← All Benches
ITAT Mumbai Bench
61,638 judgments
CHARUSHILA UMESH KUNTE ,MUMBAI vs INCOME TAX OFFICER, WARD 1(1), THANE, THANE
ITA 8556/MUM/2026[2015-16]Status: Disposed15/10/2026AY 2015-16
TEJESH NARAYAN PAWAR,MUMBAI vs INCOME TAX OFFICER 41 (4) (4), KAUTILYA BHAVAN
ITA 7367/MUM/2026[2017-18]Status: Disposed15/10/2026AY 2017-18
INTERACTIVE BROKERS (INDIA) PRIVATE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(1)(1), MUMBAI, MUMBAI
ITA 4776/MUM/2026[2017-18]Status: Disposed15/10/2026AY 2017-18
CHAITALI KALAPI NAGADA,MUMBAI vs INCOME TAX OFFICER 34(1)(1), MUMBAI
ITA 4173/MUM/2026[2020-21]Status: Disposed15/10/2026AY 2020-21
TANVI CONSTRUCTION PRIVATE LIMITED,MUMBAI vs DCIT, CIRCLE 13(3)(2), MUMBAI, MUMBAI
ITA 3010/MUM/2026[2017-18]Status: Disposed15/10/2026AY 2017-18
M/S. OM SWASTIK MULTITRADE ,MUMBAI vs ITO - WARD 34(3)(2), MUMBAI
ITA 9529/MUM/2026[2024-25]Status: Heard15/10/2026AY 2024-25
ACIT CC 7(3), MUMBAI vs KISAN MOULDINGS LTD., MUMBAI
ITA 6512/MUM/2026[2018-19]Status: Disposed15/10/2026AY 2018-19
V T CORP PRIVATE LIMITED,MUMBAI vs CIRCLE 13(3)(2), MUMBAI, MUMBAI
ITA 4251/MUM/2026[2020-2021]Status: Disposed15/10/2026AY 2020-2021
KINJAL BHAVESH GANDHI,MUMBAI vs INCOME TAX OFFICER WD22(2)(1), MUMBAI
ITA 4163/MUM/2026[2015-2016]Status: Disposed15/10/2026AY 2015-2016
SANT ROHIDAS LEATHER INDUSTRIES & CHARMAKAR DEVELOPMENT CORPORATION LIMITED,MUMBAI vs COMMISSIONER OF INCOME TAX, INCOME TAX DEPARTMENT
ITA 3855/MUM/2026[2020-21]Status: Disposed15/10/2026AY 2020-21
ACIT-17(1), MUMBAI, BKC, KAUTILYA BHAVAN vs KAPADIA BROS. , KAPADIA BUILDING,MANDVI
ITA 3297/MUM/2026[2022-23]Status: Disposed15/10/2026AY 2022-23
SITA RAM MEENA INCOME TAX OFFICER - 9(1)(1), MUMBAI, MUMBAI vs SANDEEP RAMDAS DAGA, MUMBAI
ITA 3163/MUM/2026[2022-23]Status: Disposed15/10/2026AY 2022-23
M/S. SARVESH MERCANTILE PRIVATE LIMITED,MUMBAI vs DCIT CENTRAL CIRCLE 2(1), MUMBAI, MUMBAI
ITA 1952/MUM/2026[2015-16]Status: Disposed15/10/2026AY 2015-16
M/S. SARVESH MERCANTILE PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE 2(1) MUMBAI, MUMBAI
ITA 1951/MUM/2026[2014-15]Status: Disposed15/10/2026AY 2014-15
M/S. SARVESH MERCANTILE PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX , CENTRAL CIRCLE 2(1) MUMBAI, MUMBAI
ITA 1950/MUM/2026[2013-14]Status: Disposed15/10/2026AY 2013-14
CAROL PETROLEUM PRIVATE LIMITED ,MUMBAI vs ITO WARD 9(2)(1), MUMBAI
ITA 911/MUM/2026[2020-21]Status: Disposed14/10/2026AY 2020-21
ARPHEN ASSOCIATION OF RURAL PEOPLE FOR HEALTH AND EDUCATIONAL NEEDS,NAVI MUMBAI vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), MUMBAI, MUMBAI
ITA 8808/MUM/2026[2027-28]Status: Disposed14/10/2026AY 2027-28
VIPUL MANHAR PATEL,MUMBAI vs INCOME TAX OFFICER 41(1)(5), MUMBAI
ITA 8479/MUM/2026[2017-18]Status: Disposed14/10/2026AY 2017-18
SUPERLINE CONSULTANTS PVT LTD,MUMBAI vs INCOME TAX OFFICER, WD-13(2)(1), MUMBAI
ITA 8148/MUM/2026[2016-17]Status: Disposed14/10/2026AY 2016-17
STATE BANK OF INDIA,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, TDS, TDS CIRCLE 2(2), MUMBAI, MUMBAI
ITA 4413/MUM/2026[2016-17]Status: Disposed14/10/2026AY 2016-17
