← All Benches
ITAT Mumbai Bench
61,737 judgments
THE INSTITUTE OF MARINE ENGINEERS (INDIA),MUMBAI vs ITO EXEMPTIONS WARD 2(4), MUMBAI
ITA 2773/MUM/2026[2017-18]Status: Disposed25/9/2026AY 2017-18
THE INSTITUTE OF MARINE ENGINEERS (INDIA),MUMBAI vs ITO EXEMPTIONS WARD 2(4), MUMBAI
ITA 2772/MUM/2026[2016-17]Status: Disposed25/9/2026AY 2016-17
THE INSTITUTE OF MARINE ENGINEERS (INDIA),MUMBAI vs ITO EXEMPTIONS WARD 2(4), MUMBAI
ITA 2771/MUM/2026[2013-14]Status: Disposed25/9/2026AY 2013-14
ITS INDIA PVT. LTD,MUMBAI vs THE ASSESSING OFFICER, MUMBAI
ITA 2374/MUM/2026[2014-15]Status: Disposed25/9/2026AY 2014-15
INCOME TAX OFFICER, THANE vs TUFAIL AHMED BAKHSHULLAH SIDDIQUI, THANE
ITA 2277/MUM/2026[2019-20]Status: Disposed25/9/2026AY 2019-20
ACIT YASHPAL CHARAN, PIRAMAL CHAMBER, LAL BAUG vs EDELWEISS MULTI STRATEGY INVESTMENT, SANTACRUS(E)
ITA 2069/MUM/2026[2013]Status: Disposed25/9/2026
PUJYA SINDHI PANCHAYAT TRUST ,MUMBAI vs ITO EXEMPTION WARD 18(3), MUMBAI
ITA 1279/MUM/2026[2018-19]Status: Disposed25/9/2026AY 2018-19
HANOZE HARISH THAKKAR ,MUMBAI vs INCOME TAX OFFICER WARD 19(1)(5), MUMBAI
ITA 9314/MUM/2025[2014-15]Status: Disposed25/9/2026AY 2014-15
PLAY GAMES 24X7 PRIVATE LIMITED ,MUMBAI vs ACIT, CIRCLE 13(1)(2), MUMBAI
ITA 8301/MUM/2025[2020-21]Status: Disposed25/9/2026AY 2020-21
PLAY GAMES 24X7 PRIVATE LIMITED ,MUMBAI vs ACIT, CIRCLE 13(1)(2), MUMBAI
ITA 8300/MUM/2025[2015-16]Status: Disposed25/9/2026AY 2015-16
M/S. DEEPAK PURSHOTTAM SHAH (HUF),MUMBAI vs ACIT, CENTRAL CIRCLE -2, THANE
ITA 7352/MUM/2025[2009-10]Status: Disposed25/9/2026AY 2009-10
DCIT, CIRCLE-13(1)(2), MUMBAI, MUMBAI vs PLAY GAMES 24X7 PRIVATE LIMITED , MUMBAI
ITA 7077/MUM/2025[2020-21]Status: Disposed25/9/2026AY 2020-21
DCIT, MUMBAI vs PLAY GAMES 24X7 PRIVATE LIMITED , MUMBAI
ITA 7074/MUM/2025[2015-16]Status: Disposed25/9/2026AY 2015-16
MSRDC SEA LINK LIMITED ,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX -4 , MUMBAI
ITA 3693/MUM/2025[2020-21]Status: Disposed25/9/2026AY 2020-21
THE LUBRIZOL CORPORATION ,USA,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX (INT. TAXATION)-3(1)(2), MUMBAI
ITA 1672/MUM/2022[2017-18]Status: Disposed25/9/2026AY 2017-18
TATA COMMUNICATIONS LTD,MUMBAI vs DCIT 1(3)(2), MUMBAI
ITA 977/MUM/2016[2011-12]Status: Disposed25/9/2026AY 2011-12
DCIT 1(3)(2), MUMBAI vs TATA COMMUNICATIONS LTD, MUMBAI
ITA 830/MUM/2016[2011-12]Status: Disposed25/9/2026AY 2011-12
AMSAL CHEM PRIVATE LIMITED,MUMBAI vs PCIT-4, MUMBAI
ITA 2659/MUM/2025[2020-21]Status: Disposed25/9/2026AY 2020-21
SHRI SANDEEP GOSAIN (Judicial Member), SHRI PRABHASH SHANKAR (Accountant Member)
KAALSOHI PAPER TRADERS PRIVATE LIMITED,MUMBAI vs ITO WARD 5(2)(1) MUMBAI, MUMBAI
ITA 3383/MUM/2025[2017-18]Status: Disposed25/9/2026AY 2017-18
SHRI SANDEEP GOSAIN (Judicial Member)
SAH CHARITABLE TRUST,MUMBAI vs SALIL MISHRA, CIT(EXEMPTION), , MUMBAI
ITA 5754/MUM/2026[2026-2027]Status: Disposed24/9/2026AY 2026-2027
