← All Benches
ITAT Mumbai Bench
61,638 judgments
SAIKATA SUMAN GANGULY,THANE, MUMBAI vs ITO, WARD 2(1), THANE, THANE
ITA 4168/MUM/2026[2020-21]Status: Disposed14/10/2026AY 2020-21
BAIDYANATH POWER PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX-CIRCLE 4(1)(1), MUMBAI
ITA 3705/MUM/2026[2020-21]Status: Disposed14/10/2026AY 2020-21
BAIDYANATH POWER PRIVATE LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX-CIRCLE 4(1)(1), MUMBAI
ITA 3704/MUM/2026[2016-17]Status: Disposed14/10/2026AY 2016-17
EDELCAP SECURITIES LIMITED,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 3(1)(1), MUMBAI
ITA 3568/MUM/2026[2017-18]Status: Disposed14/10/2026AY 2017-18
JIGNESH HASMUKHLAL SHAH,MUMBAI vs WARD 42(2)(3), KAUTILYA BHAVAN
ITA 3033/MUM/2026[2019-20]Status: Disposed14/10/2026AY 2019-20
STRIDES PHARMA SCIENCE LIMITED,MUMBAI vs ASSISTANT COMMISSIONER OF INCOME-TAX, MUMBAI
ITA 930/MUM/2026[2018-19]Status: Disposed14/10/2026AY 2018-19
BHOGILAL KUNVARJI GANGAR,MUMBAI vs INCOME TAX OFFICER ASSESSMENT UNIT, MUMBAI
ITA 8484/MUM/2026[2016-17]Status: Disposed14/10/2026AY 2016-17
PREM PUNITA FOUNDATION,MUMBAI vs CIT (EXEMPTION), MUMBAI, MUMBAI
ITA 4973/MUM/2026[Not Applicable]Status: Disposed14/10/2026
PUKHRAJ BHOMAJI MUTHA,KHETWADI, MUMBAI vs WARD 19(2)(4), MUMBAI, LALBAUG, MUMBAI
ITA 4938/MUM/2026[2011-12]Status: Disposed14/10/2026AY 2011-12
PUKHRAJ BHOMAJI MUTHA,KHETWADI, MUMBAI vs WARD 19(2)(4), MUMBAI, LALBAUG, MUMBAI
ITA 4937/MUM/2026[2010-11]Status: Disposed14/10/2026AY 2010-11
JAYCEE JEWELLERS PVT LTD,MUMBAI vs DCIT WARD-4 (2) (2), MUMBAI
ITA 4119/MUM/2026[2010-2011]Status: Disposed14/10/2026AY 2010-2011
RADHIKA DIAMONDS MANUFACTURING LLP,MUMBAI vs INCOME TAX OFFICER, AAYKAR BHAVAN
ITA 3839/MUM/2026[2022-23]Status: Disposed14/10/2026AY 2022-23
JT. COMMISSIONER OF INCOME TAX (OSD), CIRCLE-13(1)(2), MUMBAI, MUMBAI vs POLYRUB COOPER STANDARD FTR PRIVATE LIMITED, MUMBAI
ITA 3676/MUM/2026[2016-17]Status: Disposed14/10/2026AY 2016-17
KALPANA JAYANT DHOKIA,MUMBAI vs DEPUTY COMMISSIONER OF INCOME TAX 14(1), MUMBAI
ITA 3566/MUM/2026[2018-19]Status: Disposed14/10/2026AY 2018-19
V EXCEL SPARES AND EQUIPMENT PRIVATE LIMITED,VADODARA, GUJARAT vs DEPUTY COMMISSIONER OF INCOME TAX- CIRCLE 3, THANE, THANE
ITA 3372/MUM/2026[2022-23]Status: Disposed14/10/2026AY 2022-23
JAYANT EXTRACTION INDUSTRIES PRIVATE LIMITED,MUMBAI vs DCIT, CIRCLE 3(2)(1), MUMBAI
ITA 2620/MUM/2026[2011-12]Status: Disposed14/10/2026AY 2011-12
POLYRUB COOPER STANDARD FTS PRIVATE LIMITED,BANDRA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 13(1)(2), MUMBAI
ITA 2571/MUM/2026[2016-17]Status: Disposed14/10/2026AY 2016-17
DCIT-15(3)(2), MUMBAI, MUMBAI vs STRIDES PHARMA SCIENCE LIMITED, NAVI MUMBAI
ITA 1911/MUM/2026[2018-19]Status: Disposed14/10/2026AY 2018-19
MILAP CHAMPALAL MUNOT ,MUMBAI vs INCOME TAX OFFICER WARD 19(2)(2), PIRAMAL CHAMBERS
ITA 1094/MUM/2026[2018-19]Status: Disposed14/10/2026AY 2018-19
PRANAV KIRIT INAMDAR ,MUMBAI vs DCIT, CIRCLE 32(1), MUMBAI
ITA 1/MUM/2026[2020-21]Status: Disposed14/10/2026AY 2020-21