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ITAT Mumbai Bench

61,638 judgments

CRAVE ENTERTAINMENT (P) LIMITED ,MUMBAI vs INCOME TAX OFFICER WARD 12(1)(1), MUMAI

ITA 908/MUM/2026[2016-17]Status: Disposed28/10/2026AY 2016-17

VIJAYA PRADEEP DHUMAL,NAVI MUMBAI vs INCOME TAX OFFICER, WARD 28(3)(1), MUMBAI, VASHI, NAVI MUMBAI

ITA 9399/MUM/2026[2018-19]Status: Disposed27/10/2026AY 2018-19

PRAMOD SURENDRA MEHTA,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 4447/MUM/2026[2014-15]Status: Disposed27/10/2026AY 2014-15

PRAMOD SURENDRAKUMAR MEHTA,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 4446/MUM/2026[2018-19]Status: Disposed27/10/2026AY 2018-19

PRAMOD SURENDRAKUMAR MEHTA,MUMBAI vs ACIT, CENTRAL CIRCLE 8(2), MUMBAI

ITA 4445/MUM/2026[2017-18]Status: Disposed27/10/2026AY 2017-18

PRAMOD SURENDRAKUMAR MEHTA,MUMBAI vs ACIT, CENTRAL CIRCLE8(2), MUMBAI

ITA 4444/MUM/2026[2016-17]Status: Disposed27/10/2026AY 2016-17

PRAMOD SURENDRAKUMAR MEHTA,MUMBAI vs ACIT. CENTRA CIRCLE 8(2), MUMBAI

ITA 4443/MUM/2026[2015-16]Status: Disposed27/10/2026AY 2015-16

PRAMOD SURENDRA KUMAR MEHTA,MUMBAI vs ASSISSTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 8(2), MUMBAI

ITA 4442/MUM/2026[2013-14]Status: Disposed27/10/2026AY 2013-14

INCOME TAX OFFICER -13(1)(1), MUMBAI, MUMBAI vs NOVHO CAREERS PRIVATE LIMITED, MUMBAI

ITA 3502/MUM/2026[2021]Status: Disposed23/10/2026

SUNNY RAJKUMAR GUPTA,MUMBAI vs INCOME TAX OFFICER WARD 22(3)(1), MUMBAI

ITA 7074/MUM/2026[2020-21]Status: Disposed22/10/2026AY 2020-21

SANOBER RIYAZ AHMED HEREKAR,MUMBAI vs INCOME-TAX OFFICER 16(1)(3), MUMBAI

ITA 5932/MUM/2026[2015-16]Status: Disposed22/10/2026AY 2015-16

BRUHAD MUMBAI GUJARATI SAMAJ,MUMBAI vs INCOME TAX OFFICER (EXEMP.) - 1(4), MUMBAI

ITA 5343/MUM/2026[2013-2014]Status: Disposed22/10/2026AY 2013-2014

KIRTIKANT VADILAL VORA (DECEASED),MUMBAI vs INCOME TAX OFFICER - WARD 42(1)(3), MUMBAI

ITA 5138/MUM/2026[2017-18]Status: Disposed22/10/2026AY 2017-18

CLASSIC MALL DEVELOPMENT COMPANY LIMITED,MUMBAI vs DCIT CIRCLE 6(1)(1), MUMBAI

ITA 3861/MUM/2026[2018-19]Status: Disposed22/10/2026AY 2018-19

BDR PHARMACEUTICALS INTERNATIONAL PRIVATE LIMITED,MUMBAI vs DCIT - CIRCLE (1)(1)(1) MUMBAI, MUMBAI

ITA 3497/MUM/2026[2017-18]Status: Disposed22/10/2026AY 2017-18

GEMCORP RECYCLING & TECHNOLOGIES PRIVATE LIMITED,NAVI MUMBAI vs ITO WARD 15(1)(1), MUMBAI, MUMBAI

ITA 1988/MUM/2026[2022-23]Status: Disposed22/10/2026AY 2022-23

LINTAS INDIA PRIVATE LIMITED,MUMBAI, INDIA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 16(1), MUMBAI, MUMBAI, INDIA

ITA 7031/MUM/2025[2017-18]Status: Disposed22/10/2026AY 2017-18

SHINE KUMAR PARAMBIL,MUMBAI vs ITO, WARD 42(3)(3), MUMBAI, MUMBAI

ITA 8194/MUM/2026[2016-17]Status: Disposed22/10/2026AY 2016-17

SHINE KUMAR PARAMBIL,MUMBAI vs ITO, WARD 42(3)(3), MUMBAI, MUMBAI

ITA 8193/MUM/2026[2016-17]Status: Disposed22/10/2026AY 2016-17

CHAMPION SEALS AND PACKINGS PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(1)(1), MUMBAI

ITA 2862/MUM/2026[2012-2013]Status: Disposed21/10/2026AY 2012-2013