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ITAT Mumbai Bench

61,737 judgments

MANJULA PRANLAL GAGLANI AND PRANLAL BHAICHAND GAGLANI PUBLIC CHARITABLE TRUST,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI

ITA 7631/MUM/2026[2026-2027]Status: Disposed24/9/2026AY 2026-2027

MANJULA PRANLAL GAGLANI AND PRANLAL BHAICHAND GAGLANI PUBLIC CHARITABLE TRUST,MUMBAI vs COMMISIONER OF INCOME TAX (EXEMPTION), MUMBAI, MUMBAI

ITA 7630/MUM/2026[2026-2027]Status: Disposed24/9/2026AY 2026-2027

PRAYAS EDUCATION FOUNDATION,AKASHWANI , MALWANI vs INCOME TAX OFFICER, CUMBALLA HILL MTNL TE BUILDING

ITA 7490/MUM/2026[2025-26]Status: Disposed24/9/2026AY 2025-26

SHRI SANT SITARAMBUA WALAWALKAR CHARITABLE TRUST,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI

ITA 7471/MUM/2026[2026-2027]Status: Disposed24/9/2026AY 2026-2027

SHRI SANT SITARAMBUA WALAWALKAR CHARITABLE TRUST,MUMBAI vs CIT(EXEMPTIONS), MUMBAI, MUMBAI

ITA 7470/MUM/2026[2026-2027]Status: Disposed24/9/2026AY 2026-2027

ALOG WELFARE FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI

ITA 7430/MUM/2026[2026-27]Status: Disposed24/9/2026AY 2026-27

MISSION COMPASSION FOUNDATION,MUMBAI vs CIT (EXEMPTIONS), MUMBAI

ITA 7359/MUM/2026[2025-2026]Status: Disposed24/9/2026AY 2025-2026

AROKIASWAMY VELUMANI,BENGALURU vs INCOME TAX OFFICER 15(3)(1), MUMBAI, MUMBAI

ITA 1946/MUM/2026[2023-2024]Status: Disposed24/9/2026AY 2023-2024

DY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4 1, MUMBAI vs SUSNEH INFRAPARK PRIVATE LIMITED, MUMBAI

ITA 9262/MUM/2025[2024-25]Status: Disposed24/9/2026AY 2024-25

DY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 4 1, MUMBAI vs SUSHNEH INFRAPARK PRIVATE LIMITED, MUMBAI

ITA 9261/MUM/2025[2023-24]Status: Disposed24/9/2026AY 2023-24

DY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(1), MUMBAI vs SUSNEH INFRAPARK PRIVATE LIMITED, MUMBAI

ITA 9260/MUM/2025[2022-23]Status: Disposed24/9/2026AY 2022-23

SUSNEH INFRAPARK PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(1), MUMBAI, MUMBAI

ITA 8544/MUM/2025[2024-25]Status: Disposed24/9/2026AY 2024-25

SUSNEH INFRAPARK PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(1), MUMBAI, MUMBAI

ITA 8543/MUM/2025[2023-24]Status: Disposed24/9/2026AY 2023-24

SUSNEH INFRAPARK PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(1), MUMBAI, MUMBAI

ITA 8542/MUM/2025[2022-23]Status: Disposed24/9/2026AY 2022-23

SUSNEH INFRAPARK PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-4(1), MUMBAI, MUMBAI

ITA 8541/MUM/2025[2021-22]Status: Disposed24/9/2026AY 2021-22

MISTRY CONSTRUCTION CO. PVT. LTD.,MUMBAI, MAHARASHTRA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 7(2), MUMBAI, MUMBAI, MAHARASHTRA

ITSSA 5419/MUM/2024[2007-08]Status: Disposed24/9/2026AY 2007-08

MISTRY CONSTRUCTION CO. PVT. LTD.,MUMBAI, MAHARASHTRA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 7(2), MUMBAI, MUMBAI, MAHARASHTRA

ITSSA 5418/MUM/2024[2008-09]Status: Disposed24/9/2026AY 2008-09

BEAU MONDE B TOWER COOPERATIVE HOUSING SOCIETY LIMITED,MUMBAI vs WARD 22(1)(6), INCOME TAX OFFICER, MUMBAI

ITA 7192/MUM/2026[2016-17]Status: Disposed24/9/2026AY 2016-17

BRINEL VALERIAN PIAS, MANGALURU,MANGALURU vs INCOME TAX OFFICER, WARD-42(2)(1), MUMBAI, MUMBAI

ITA 6727/MUM/2026[2016-17]Status: Disposed24/9/2026AY 2016-17

NAVAJIVAN GRAMVIKAS PRATISHTHAN,KALYAN, THANE vs INCOME TAX OFFICER, EXEMPTION WARD, THANE, THANE

ITA 6648/MUM/2026[2026-27]Status: Disposed24/9/2026AY 2026-27