BAZIGAR TRADING PRIVATE LIMITED,MUMBAI vs. DCIT CENTRAL CIRCLE 3(1), MUMBAI, MUMBAI

ITA 372/MUM/2026Status: DisposedITAT Mumbai16 October 2026AY 2015-161 pages

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Appeal Order Details (ITAT) PAN/TAN AABCB3052B

Name of Assessee BAZIGAR TRADING PRIVATE LIMITED

Year Type Assessment Year

Year 2015-16

Authority (ITAT) Mumbai

ITAT bench Mumbai-B

Appeal Order Number ITA 372/MU/2026

Appeal Order Date 16-Oct-2026

Appeal filed by Assessee

Order type Final Order

Base Order Section against which Appeal was Filed --

Base Order Date --

Assessment/Penalty/Others Section --

Decision --

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