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ITAT Nagpur Bench

3,585 judgments

HABIBA SULTAN SHEIKH,MANNAT PARADISE COLONY NEAR FATMA MASJID vs ITO WARD-5, AMRAWATI, ITO BUILDING AMRAWATI

ITA 654/NAG/2026[2016-17]Status: Disposed25/8/2026AY 2016-17

HABIBA SULTAN SHEIKH,PARADISE COLONY, NEAR FATMA MASJID vs ITO WARD-5, AMRAWATI, ITO BULDING, AMRAWATI

ITA 653/NAG/2026[2015-16]Status: Disposed25/8/2026AY 2015-16

THE AKOLA URBAN CO-OPERATIVE BANK LTD.,AKOLA vs DCIT/ACIT, AKOLA CIRCLE, AKOL, AKOLA

ITA 534/NAG/2026[2022-23]Status: Disposed10/8/2026AY 2022-23

DY. COMMISSIONER OF INCOME TAX, CIRCLE-1, NAGPUR, NAGPUR vs GONDWANA ENGINEERS LIMITED, NAGPUR

ITA 93/NAG/2025[2015-16]Status: Disposed10/8/2026AY 2015-16

DCIT CIRCLE-1, NAGPUR vs M/S GONDWANA ENGINEERS LIMITED, NAGPUR

ITA 80/NAG/2025[2016-17]Status: Disposed10/8/2026AY 2016-17

SHRI SHETKARI KUNBI SAMAJ,BULDHANA vs CIT EXEMPTION, PUNE

ITA 596/NAG/2025[-]Status: Disposed10/8/2026

VIRTUAL GALAXY INFOTECH LIMITED,NAGPUR vs DCIT/ACIT CIRCLE-4, NAGPUR, NAGPUR

ITA 578/NAG/2025[2014-15]Status: Disposed10/8/2026AY 2014-15

MAHESH VIDYA PRASARAK SHIKSHAN SANSTHA,NAGPUR vs CIT EXEMPTION, PUNE

ITA 566/NAG/2025[-]Status: Disposed10/8/2026

PRAGATI MAGASWARGIYA MAHILA SANSTH,BHANDARA vs CIT(EXEMPTION), PUNE

ITA 561/NAG/2025[-]Status: Disposed10/8/2026

SATCHIKITSA PRASARAK MANDAL,NAGPUR vs CIT(EXEMPTION), PUNE

ITA 559/NAG/2025[-]Status: Disposed10/8/2026

NIRMAL KUMAR AGRAWAL,NAGPUR vs ASSISTANT COMMISSIONER OF INCOME TAX, NAGPUR

ITA 530/NAG/2025[2017-18]Status: Disposed10/8/2026AY 2017-18

JAMIAT ISLAHUL MUSLEMEEN CHARITABLE SOCIETY,NAGPUR vs ITO WARD-1, EXEMP, NAGPUR, NAGPUR

ITA 426/NAG/2025[2023-24]Status: Disposed10/8/2026AY 2023-24

JAMIAT ISLAHUL MUSLEMEEN CHARITABLE SOCIETY,NAGPUR vs ITO WARD-1, EXEMP, NAGPUR, NAGPUR

ITA 425/NAG/2025[2023-24]Status: Disposed10/8/2026AY 2023-24

VISHAL RAJNIKANT SHAH,NAGPUR vs ITO WARD 3 - AKOLA, AKOLA

ITA 327/NAG/2025[2016-17]Status: Disposed10/8/2026AY 2016-17

SANJAY MAHADEORAO HAKKE,MUMBAI vs ITO, WARD 1, CHANDRAPUR, CHANDRAPUR

ITA 698/NAG/2026[2021-2022]Status: Disposed7/8/2026AY 2021-2022

SANJAY MAHADEORAO HAKKE,MUMBAI vs ITO, WARD 1, CHANDRAPUR, CHANDRAPUR

ITA 697/NAG/2026[2020-2021]Status: Disposed7/8/2026AY 2020-2021

SUNIL RAJARAM CHOUDHARY,MUMBAI vs ITO WARD-1, BHANDARA, BHANDARA

ITA 687/NAG/2026[2021-2022]Status: Disposed7/8/2026AY 2021-2022

SUNIL RAJARAM CHOUDHARY,MUMBAI vs ITO WARD-1, BHANDARA, BHANDARA

ITA 686/NAG/2026[2020-2021]Status: Disposed7/8/2026AY 2020-2021

PRAMODKUMAR CHARANDASJI RAMTEKE,MUMBAI vs ITO, WARD 3(3), NAGPUR, NAGPUR

ITA 668/NAG/2026[2021-2022]Status: Disposed7/8/2026AY 2021-2022

MANISH SOBHAGMAL BAJAJ,MAHARASHTRA vs INCOME TAX OFFICER, CHANDRAPUR

ITA 666/NAG/2026[2017-18]Status: Disposed7/8/2026AY 2017-18