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ITAT Mumbai Bench

61,638 judgments

TRAVEL FOOD SERVICES LIMITED,MUMBAI vs DCIT 8(3)(1), MUMBAI

ITA 6889/MUM/2026[2020-21]Status: Disposed16/10/2026AY 2020-21

DEPUTY COMMISSIONER OF INCOME TAX, MUMBAI vs UNIVERSITY OF MUMBAI, MUMBAI

ITA 3554/MUM/2026[2018-19]Status: Disposed16/10/2026AY 2018-19

COMET ASSOCIATES,MAGANLAL CHAMBERS vs ACIT 17(1), KAUTILYA BHAVAN

ITA 2928/MUM/2026[2014-15]Status: Disposed16/10/2026AY 2014-15

UNIVERSITY OF MUMBAI,MUMBAI vs INCOME-TAX OFFICER (EXEMPTION)-2(3), MUMBAI

ITA 5393/MUM/2025[2018-19]Status: Disposed16/10/2026AY 2018-19

JAYESH PAVASKAR,THANE vs ITO, WARD 1(4), THANE, THANE

ITA 3816/MUM/2026[2017-18]Status: Disposed16/10/2026AY 2017-18

RENU ARUN TALWAR,MUMBAI vs CIRCLE 17(1), MUMBAI, MUMBAI

ITA 204/MUM/2026[2012-13]Status: Disposed16/10/2026AY 2012-13

SAWALCHAND CHUNILAL BAFNA HUF,MUMBAI vs INCOME TAX OFFICER-16(1)(1), MUMBAI

ITA 7492/MUM/2025[2011-12]Status: Disposed16/10/2026AY 2011-12

CORNERSTONE ONDEMAND INTERNATIONAL LIMITED ,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION) 2(1)(1), MUMBAI

ITA 2128/MUM/2025[2022-23]Status: Disposed16/10/2026AY 2022-23

CORNERSTONE ONDEMAND INTERNATIONAL LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-2(1)(1), MUMBAI

ITA 4558/MUM/2023[2021-22]Status: Disposed16/10/2026AY 2021-22

CORNERSTONE ONDEMAND INTERNATIONAL LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION)-2(1)(1), MUMBAI

ITA 3228/MUM/2023[2020-21]Status: Disposed16/10/2026AY 2020-21

ITO-13(2)(1), MUMBAI vs SHRADDHA SHELTERS PVT. LTD., MUMBAI

ITA 4622/MUM/2026[2018-19]Status: Disposed15/10/2026AY 2018-19

ITO-13(2)(1), MUMBAI vs SHRADDHA SHELTERS PVT. LTD., MUMBAI

ITA 4621/MUM/2026[2017-18]Status: Disposed15/10/2026AY 2017-18

ITO-13(2)(1), MUMBAI vs SHRADDHA SHELTERS PVT. LTD., MUMBAI

ITA 4620/MUM/2026[2016-17]Status: Disposed15/10/2026AY 2016-17

SIMPLEX PAPERS LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 4(4), MUMBAI

ITA 406/MUM/2026[2015-16]Status: Disposed15/10/2026AY 2015-16

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, THANE, THANE vs KUNDAN INDUSTRIES LIMITED, PALGHAR

ITA 3647/MUM/2026[2016]Status: Disposed15/10/2026

DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, THANE, THANE vs KUNDAN INDUSTRIES LIMITED, PALGHAR

ITA 3646/MUM/2026[2015]Status: Disposed15/10/2026

VALUKKO INDUSTRIES PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 13(3)(2), MUMBAI

ITA 2906/MUM/2026[2012-13]Status: Disposed15/10/2026AY 2012-13

MOHAMMED SATTAR KHAN,MUMBAI vs INCOME TAX OFFICER, MUMBAI

ITA 2868/MUM/2026[2010-11]Status: Disposed15/10/2026AY 2010-11

SALIM ABUBAKAR NAGANI,MUMBAI vs ASSESSING OFFICER, MUMBAI

ITA 1625/MUM/2026[2018-19]Status: Disposed15/10/2026AY 2018-19

ACIT-16(1), MUMBAI, MUMBAI vs FOUNTAINHEAD ENTERTAINMENT PVT. LTD., MUMBAI

ITA 1372/MUM/2026[2016-17]Status: Disposed15/10/2026AY 2016-17