← All Benches
ITAT Mumbai Bench
61,638 judgments
ACIT- 26(1), MUMBAI, MUMBAI vs SHWETA ABHISHEK MUNDRA, MUMBAI
ITA 8682/MUM/2025[2016-17]Status: Disposed21/10/2026AY 2016-17
SAURAV KARMAKAR,NEW DELHI vs PCIT, DELHI
ITA 3636/DEL/2024[2011-12]Status: Disposed21/10/2026AY 2011-12
SHIVINDER PAL SINGH CHAHAL,NEW DELHI vs ACIT CIRCLE-43(1), NEW DELHI
ITA 3248/DEL/2023[2017-18]Status: Disposed21/10/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX 8 2 1, MUMBAI vs PERCEPT LIVE PRIVATE LIMITED, MUMBAI
ITA 881/MUM/2026[2017-18]Status: Disposed19/10/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX 8 2 1, MUMBAI vs PERCEPT LIVE PRIVATE LIMITED, MUMBAI
ITA 880/MUM/2026[2016-17]Status: Disposed19/10/2026AY 2016-17
PERCEPT LIVE PRIVATE LIMITED,MUMBAI vs DCIT CIRCLE 8(2)(1), AAYKAR BHAVAN, MUMBAI
ITA 7254/MUM/2026[2014-15]Status: Disposed19/10/2026AY 2014-15
POWERWEAVE SOFTWARE SERVICES PRIVATE LIMITED,MUMBAI vs DY COMMISSIONER OF INCOME TAX CIRCLE 8 2 1 MUMBAI, MUMBAI
ITA 3742/MUM/2026[2021-22]Status: Disposed19/10/2026AY 2021-22
CHAMPALAL RAICHAND CHOUHAN,MUMBAI vs THE ASSISTANT C.I.T.,CIRCLE 16(2),, MUMBAI
ITA 2523/MUM/2026[2014-2015]Status: Disposed19/10/2026AY 2014-2015
ITO-6(2)(1), MUMBAI vs CASA BUILDERS PVT LTD, MUMBAI
ITA 5308/MUM/2025[2014-15]Status: Disposed19/10/2026AY 2014-15
SIDDHANTHAM TOLLWAY PRVIATE LIMITED ,MUMBAI vs PRINCIPAL COMMISSIONER OF INCOME TAX -6, MUMBAI
ITA 3710/MUM/2025[2020-21]Status: Disposed19/10/2026AY 2020-21
TIMES GLOBAL BROADCASTING COMPANY LTD ,MUMBAI vs THE ACIT CIRCLE 16(1) , MUMBAI
ITA 1487/MUM/2021[2016-17]Status: Disposed19/10/2026AY 2016-17
TIMES GLOBAL BROADCASTING CO. LTD.,MUMBAI vs THE ASSTT. CIT, CIRCLE-16(1), MUMBAI
ITA 1507/MUM/2020[2015-16]Status: Disposed19/10/2026AY 2015-16
RISE WORLDWIDE LTD.,MUMBAI vs DY CIT 2 (2)(1), MUMBAI
ITA 7243/MUM/2019[2013-14]Status: Disposed19/10/2026AY 2013-14
SHREE KUTCHI SARVODAY NAGAR ACHALGACCHA JAIN SANGH,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 7053/MUM/2026[Not Applicable]Status: Disposed16/10/2026
SHREE KUTCHI SARVODAY NAGAR ACHALGACCHA JAIN SANGH,MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI
ITA 7052/MUM/2026[Not Applicable]Status: Disposed16/10/2026
VAMA DEPARTMENT STORE PRIVATE LIMITED,MUMBAI vs ITO CIRCLE 5(3)(1), MUMBAI
ITA 4565/MUM/2026[2016-17]Status: Disposed16/10/2026AY 2016-17
BHARATI DILIP SHETH,MUMBAI vs DCIT, CIRCLE - 22(1), MUMBAI
ITA 4423/MUM/2026[2018-19]Status: Disposed16/10/2026AY 2018-19
BAZIGAR TRADING PRIVATE LIMITED,MUMBAI vs DCIT CENTRAL CIRCLE 3(1), MUMBAI, MUMBAI
ITA 372/MUM/2026[2015-16]Status: Disposed16/10/2026AY 2015-16
RNP SCAFFOLDING AND FORMWORK PRIVATE LIMITED,MAHAPE vs MUMBAI DCIT CIRCLE 15(3)(1), MUMBAI, NAVI MUMBAI
ITA 3696/MUM/2026[2016-17]Status: Disposed16/10/2026AY 2016-17
ACIT CIRCLE 3(2)(1), MUMBAI, MUMBAI vs THE NATIONAL BANK FOR AGRICULTURE AND RURAL DEVELOPMENT, MUMBAI
ITA 1963/MUM/2026[2023-24]Status: Disposed16/10/2026AY 2023-24