMRAWATI
ITA 346/NAG/2026[2017-18]Status: Disposed11/9/2026AY 2017-18
SHAIKH SAIDQUE HAJI SHAIKH TAHER,NAGPUR vs INCOME TAX OFFICER WARD 4(3), NAGPUR, NAGPUR
ITA 345/NAG/2026[2019-20]Status: Disposed11/9/2026AY 2019-20
