← All Benches
ITAT Mumbai Bench
61,638 judgments
BHAGYALAXMI KITCHENWARE LLP,VASAI ROAD EAST vs INCOME TAX OFFICER WARD 4(1), THANE
ITA 1593/MUM/2026[2022-23]Status: Disposed16/10/2026AY 2022-23
DCIT-3(1)(1), MUMBAI, AAYAKAR BHAWAN vs SPRINGBOARD MACHINE TECHNOLOGIES PRIVATE LIMITED, MUMBAI
ITA 9522/MUM/2025[2009-10]Status: Disposed16/10/2026AY 2009-10
TCPL FOUNDATION,MUMBAI vs EXEM. WARD 2(4), MUMBAI , MUMBAI
ITA 6891/MUM/2026[2022-23]Status: Disposed16/10/2026AY 2022-23
TCPL FOUNDATION,MUMBAI vs EXEM. WARD 2(4), MUMBAI , MUMBAI
ITA 6890/MUM/2026[2020-21]Status: Disposed16/10/2026AY 2020-21
NAMDEO RAMA BHAGAT,NAVI MUMBAI vs DY. COMMISSIONER OF INCOME TAX CIRCLE 27(2) NAVI MUMBAI, NAVI MUMBAI
ITA 4462/MUM/2026[2015-2016]Status: Disposed16/10/2026AY 2015-2016
UC METALS PRIVATE LIMITED,MALAD (WEST) vs DCIT CIRCLE 13(1)(2), MUMBAI
ITA 3527/MUM/2026[2012-13]Status: Disposed16/10/2026AY 2012-13
SHWET DIAM,MUMBAI vs THE INCOME TAX OFFICER WARD 19(3)(1), MUMBAI
ITA 1878/MUM/2026[2012-13]Status: Disposed16/10/2026AY 2012-13
SANJEEV DAYA KHOSLA,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 1158/MUM/2026[2018-19]Status: Disposed16/10/2026AY 2018-19
DCIT 2.3.1, MUMBAI vs PORTESCAP INDIA PRIVATE LIMITED, MUMBAI
ITA 6217/MUM/2025[2011-12]Status: Disposed16/10/2026AY 2011-12
PORTESCAP INDIA PRIVATE LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(3)(1), MUMBAI
ITA 5978/MUM/2025[2015-16]Status: Disposed16/10/2026AY 2015-16
PORTESCAP INDIA PRIVATE LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(3)(1), MUMBAI
ITA 5977/MUM/2025[2014-15]Status: Disposed16/10/2026AY 2014-15
PORTESCAP INDIA PRIVATE LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(3)(1), MUMBAI
ITA 5976/MUM/2025[2013-14]Status: Disposed16/10/2026AY 2013-14
DCIT 2.3.1, MUMBAI vs PORTESCAP INDIA PVT. LTD., MUMBAI
ITA 5975/MUM/2025[2013-14]Status: Disposed16/10/2026AY 2013-14
DCIT 2.3.1, MUMBAI vs PORTESCAP INDIA PVT. LTD., MUMBAI
ITA 5974/MUM/2025[2012-13]Status: Disposed16/10/2026AY 2012-13
PORTESCAP INDIA PRIVATE LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(3)(1), MUMBAI
ITA 5973/MUM/2025[2012-13]Status: Disposed16/10/2026AY 2012-13
PORTESCAP INDIA PRIVATE LIMITED,MUMBAI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 2(3)(1), MUMBAI
ITA 5972/MUM/2025[2011-12]Status: Disposed16/10/2026AY 2011-12
BARCLAYS EXECUTION SERVICES LIMITED ,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX ) CIRCLE 1(2)(1), MUMBAI
ITA 3708/MUM/2025[2020-21]Status: Disposed16/10/2026AY 2020-21
BARCLAYS SERVICES CORPORATION,MUMBAI vs DCIT(INTERNATIONAL TAXATION)-1(2)(1), MUMBAI
ITA 2332/MUM/2022[2019-20]Status: Disposed16/10/2026AY 2019-20
BARCLAYS EXECUTION SERVICES LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAX) 1(2)(1), MUMBAI
ITA 2122/MUM/2022[2019-20]Status: Disposed16/10/2026AY 2019-20
K.M. & S.K. TRIVEDI CHARITABLE TRUST ,MUMBAI vs ITO EXEMPTION 2(1),MUMBAI, MUMBAI
ITA 7112/MUM/2026[2022-2023]Status: Disposed16/10/2026AY 2022-2023
