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ITAT Mumbai Bench
61,737 judgments
SAH CHARITABLE TRUST,MUMBAI vs SALIL MISHRA, CIT(EXEMPTION), MUMBAI
ITA 5753/MUM/2026[2026-2027]Status: Disposed24/9/2026AY 2026-2027
HOLY CROSS HIGH SCHOOL,LOWER PAREL, MUMBAI vs CIT(EXEMPTION), MUMBAI, CUMBALLA, MUMBAI
ITA 5906/MUM/2026[2026-27]Status: Disposed24/9/2026AY 2026-27
HOLY FAMILY SCHOOL,CHEMBUR, MUMBAI vs CIT(EXEMPTION), MUMBAI, CUMBALLA, MUMBAI
ITA 5767/MUM/2026[2026-27]Status: Disposed24/9/2026AY 2026-27
HOLY TRINITY CHURCH,POWAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS MUMBAI , MUMBAI
ITA 5734/MUM/2026[2025-26]Status: Disposed24/9/2026AY 2025-26
HOLY FAMILY CHURCH,CHEMBUR, MUMBAI vs CIT(EXEMPTION), MUMBAI, CUMBALLA, MUMBAI
ITA 5710/MUM/2026[2026-27]Status: Disposed24/9/2026AY 2026-27
HOLY CROSS SCHOOL,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5638/MUM/2026[2026-27]Status: Disposed24/9/2026AY 2026-27
HOLY CROSS SCHOOL,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5628/MUM/2026[2026-27]Status: Disposed24/9/2026AY 2026-27
ST THOMAS CHURCH,MUMBAI vs COMMISSIONER OF INCOME TAX EXEMPTIONS, MUMBAI
ITA 5617/MUM/2026[2026-27]Status: Disposed24/9/2026AY 2026-27
NITIN SANTOSH SINGH,MUMBAI vs WARD 24(3)(1), MUMBAI, PIRAMAL CHAMBER,MUMBAI
ITA 5261/MUM/2026[2018-19]Status: Disposed24/9/2026AY 2018-19
MYTHIC DEKOR PRIVATE LIMITED,THANE vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE 4(3)(1), MUMBAI, MUMBAI
ITA 4528/MUM/2026[2017-18]Status: Disposed24/9/2026AY 2017-18
ACIT-6(1)(1),MUMBAI, MUMBAI vs ANCHOR CONSUMER PRODUCTS PRIVATE LIMITED FORMERLY KNOWN AS ANCHOR HEALTH AND BEAUTY CARE PVT.LTD, MUMBAI
ITA 6682/MUM/2025[2011-12]Status: Disposed24/9/2026AY 2011-12
SHRI MEGHJI RAVJI & HANSBAI MEGHJI RAMBHIYA PUBLIC CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX(EXEMPTION),MUMBAI, MUMBAI
ITA 7685/MUM/2026[2026-2027]Status: Disposed24/9/2026AY 2026-2027
SHRI MEGHJI RAVJI & HANSBAI MEGHJI RAMBHIYA PUBLIC CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX(EXEMPTION),MUMBAI, MUMBAI
ITA 7684/MUM/2026[2026-2027]Status: Disposed24/9/2026AY 2026-2027
P B KAPOLE SANATORIUM TRUST,MUMBAI vs CIT (EXEMPTIONS), MUMBAI, CIT (EXEMPTIONS), MUMBAI
ITA 7670/MUM/2026[2026-2027]Status: Disposed24/9/2026AY 2026-2027
MINICOY PEOPLES WELFARE ASSOCIATION,MUMBAI vs ITO- EXM- WARD 2(1), MUMBAI, MUMBAI
ITA 7668/MUM/2026[2026-27]Status: Disposed24/9/2026AY 2026-27
THE RADIOLOGY EDUCATION FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 7639/MUM/2026[2026-2027]Status: Disposed24/9/2026AY 2026-2027
THE RADIOLOGY EDUCATION FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION) MUMBAI, MUMBAI
ITA 7638/MUM/2026[2026-2027]Status: Disposed24/9/2026AY 2026-2027
SHREE VALLABHACHARYA FOUNDATION,MUMBAI vs COMMISIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI
ITA 7637/MUM/2026[2026-2027]Status: Disposed24/9/2026AY 2026-2027
SHREE VALLABHACHARYA FOUNDATION,MUMBAI vs COMMISSIONER OF INCOME TAX(EXEMPTION), MUMBAI
ITA 7636/MUM/2026[2026-2027]Status: Disposed24/9/2026AY 2026-2027
SANTOKBA & PREMKORBA CHARITABLE TRUST,JYOTI, BAPUBHAI VASHI ROAD vs CIT (EXEMPTIONS), MUMBAI, MUMBAI
ITA 7635/MUM/2026[2027-28]Status: Disposed24/9/2026AY 2027-28