← All Benches
ITAT Mumbai Bench
61,638 judgments
SANKET KEDARKUMAR AGARWAL ,MUMBAI vs DCIT, CIRCLE 41(1)(1), MUMBAI
ITA 9001/MUM/2025[2019-20]Status: Disposed14/10/2026AY 2019-20
VIVEK HANWANTMALJI SURANA HUF,MUMBAI vs INCOME TAX OFFICER - WARD 23(3)(6), MUMBAI, PIRAMAL CHAMBER, MUMBAI
ITA 4104/MUM/2025[2013-14]Status: Disposed14/10/2026AY 2013-14
THE IRISH HOUSE FOOD AND BEVERAGES PVT LTD,MUMBAI vs DCIT 8(3)(1), MUMBAI
ITA 5568/MUM/2026[2016-17]Status: Disposed14/10/2026AY 2016-17
TMW FINTECH PRIVATE LIMITED,MUMBAI vs CIRCLE 14(1)(2), MUMBAI
ITA 30/MUM/2026[2019-20]Status: Disposed14/10/2026AY 2019-20
HAMMER PLUS JEWELLERY PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER, MUMBAI
ITA 2450/MUM/2026[2018-2019]Status: Disposed14/10/2026AY 2018-2019
ITO, DELHI vs SANDEEP, DELHI
ITA 6445/DEL/2026[2015-16]Status: Disposed13/10/2026AY 2015-16
YOGYATA EDUCATION TRUST,DELHI vs CIT(EXEMPTION), DELHI, DELHI
ITA 3218/DEL/2026[Not Applicable]Status: Disposed13/10/2026
MANISH TUTEJA ,FATEHABAD vs PR. CIT, ROHTAK
ITA 1569/DEL/2023[2018-19]Status: Disposed13/10/2026AY 2018-19
LEENA MANOJ KUDALKAR,MUMBAI vs INCOME TAX OFFICER- 41(3)(2), MUMBAI, MUMBAI
ITA 8598/MUM/2026[2015-16]Status: Disposed13/10/2026AY 2015-16
DEEPALI MAHADEV PAWAR,MUMBAI vs NATIONAL FACELESS ASSESSMSNET CENTRE ITO 42(2)(2)- MUMBAI, MUMBAI
ITA 8488/MUM/2026[2020-21]Status: Disposed13/10/2026AY 2020-21
ROTARY DISHA TRUST ,DOMBIVLI vs EXEMPTION WARD, THANE, THANE
ITA 7309/MUM/2026[2011-2017]Status: Disposed13/10/2026AY 2011-2017
BHARAT P LAKHAPATWALA,GHATKOPAR WEST, MUMBAI vs INCOME TAX OFFICER, WARD 27(1)(1), VASHI, NAVI MUMBAI
ITA 4839/MUM/2026[2017-2018]Status: Disposed13/10/2026AY 2017-2018
SAURABH PLASTO PRODUCTS PRIVATE LIMITED,BORIVALI, MUMBAI vs INCOME TAX OFFICER, WARD-8 (1)-3 , MUMBAI
ITA 4092/MUM/2026[2010-11]Status: Disposed13/10/2026AY 2010-11
INCOME TAX OFFICER 19(1)(1), MUMBAI vs CHANDRESH MAFATLAL GANDHI, MUMBAI
ITA 3716/MUM/2026[2013-14]Status: Disposed13/10/2026AY 2013-14
COLOURTECH COATING (INDIA) PRIVATE LIMITED,DOMBIVALI vs DCIT-1, KALYAN
ITA 2989/MUM/2026[2015-16]Status: Disposed13/10/2026AY 2015-16
ANISH STUDIOS PRIVATE LIMITED,MUMBAI vs ITO 11-1-2, MUMBAI
ITA 1065/MUM/2026[2016-17]Status: Disposed13/10/2026AY 2016-17
DCIT, MUMBAI vs PRABHAT TECHNOLOGIES INDIA LIMITED , MUMBAI
ITA 7996/MUM/2025[2016]Status: Disposed13/10/2026
PUNJAB SIND FOODS (INDIA),MUMBAI vs WARD 24(3)(4), MUMBAI
ITA 6484/MUM/2025[2012-13]Status: Disposed13/10/2026AY 2012-13
KAPADIA REALTORS PRIVATE LIMITED,MUMBAI vs INCOME TAX OFFICER 10(1)(3), MUMBAI
ITA 4950/MUM/2025[2012-2013]Status: Disposed13/10/2026AY 2012-2013
SHASHANK SHANTARAM BHA vs AR,MUMBAIVS.ITO WARD 42(1)(5), MUMBAI, MUMBAI
ITA 8517/MUM/2026[2020-21]Status: Disposed13/10/2026AY 2020-21
